Dhumal Industries, Nashik vs. Deputy Commissioner of Income-Tax, Circle - 1, Nashik
In the result, the appeal filed by the assessee in ITA
ITA 994/PUN/2019[2013-14]Status: DisposedITAT Pune26 Sept 2022AY 2013-14
Bench: Shri S. S. Godara & Shri Inturi Rama Raoआयकर अपील सं. / Ita Nos.993 & 994/Pun/2019 िनधा"रण वष" / Assessment Years: 2012-13 & 2013-14 Dhumal Industries, Vs. Dcit, Circle-1, Nashik. E-36, D Road, Midc, Satpur, Nashik- 422007. Pan : Aacfd0528N Appellant Respondent Assessee By : Shri Pramod S. Shingte Revenue By : Shri Ramnath P. Murkunde Date Of Hearing : 07.09.2022 Date Of Pronouncement : 26.09.2022 आदेश / Order Per Inturi Rama Rao, Am: These Are The Appeals Filed By The Assessee Directed Against The Separate Orders Of Ld. Commissioner Of Income Tax (Appeals)- 1, Nashik [‘The Cit(A)’] Dated 08.05.2019 For The Assessment Years 2012-13 & 2013-14 Respectively. 2. Since The Identical Facts & Common Issues Are Involved In Both The Above Captioned Appeals, We Proceed To Dispose Of The Same By This Common Order. 3. For The Sake Of Convenience & Clarity, The Facts Relevant To The Appeal In Ita No.993/Pun/2019 For The Assessment Year 2012-13 Are Stated Herein.
For Appellant: Shri Pramod S. ShingteFor Respondent: Shri Ramnath P. Murkunde
Section 143(3)Section 14A
…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI S. S. GODARA, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं. / ITA Nos.993 & 994/PUN/2019 िनधा"रण वष" / Assessment Years: 2012-13 & 2013-14 Dhumal Industries, Vs. DCIT, Circle-1, Nashik. E-36, D Road, MIDC, Satpur, Nashik- 422007. PAN : AACFD0528N Appellant Respondent Assessee by : Shri Pramod S. Shingte Revenue by : Shri Ramnath P. Murkunde Date of hearing : 07.09.2022 Date of pronouncement : 26.09.2022 आदेश / ORDER PER INTURI RAMA RAO, AM: These are the appeals filed by the assessee directed against the separate or…
