THE COMMISSIONER OF INCOME TAX DELHI XVII vs. FOOD CORPORATION OF INDIA CONTRIBUTORY PROVIDENT FUND TRUST
Appeals are dismissed
ITA - 782 / 2008HC Delhi28 Jul 2008
For Appellant: Ms. Rashmi ChopraFor Respondent: Mr. Kamal Sawhney
Section 16Section 194Section 194ASection 2Section 201
…ITA Nos.781 - 783/2008 & 808/2008 Page 1 of 7 * THE HIGH COURT OF DELHI AT NEW DELHI % Judgment delivered on : 28.07.2008 + ITA Nos.781/2008, 782/2008, 783/2008 & 808/2008 THE COMMISSIONER OF ..... Appellant INCOME TAX-XVII. -versus- FOOD CORPRATION OF INDIA, CONTRIBUTORY PROVIDENT FUND TRUST. ..... Respondent Advocates who appeared in this case: For the Appellant : Ms. Rashmi Chopra For the Respondent : Mr. Kamal Sawhney CORAM :- HON'BLE MR JUSTICE BADAR DURREZ AHMED HON'BL…