CIT v. Corrtech Pvt. Ltd.

45 Taxmann.com 16High Court2014#21004 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2018 to 2019.

Judgments citing CIT v. Corrtech Pvt. Ltd.

THE DY. CIT, ANAND CIRCLE,, ANAND vs. M/S. ANUPAM INDUSTRIES LTD.,, ANAND

In the result, the appeal of the revenue is dismissed

ITA 1624/AHD/2017[2014-15]Status: DisposedITAT Ahmedabad21 Feb 2019AY 2014-15
For Appellant: Shri M.K. Patel, A.RFor Respondent: Shri Aparna Agarwal, CIT-D.R
Section 143(2)Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH Before: Shri Mahavir Prasad, Judicial Member And Shri Amarjit Singh, Accountant Member Assessment Year 2014-15 The DCIT, M/s. Anupam Anand Circle, Industries Ltd. 204, 3rd Floor, Vs 138, GIDC S.P. Patel Complex, Industries Estate, Near Old C.K. Hall, Vithal Udyognagar, Mayfair Road, Anand-388121 Anand-388001 PAN: AABCA9602Q (Appellant) (Respondent) Revenue by: Shri Aparna Agarwal, CIT-D.R. Assessee by: Shri M.K. Patel, A.R. Date of hearing : 13- 02-2019 Date of pronouncement : 21-02-2019 आदेश/ORDER PER : AMARJIT SINGH, ACCOUNTANT MEMBER:- The r…

THE DY. CIT, ANAND CIRCLE,, ANAND vs. M/S. ANUPAM INDUSTRIES LTD.,, ANAND

In the result, appeal ITA 226/Ahd/2017 filed by revenue is dismissed

ITA 227/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad15 Jan 2019AY 2013-14
For Appellant: Shri M.K. Patel, A.RFor Respondent: Shri Vinod Tanwani, Sr. D.R
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Rajpal Yadav, Judicial Member And Shri Amarjit Singh, Accountant Member ITA Nos. 226 & 227 /Ahd/2017 Assessment Year 2012-13 & 2013-14 The DCIT, M/s. Anupam Anand Circle, Industries Ltd, 138, 204, 3rd Floor S.P. Patel Vs GIDC Estate, Vithal Complex, Near Old C.K. Udyognagar, Anand- Hall, Mayfair Road, Anand- 388121 388001 (Appellant) PAN: AABCA9602Q (Respondent) Revenue by: Shri Vinod Tanwani, Sr. D.R. Assessee by: Shri M.K. Patel, A.R. Date of hearing : 30-11-2018 Date of pronouncement :15-01-2019 आदेश/ORDER PER : AMARJIT SINGH, ACC…

THE DY. CIT, ANAND CIRCLE,, ANAND vs. M/S. ANUPAM INDUSTRIES LTD.,, ANAND

In the result, appeal ITA 226/Ahd/2017 filed by revenue is dismissed

ITA 226/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad15 Jan 2019AY 2012-13
For Appellant: Shri M.K. Patel, A.RFor Respondent: Shri Vinod Tanwani, Sr. D.R
Section 143(3)Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri Rajpal Yadav, Judicial Member And Shri Amarjit Singh, Accountant Member ITA Nos. 226 & 227 /Ahd/2017 Assessment Year 2012-13 & 2013-14 The DCIT, M/s. Anupam Anand Circle, Industries Ltd, 138, 204, 3rd Floor S.P. Patel Vs GIDC Estate, Vithal Complex, Near Old C.K. Udyognagar, Anand- Hall, Mayfair Road, Anand- 388121 388001 (Appellant) PAN: AABCA9602Q (Respondent) Revenue by: Shri Vinod Tanwani, Sr. D.R. Assessee by: Shri M.K. Patel, A.R. Date of hearing : 30-11-2018 Date of pronouncement :15-01-2019 आदेश/ORDER PER : AMARJIT SINGH, ACC…

BETTER OPTION ESTATES PVT. LTD.,,NEW DELHI vs. DCIT, NEW DELHI

In the result, appeal of the assessee is allowed for statistical purposes

ITA 948/DEL/2017[2012-13]Status: DisposedITAT Delhi25 Jul 2018AY 2012-13

Bench: Shri G.D. Agrawal, Hon’Ble & Shri K.N. Chary

…ITA No. 948/Del/2017 IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘A’ NEW DELHI BEFORE SHRI G.D. AGRAWAL, HON’BLE PRESIDENT & SHRI K.N. CHARY, JUDICIAL MEMBER ITA No.-948/Del/2017 (Assessment Year: 2012-13) Better Option Estates P. Ltd. vs DCIT 4th Floor, Punjabi Bhawan, Circle 4(2), 10, Rouse Avenue, New Delhi. New Delhi. PAN No. AACCB8384K Assessee by Sh. M.P. Rastogi, Adv. Revenue by Sh. Ravi Kant Gupta, Sr. DR Date of Hearing 09.05.2018 Date of Pronouncement 25.07.2018 ORDER PER K. NARSIMHA CHARY, J.M. Challenging the order dated 21.10.2016 in appeal no. 102/15-16 passed by the Commissioner of I…

CIT v. Corrtech Pvt. Ltd. (45 Taxmann.com 16) — Cited in 4 Judgments | BharatTax