CIT v. Deepakkumar (

16 Taxmann.com 384Reported decision#13522 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. Deepakkumar (

M/S Industrial Filters & Fabrics Pvt.Ltd., Indore vs. The JCIT, R-5 (Present AO: DCIT 2(1), Indore

In the result, the appeals filed by the assessee

ITA 961/IND/2016[2011-12]Status: DisposedITAT Indore23 Aug 2018AY 2011-12

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters & Fabrics Private Limited, Indore vs. The ACIT 2(1), Indore

In the result, the appeals filed by the assessee

ITA 753/IND/2016[2008-09]Status: DisposedITAT Indore23 Aug 2018AY 2008-09

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters & Fabrics Private Limited, Indore vs. The ACIT 2(1), Indore

In the result, the appeals filed by the assessee

ITA 752/IND/2016[2007-08]Status: DisposedITAT Indore23 Aug 2018AY 2007-08

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters & Fabrics Private Limited, Indore vs. The ACIT-2(1), Indore

In the result, the appeals filed by the assessee

ITA 293/IND/2016[2012-13]Status: DisposedITAT Indore23 Aug 2018AY 2012-13

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters and Fabrics Pvt. Ltd., Indore vs. The Addl. CIT- Range-5, Indore

In the result, the appeals filed by the assessee

ITA 484/IND/2012[2008-09]Status: DisposedITAT Indore23 Aug 2018AY 2008-09

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters & Fabrics Private Limited, Indore vs. The ACIT 2(1), Indore

In the result, the appeals filed by the assessee

ITA 754/IND/2016[2009-10]Status: DisposedITAT Indore23 Aug 2018AY 2009-10

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

M/S Industrial Filters and Fabrics Pvt. Ltd., Indore vs. The ACIT 5(1), Indore

In the result, the appeals filed by the assessee

ITA 404/IND/2012[2007-08]Status: DisposedITAT Indore23 Aug 2018AY 2007-08

Bench: Shri Kul Bharat & Shri Manish Boradassessment Year: 2007-08

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण, इ"दौर "यायपीठ, इ"दौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCHE, INDORE BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI MANISH BORAD, ACCOUNTANT MEMBER Assessment Year: 2007-08 M/s. Industrial Filters and ACIT-5(1), Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) P.A. No.AAACI3900J Assessment Year: 2008-09 M/s. Industrial Filters and ACIT-5, Fabrics Pvt. Ltd., Ring Road Indore बनाम/ Square, Musakhedi, Indore Vs. (Appellant) (Revenue ) Assessment Year: 2011-12 M/s. Industrial Filters and DCIT-2(1), Fabrics Pvt. Ltd., Ring Road Indore…

CIT v. Deepakkumar ( (16 Taxmann.com 384) — Cited in 7 Judgments | BharatTax