CIT v. Cosmos Builders & Promoters Ltd.

76 Taxmann.com 377Supreme Court of India2016#11788 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2019 to 2021.

Judgments citing CIT v. Cosmos Builders & Promoters Ltd.

Suresh Chandra Purwar (HUF), Allahabad vs. Assistant Commissioner of Income Tax, Allahabad

In the result, appeal filed by the assessee with tribunal in ITA No

ITA 221/ALLD/2016[2011-12]Status: DisposedITAT Allahabad31 Aug 2021AY 2011-12

Bench: Shri.Vijay Pal Rao & Shri Ramit Kocharassessment Year: 2011-12

For Appellant: Shri Ashish Bansal, AdvocateFor Respondent: Shri Shantanu Dhamija , CIT, DR
Section 132(1)Section 132BSection 143(3)Section 234ASection 234BSection 245D(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL, ALLAHABAD BENCH, ALLAHABAD (THROUGH VIRTUAL COURT) BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER Assessment Year: 2011-12 Suresh Chandra Purwar(HUF) v. The Assistant Commissioner 68, Zero Road, Allahabad, U.P. of Income Tax, Central Circle-1 Allahabad , U.P. PAN:AALHS3075E (Appellant) (Respondent) Appellant by: Shri Ashish Bansal, Advocate Respondent by: Shri Shantanu Dhamija , CIT, DR Date of hearing: 27. 07. 2021 Date of pronouncement: 31.08. 2021 O R D E R PER SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER: This appeal filed by the ass…

Assistant Commissioner of Income-Tax, Kolhapur vs. Vijaykumar Rajaram Shah, Kolhapur

In the result, the appeal of the Revenue in ITA No

ITA 608/PUN/2016[2011-12]Status: DisposedITAT Pune26 Jun 2020AY 2011-12

Bench: Shri D. Karunakara Rao, Am & Shri S. S. Viswanethra Ravi, Jm Sl.

For Appellant: Shri Dr. P. Daniel, AdvFor Respondent: Shri B. Kishore
Section 132Section 132(4)Section 143(3)

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM Sl. ITA Nos. Name of Appellant Name of Respondent Asst. No. Year 1-3 1177/PUN/2015 Laxmi Civil Engineering ACIT, Central Circle, 2009-10 1178/PUN/2015 Services Pvt. Ltd., Kolhapur 2010-11 1179/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension, Takala, Kolhapur-416001. PAN: AAACL5602N 4-6 1245/PUN/2015 ACIT, Central Circle, Laxmi Civil Engineering 2009-10 1246/PUN/2015 Kolhapur Services Pvt. Ltd., 2010-11 1247/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension…

Assistant Commissioner of Income-Tax vs. Laxmi Civil Engineering Services Pvt. Ltd., Kolhapur

In the result, the appeal of the Revenue in ITA No

ITA 1247/PUN/2015[2011-12]Status: DisposedITAT Pune26 Jun 2020AY 2011-12

Bench: Shri D. Karunakara Rao, Am & Shri S. S. Viswanethra Ravi, Jm Sl.

For Appellant: Shri Dr. P. Daniel, AdvFor Respondent: Shri B. Kishore
Section 132Section 132(4)Section 143(3)

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM Sl. ITA Nos. Name of Appellant Name of Respondent Asst. No. Year 1-3 1177/PUN/2015 Laxmi Civil Engineering ACIT, Central Circle, 2009-10 1178/PUN/2015 Services Pvt. Ltd., Kolhapur 2010-11 1179/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension, Takala, Kolhapur-416001. PAN: AAACL5602N 4-6 1245/PUN/2015 ACIT, Central Circle, Laxmi Civil Engineering 2009-10 1246/PUN/2015 Kolhapur Services Pvt. Ltd., 2010-11 1247/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension…

Assistant Commissioner of Income-Tax vs. Laxmi Civil Engineering Services Pvt. Ltd., Kolhapur

In the result, the appeal of the Revenue in ITA No

ITA 1246/PUN/2015[2010-11]Status: DisposedITAT Pune26 Jun 2020AY 2010-11

Bench: Shri D. Karunakara Rao, Am & Shri S. S. Viswanethra Ravi, Jm Sl.

For Appellant: Shri Dr. P. Daniel, AdvFor Respondent: Shri B. Kishore
Section 132Section 132(4)Section 143(3)

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM Sl. ITA Nos. Name of Appellant Name of Respondent Asst. No. Year 1-3 1177/PUN/2015 Laxmi Civil Engineering ACIT, Central Circle, 2009-10 1178/PUN/2015 Services Pvt. Ltd., Kolhapur 2010-11 1179/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension, Takala, Kolhapur-416001. PAN: AAACL5602N 4-6 1245/PUN/2015 ACIT, Central Circle, Laxmi Civil Engineering 2009-10 1246/PUN/2015 Kolhapur Services Pvt. Ltd., 2010-11 1247/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension…

Assistant Commissioner of Income-Tax vs. Laxmi Civil Engineering Services Pvt. Ltd., Kolhapur

In the result, the appeal of the Revenue in ITA No

ITA 1245/PUN/2015[2009-10]Status: DisposedITAT Pune26 Jun 2020AY 2009-10

Bench: Shri D. Karunakara Rao, Am & Shri S. S. Viswanethra Ravi, Jm Sl.

For Appellant: Shri Dr. P. Daniel, AdvFor Respondent: Shri B. Kishore
Section 132Section 132(4)Section 143(3)

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM Sl. ITA Nos. Name of Appellant Name of Respondent Asst. No. Year 1-3 1177/PUN/2015 Laxmi Civil Engineering ACIT, Central Circle, 2009-10 1178/PUN/2015 Services Pvt. Ltd., Kolhapur 2010-11 1179/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension, Takala, Kolhapur-416001. PAN: AAACL5602N 4-6 1245/PUN/2015 ACIT, Central Circle, Laxmi Civil Engineering 2009-10 1246/PUN/2015 Kolhapur Services Pvt. Ltd., 2010-11 1247/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension…

Laxmi Civil Engineering Services Pvt. Ltd., Kolhapur vs. Assistant Commisisoner of Income-Tax

In the result, the appeal of the Revenue in ITA No

ITA 1179/PUN/2015[2011-12]Status: DisposedITAT Pune26 Jun 2020AY 2011-12

Bench: Shri D. Karunakara Rao, Am & Shri S. S. Viswanethra Ravi, Jm Sl.

For Appellant: Shri Dr. P. Daniel, AdvFor Respondent: Shri B. Kishore
Section 132Section 132(4)Section 143(3)

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM Sl. ITA Nos. Name of Appellant Name of Respondent Asst. No. Year 1-3 1177/PUN/2015 Laxmi Civil Engineering ACIT, Central Circle, 2009-10 1178/PUN/2015 Services Pvt. Ltd., Kolhapur 2010-11 1179/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension, Takala, Kolhapur-416001. PAN: AAACL5602N 4-6 1245/PUN/2015 ACIT, Central Circle, Laxmi Civil Engineering 2009-10 1246/PUN/2015 Kolhapur Services Pvt. Ltd., 2010-11 1247/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension…

Laxmi Civil Engineering Services Pvt. Ltd., Kolhapur vs. Assistant Commisisoner of Income-Tax

In the result, the appeal of the Revenue in ITA No

ITA 1178/PUN/2015[2010-11]Status: DisposedITAT Pune26 Jun 2020AY 2010-11

Bench: Shri D. Karunakara Rao, Am & Shri S. S. Viswanethra Ravi, Jm Sl.

For Appellant: Shri Dr. P. Daniel, AdvFor Respondent: Shri B. Kishore
Section 132Section 132(4)Section 143(3)

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM Sl. ITA Nos. Name of Appellant Name of Respondent Asst. No. Year 1-3 1177/PUN/2015 Laxmi Civil Engineering ACIT, Central Circle, 2009-10 1178/PUN/2015 Services Pvt. Ltd., Kolhapur 2010-11 1179/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension, Takala, Kolhapur-416001. PAN: AAACL5602N 4-6 1245/PUN/2015 ACIT, Central Circle, Laxmi Civil Engineering 2009-10 1246/PUN/2015 Kolhapur Services Pvt. Ltd., 2010-11 1247/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension…

Laxmi Civil Engineering Services Pvt. Ltd., Kolhapur vs. Assistant Commisisoner of Income-Tax

In the result, the appeal of the Revenue in ITA No

ITA 1177/PUN/2015[2009-10]Status: DisposedITAT Pune26 Jun 2020AY 2009-10

Bench: Shri D. Karunakara Rao, Am & Shri S. S. Viswanethra Ravi, Jm Sl.

For Appellant: Shri Dr. P. Daniel, AdvFor Respondent: Shri B. Kishore
Section 132Section 132(4)Section 143(3)

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI D. KARUNAKARA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM Sl. ITA Nos. Name of Appellant Name of Respondent Asst. No. Year 1-3 1177/PUN/2015 Laxmi Civil Engineering ACIT, Central Circle, 2009-10 1178/PUN/2015 Services Pvt. Ltd., Kolhapur 2010-11 1179/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension, Takala, Kolhapur-416001. PAN: AAACL5602N 4-6 1245/PUN/2015 ACIT, Central Circle, Laxmi Civil Engineering 2009-10 1246/PUN/2015 Kolhapur Services Pvt. Ltd., 2010-11 1247/PUN/2015 1148, E-Ward, Sykes 2011-12 Extension…

Shri Rahendrasinh P. Jadeja, Rajkot-Gujarat vs. The Dy. Commr. Income Tax, Cen. Circle-II, Rajkot-Gujarat

In the result, the appeal of the assessee is partly allowed

ITA 562/RJT/2014[2008-09]Status: DisposedITAT Rajkot01 Feb 2019AY 2008-09

Bench: Shri Mahavir Prasad & Shri Waseem Ahmedआयकरअपीलसं./Itano.562/Rjt/2014 िनधा"रणवष"/Asstt. Year: 2008-2009 Shri Rahendrasinh P. Jadeja, D.C.I.T, Pradhuman Villa, Vs. Central Circle-2, Opp. Neel Da Dhaba, Rajkot. Kalawad Road, Rajkot. Pan: Abopj5431H

For Appellant: Shri M.J. Ranpura, ARFor Respondent: Shri JeetendraKumar, CIT. DR
Section 132Section 132BSection 140ASection 143(3)Section 153ASection 154Section 234A

…आयकरअपीलीयअिधकरण, अहमदाबाद"यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, RAJKOT BENCH, RAJKOT (CONDUCTED THROUGH E-COURT AT AHMEDABAD) BEFORE SHRI MAHAVIR PRASAD, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकरअपीलसं./ITANo.562/Rjt/2014 िनधा"रणवष"/Asstt. Year: 2008-2009 Shri Rahendrasinh P. Jadeja, D.C.I.T, Pradhuman Villa, Vs. Central Circle-2, Opp. Neel Da Dhaba, Rajkot. Kalawad Road, Rajkot. PAN: ABOPJ5431H (Applicant) (Respondent) Assessee by : Shri M.J. Ranpura, AR Revenue by : Shri JeetendraKumar, CIT. DR सुनवाईक"तारीख/Date of Hearing : 01/01/2019 घोषणाक"तारीख/Date of Pronouncement: 01/02/201…

CIT v. Cosmos Builders & Promoters Ltd. (76 Taxmann.com 377) — Cited in 9 Judgments | BharatTax