CIT v. CIT vs. Samay Tiles Ltd.

Patel Ambalal Laxmandas Ni Co., Ahmedabad vs. The ACIT, Central Circle-2(3), Ahmedabad

In the result, all the appeals filed by the Assessee are hereby dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos. 1014, 1016 & 1018/Ahd/2019 Assessment Years 2009-10 to 2011-12 Patel Ambalal The Asst.CIT, Laxmandas Ni Co. 297, Central Circle-2(3), Sahjanand Market, 1st Vs Ahmedabad Floor, Pankor Naka, (Respondent) Ratanpole, Ahmedabad- 380001 PAN No: AAHPF1818J (Appellant) Appellant by : Shri Suresh Gandhi, A.R. Respondent by : Shri V.K. Singh, Sr.D.R. Date of hearing : 13-06-2022 Date of pronouncement : 22-07-2022 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICI…

Patel Ambalal Laxmandas Ni Co., Ahmedabad vs. The ACIT, Central Circle-2(3), Ahmedabad

In the result, all the appeals filed by the Assessee are hereby dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos. 1014, 1016 & 1018/Ahd/2019 Assessment Years 2009-10 to 2011-12 Patel Ambalal The Asst.CIT, Laxmandas Ni Co. 297, Central Circle-2(3), Sahjanand Market, 1st Vs Ahmedabad Floor, Pankor Naka, (Respondent) Ratanpole, Ahmedabad- 380001 PAN No: AAHPF1818J (Appellant) Appellant by : Shri Suresh Gandhi, A.R. Respondent by : Shri V.K. Singh, Sr.D.R. Date of hearing : 13-06-2022 Date of pronouncement : 22-07-2022 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICI…

Patel Ambalal Laxmandas Ni Co., Ahmedabad vs. The ACIT, Central Circle-2(3), Ahmedabad

In the result, all the appeals filed by the Assessee are hereby dismissed

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri T.R. Senthil Kumar, Judicial Member ITA Nos. 1014, 1016 & 1018/Ahd/2019 Assessment Years 2009-10 to 2011-12 Patel Ambalal The Asst.CIT, Laxmandas Ni Co. 297, Central Circle-2(3), Sahjanand Market, 1st Vs Ahmedabad Floor, Pankor Naka, (Respondent) Ratanpole, Ahmedabad- 380001 PAN No: AAHPF1818J (Appellant) Appellant by : Shri Suresh Gandhi, A.R. Respondent by : Shri V.K. Singh, Sr.D.R. Date of hearing : 13-06-2022 Date of pronouncement : 22-07-2022 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICI…

Lubrizol Advanced Materials Private Limited, Mumbai vs. The Asstt. Commissioner of Income Tax, Circle-1(2), Vadodara

In the result, appeal of the assessee is allowed for statistical purposes

Bench: Shri Waseem Ahmed & Smt Madhumita Royआयकर अपील सं./I.T.A. No. 1349/Ahd/2016 ("नधा"रण वष" / Assessment Year : 2009-10) Lubrizol Advanced Materials Acit, बनाम/ Private Limited, Circle – 1(2), Vs. 6Th & 7Th Floor, Jaswanti Baroda. Landmark, Mehra Industrial Estate, Lbs Marg, Vikhroli (W), Mumbai-400 079. "थायी लेखा सं./जीआइआर सं./Pan/Gir No. : Aaaci 4361 B .. (अपीलाथ"/Appellant) (""यथ" / Respondent) Shri Dhanesh Bafna, A.R. अपीलाथ" ओर से/ Appellant By : Shri Lalit P. Jain, Sr. D.R. ""यथ" क" ओर से/Respondent By:

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ ‘MhMhMhMh* अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, AHMEDABAD U;kf;d lnL; ds le{kA LkoZJh oZJh oZJh olhe vgen oZJh olhe vgen olhe vgen] ys[kk lnL; ,oa olhe vgen ] ys[kk lnL; ,oa ] ys[kk lnL; ,oa Ek/kqferk jkW; ] ys[kk lnL; ,oa Ek/kqferk jkW; Ek/kqferk jkW;] ] ] ] U;kf;d lnL; ds le{kA Ek/kqferk jkW; U;kf;d lnL; ds le{kA U;kf;d lnL; ds le{kA BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SMT MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./I.T.A. No. 1349/Ahd/2016 ("नधा"रण वष" / Assessment Year : 2009-10) Lubrizol Advanced Materials ACIT, बनाम/ Private Limited, Ci…