CIT v. Creative Infocity Ltd.

82 Taxmann.com 356High Court2017#21451 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2018 to 2021.

Judgments citing CIT v. Creative Infocity Ltd.

Deputy Commissioner of Income Tax, Circle -1(1)(1), Surat vs. M/S. Lemon Technomist Pvt. Ltd., Surat

In the result, the appeal filed by the Revenue is dismissed

ITA 117/SRT/2017[2014-15]Status: DisposedITAT Surat13 May 2021AY 2014-15

For Appellant: Shri Deven Kapadia, ARFor Respondent: Ms Anupama Singhla, Sr. DR

Section 143(3)Section 145(3)Section 40Section 9

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM & DR. A. L. SAINI, AM आयकरअपीलसं./ITA No.117/SRT/2017 ("नधा"रणवष" / Assessment Years: (2014-15) (Virtual Court Hearing) The DCIT, Circle-1(1)(1), Vs. M/s. Lemon Technomist Pvt. Ltd., Surat. F-02 to F-06, DTA Section, Gujarat Hira Bourse, Gems & Jewellery Park, Ichchhapore, Surat. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AABCL4698R (Assessee) (Respondent) Assessee by : Shri Deven Kapadia, AR Revenue by : Ms Anupama Singhla, Sr. DR सुनवाईक"तार"ख/ Date of Hearing : 27/04/2021 घोषणाक"तार"ख/Date of Pronouncement : 17/05/2021 आदेश / O R D…

Pandit Deendayal Petroleum University-Pdpu, Ahmedabad vs. The Income Tax Officer (Int. Taxn.)-2, Ahmedabad

In the result, both the appeals of the assessee are allowed

ITA 3268/AHD/2016[2012-13]Status: DisposedITAT Ahmedabad05 Apr 2021AY 2012-13

For Appellant: Shri S.N. Soparkar, Sr. A.RFor Respondent: Shri Rajdeep Singh, Sr. D.R

Section 195Section 201

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH (Conducted Through Virtual Court) Before: Shri Rajpal Yadav, Vice President And Shri Amarjit Singh, Accountant Member ITA Nos. 3268 & 3269/Ahd/2016 Assessment Year 2012-13 & 2013-14 Pandit Deendayal ITO, International Petroleum University- Taxation-II, PDPU Vs Ahmedabad PAN: AABTP3856A (Respondent) (Appellant) Revenue by: Shri Rajdeep Singh, Sr. D.R. Assessee by: Shri S.N. Soparkar, Sr. A.R. And Parin Shah, A.R. Date of hearing : 21-01-2021 Date of pronouncement : 05-04-2021 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- These two appeals…

Damco International A/S, Mumbai vs. DCIT (It) 2(1)(1), Mumbai

In the result, the appeals filed by the assessee for AY 2012-13 & 2013-

ITA 933/MUM/2017[2012-13]Status: DisposedITAT Mumbai20 Jul 2020AY 2012-13

Bench: Shri Ravish Sood () & Shri N.K. Pradhan () Assessment Year: 2012-13 & Assessment Year: 2013-14

For Appellant: Mr. Porus Kaka, Sr. AdvocateFor Respondent: Mr. V. Sreekar, CIT-DR

Section 144C(13)Section 234BSection 9(1)(vi)Section 9(1)(vii)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “I” MUMBAI BEFORE SHRI RAVISH SOOD (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2012-13 & Assessment Year: 2013-14 Damco International A/S, Deputy Commissioner of C/O. Damco India Private Vs. Income Tax (International Limited, taxation)-2(1)(1), Room No. 13th Floor, Tower A, Urmi 1713, 17th Floor, Air India Estate Ganpatrao Kadam Building, Nariman Point, Marg, Lower Parel, Mumbai-400 021. Mumbai-400 013. PAN No. AAECD1262G Appellant Respondent Assessee by : Mr. Porus Kaka, Sr. Advocate Revenue by : Mr. V. Sreekar, CIT-DR Last…

Pidilite Industries Ltd, Mumbai vs. ITO TDS 2(5), Mumbai

In the result, appeal filed by the assessee is partly allowed, for

ITA 2174/MUM/2014[2008-09]Status: DisposedITAT Mumbai31 Jan 2018AY 2008-09

Bench: Shri Mahavir Singh() & Shri G Manjunatha ()

Section 191Section 194CSection 194JSection 201Section 201(1)

…1 Pidilite Industries Ltd IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”,MUMBAI Before Shri Mahavir Singh(JUDICIAL MEMBER) AND Shri G Manjunatha (ACCOUNTANT MEMBER) I.T.A No.2174/Mum/2014 (Assessment year: 2008-09) & I.T.A No.3564/Mum/2014 (Assessment year: 2008-09) M/s Pidilite Industries Ltd, 7th vs ITO (TDS)-2(5), Mumbai Floor, Regent Chambers, Jamnalal Bajaj Marg, 208, Nariman Point, Mumbai-21 PAN : AAACP4156B APPELLANT RESPONDENT Appellant by Shri Ronak Doshi / Ms Ritu Punjabi Revenue by Shri Rajat Mittal Date of hearing 13-11-2017 Date of pronouncement 31-01-2018 O R D E R Per G Manjunatha, AM :…