CIT v. Commonwealth Trust (India) Ltd.

221 ITR 474Reported decision#3879 most cited
30

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2020.

Judgments citing CIT v. Commonwealth Trust (India) Ltd.

DCIT Cen Cir 7(3), Mumbai vs. Lodha Home Developers P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 617/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Builders P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 614/MUM/2017[2012-13]Status: DisposedITAT Mumbai31 Jan 2020AY 2012-13

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Designer Construction P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 613/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Designer Construction P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 612/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Designer Construction P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 611/MUM/2017[2008-09]Status: DisposedITAT Mumbai31 Jan 2020AY 2008-09

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Estate P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 610/MUM/2017[2008-09]Status: DisposedITAT Mumbai31 Jan 2020AY 2008-09

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Estate P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 609/MUM/2017[2008-09]Status: DisposedITAT Mumbai31 Jan 2020AY 2008-09

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Estate P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 608/MUM/2017[2007-08]Status: DisposedITAT Mumbai31 Jan 2020AY 2007-08

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Home Developers P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 607/MUM/2017[2008-09]Status: DisposedITAT Mumbai31 Jan 2020AY 2008-09

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Palazzo, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 605/MUM/2017[2012-13]Status: DisposedITAT Mumbai31 Jan 2020AY 2012-13

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Home Developers P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 604/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Estates P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 601/MUM/2017[2007-08]Status: DisposedITAT Mumbai31 Jan 2020AY 2007-08

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Builders P. Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 597/MUM/2017[2012-13]Status: DisposedITAT Mumbai31 Jan 2020AY 2012-13

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Hi Rise Builders P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 3151/MUM/2017[2012-13]Status: DisposedITAT Mumbai31 Jan 2020AY 2012-13

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Land Developers P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 3146/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Land Developers P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 3142/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Land Developers P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 3141/MUM/2017[2007-08]Status: DisposedITAT Mumbai31 Jan 2020AY 2007-08

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Land Developers P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 3140/MUM/2017[2007-08]Status: DisposedITAT Mumbai31 Jan 2020AY 2007-08

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Finstock P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 2579/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

DCIT Cen Cir 7(3), Mumbai vs. Lodha Finstock P.Ltd, Mumbai

In the result, all the appeals filed by the Revenue are dismissed and cross objections filed by the assessee are allowed

ITA 2578/MUM/2017[2009-10]Status: DisposedITAT Mumbai31 Jan 2020AY 2009-10

Bench: Shri C.N. Prasad, Hon'Ble & Shri Rajesh Kumar, Hon'Ble

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “A”, MUMBAI BEFORE SHRI C.N. PRASAD, HON'BLE JUDICIAL MEMBER AND SHRI RAJESH KUMAR, HON'BLE ACCOUNTANT MEMBER ITA NO.6614, 6615, 6616 & 6617/MUM/2016 (A.Y: 2007-08, 2007-08, 2011-12 & 2011-12) & ITA.No. 597, 614/MUM/2017 (A. Ys: 2012-13, 2012-13) DCIT, Central Circle – 7(3) v. M/s. Lodha Builders (P.) Ltd. Room No. 655, 6th Floor 216, Shah and Nahar Industrial Aayakar Bhavan, M.K. Road Road, Off. Dr. E. Moses Road Mumbai-400 020 Worli, Mumbai – 400 018 PAN: AAACL1722F (Appellant) (Respondent) CO.NO. 159 & 160/MUM/2018 [Arising out of ITA NO.6614 & 6615/MUM/2016…

CIT v. Commonwealth Trust (India) Ltd. (221 ITR 474) — Cited in 30 Judgments | BharatTax