CIT v. Co-operative Sugar Ltd.

99 Taxmann 93Reported decision1998#21825 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. Co-operative Sugar Ltd.

JCIT(OSD), CIR-11(1), KOLAKATA, KOLKATA vs. M/S KRM INTERNATIONAL LTD., KOLKATA

ITA 1314/KOL/2016[2005-2006]Status: DisposedITAT Kolkata03 May 2019AY 2005-2006

Bench: Shri S.S.Godara & Dr. A.L. Saini

Section 143(3)

…आयकर अपील"य अधीकरण, "यायपीठ – “C” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member ITA No.1311-1314/Kol/202016 Assessment Years :1998-99, 2003- 04 to 2005-06 JCIT(OSD), Circle-11(1), V/s. M/s KRM International Ltd., P-7, Chowringhee Square, 46/1B, Ballygunge Place, Kolakta-700069 New Gariahat, Ground Floor, Kolkata-19 [PAN No.AAABCK 2132 P] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri Sheetal Khemka, FCA आवेदक क" ओर से/By Assessee Shri Robini Choudhury, Addl. CIT-DR राज"व क" ओर से/By Revenue 04-02-2019 सुनवाई क" त…

JCIT(OSD), CIR-11(1), KOLAKATA, KOLKATA vs. M/S KRM INTERNATIONAL LTD., KOLKATA

ITA 1313/KOL/2016[2004-05]Status: DisposedITAT Kolkata03 May 2019AY 2004-05

Bench: Shri S.S.Godara & Dr. A.L. Saini

Section 143(3)

…आयकर अपील"य अधीकरण, "यायपीठ – “C” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member ITA No.1311-1314/Kol/202016 Assessment Years :1998-99, 2003- 04 to 2005-06 JCIT(OSD), Circle-11(1), V/s. M/s KRM International Ltd., P-7, Chowringhee Square, 46/1B, Ballygunge Place, Kolakta-700069 New Gariahat, Ground Floor, Kolkata-19 [PAN No.AAABCK 2132 P] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri Sheetal Khemka, FCA आवेदक क" ओर से/By Assessee Shri Robini Choudhury, Addl. CIT-DR राज"व क" ओर से/By Revenue 04-02-2019 सुनवाई क" त…

JCIT(OSD), CIR-11(1), KOLAKATA, KOLKATA vs. M/S KRM INTERNATIONAL LTD., KOLKATA

ITA 1312/KOL/2016[2003-2004]Status: DisposedITAT Kolkata03 May 2019AY 2003-2004

Bench: Shri S.S.Godara & Dr. A.L. Saini

Section 143(3)

…आयकर अपील"य अधीकरण, "यायपीठ – “C” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member ITA No.1311-1314/Kol/202016 Assessment Years :1998-99, 2003- 04 to 2005-06 JCIT(OSD), Circle-11(1), V/s. M/s KRM International Ltd., P-7, Chowringhee Square, 46/1B, Ballygunge Place, Kolakta-700069 New Gariahat, Ground Floor, Kolkata-19 [PAN No.AAABCK 2132 P] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri Sheetal Khemka, FCA आवेदक क" ओर से/By Assessee Shri Robini Choudhury, Addl. CIT-DR राज"व क" ओर से/By Revenue 04-02-2019 सुनवाई क" त…

JCIT(OSD), CIR-11(1), KOLAKATA, KOLKATA vs. M/S KRM INTERNATIONAL LTD., KOLKATA

ITA 1311/KOL/2016[1998-99]Status: DisposedITAT Kolkata03 May 2019AY 1998-99

Bench: Shri S.S.Godara & Dr. A.L. Saini

Section 143(3)

…आयकर अपील"य अधीकरण, "यायपीठ – “C” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “C” KOLKATA Before Shri S.S.Godara, Judicial Member and Dr. A.L. Saini, Accountant Member ITA No.1311-1314/Kol/202016 Assessment Years :1998-99, 2003- 04 to 2005-06 JCIT(OSD), Circle-11(1), V/s. M/s KRM International Ltd., P-7, Chowringhee Square, 46/1B, Ballygunge Place, Kolakta-700069 New Gariahat, Ground Floor, Kolkata-19 [PAN No.AAABCK 2132 P] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri Sheetal Khemka, FCA आवेदक क" ओर से/By Assessee Shri Robini Choudhury, Addl. CIT-DR राज"व क" ओर से/By Revenue 04-02-2019 सुनवाई क" त…

CIT v. Co-operative Sugar Ltd. (99 Taxmann 93) — Cited in 4 Judgments | BharatTax