CIT v. Divine

209 Taxmann 467Reported decision2012#23593 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2023 to 2023.

Issues it is cited on

section 142(2a)section 220section 220(2)section 246interest under section 234asection 22section 246ainterest under section 234binterest u/s 234aadvance taxsection 254section 234b

Judgments citing CIT v. Divine

Bhupendra C. Dalal, Mumbai vs. Asst CIT, Central Circle-4 (4), Mumbai

Appeals are allowed for statistical purposes

ITA 2390/MUM/2022[1993-94]Status: DisposedITAT Mumbai18 Jul 2023AY 1993-94

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm

For Appellant: Shri Vipul Joshi, AdvFor Respondent: Dr. P. Daniel (Spl. Counsel)
Section 143(3)Section 220Section 234Section 234ASection 254

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM ITA Nos. 2388 to 2390/Mum/2022 (Assessment Years: 1991-92 to 1993-94) The Asst. Comm. Of Income Tax, Bhupendra C. Dalal Central Circle-4(4), 42, Chitrakoot, 1922, 19t h Floor, Vs. Altamount Road, Air India Building, Mumbai-400 026 Nariman Point, Mumbai-400 021 (Appellant) (Respondent) PAN No. AABPD3308H Assessee by : Shri Vipul Joshi, Adv. Shri Bhupendra C. Dalal, Ms. Simoni Chouhan, Adv. Revenue by : Dr. P. Daniel (Spl. Counsel) Date of hearing: 13.07.2023 Date of pronouncement : 18/07/202…

Bhupendra C. Dalal, Mumbai vs. Asst CIT, Central Circle-4 (4), Mumbai

Appeals are allowed for statistical purposes

ITA 2389/MUM/2022[1992-93]Status: DisposedITAT Mumbai18 Jul 2023AY 1992-93

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm

For Appellant: Shri Vipul Joshi, AdvFor Respondent: Dr. P. Daniel (Spl. Counsel)
Section 143(3)Section 220Section 234Section 234ASection 254

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM ITA Nos. 2388 to 2390/Mum/2022 (Assessment Years: 1991-92 to 1993-94) The Asst. Comm. Of Income Tax, Bhupendra C. Dalal Central Circle-4(4), 42, Chitrakoot, 1922, 19t h Floor, Vs. Altamount Road, Air India Building, Mumbai-400 026 Nariman Point, Mumbai-400 021 (Appellant) (Respondent) PAN No. AABPD3308H Assessee by : Shri Vipul Joshi, Adv. Shri Bhupendra C. Dalal, Ms. Simoni Chouhan, Adv. Revenue by : Dr. P. Daniel (Spl. Counsel) Date of hearing: 13.07.2023 Date of pronouncement : 18/07/202…

Bhupendra C. Dalal, Mumbai vs. Asst CIT, Central Circle-4 (4), Mumbai

Appeals are allowed for statistical purposes

ITA 2388/MUM/2022[1991-92]Status: DisposedITAT Mumbai18 Jul 2023AY 1991-92

Bench: Shri Prashant Maharishi, Am & Ms. Kavitha Rajagopal, Jm

For Appellant: Shri Vipul Joshi, AdvFor Respondent: Dr. P. Daniel (Spl. Counsel)
Section 143(3)Section 220Section 234Section 234ASection 254

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND MS. KAVITHA RAJAGOPAL, JM ITA Nos. 2388 to 2390/Mum/2022 (Assessment Years: 1991-92 to 1993-94) The Asst. Comm. Of Income Tax, Bhupendra C. Dalal Central Circle-4(4), 42, Chitrakoot, 1922, 19t h Floor, Vs. Altamount Road, Air India Building, Mumbai-400 026 Nariman Point, Mumbai-400 021 (Appellant) (Respondent) PAN No. AABPD3308H Assessee by : Shri Vipul Joshi, Adv. Shri Bhupendra C. Dalal, Ms. Simoni Chouhan, Adv. Revenue by : Dr. P. Daniel (Spl. Counsel) Date of hearing: 13.07.2023 Date of pronouncement : 18/07/202…

CIT v. Divine (209 Taxmann 467) — Cited in 3 Judgments | BharatTax