M/S I G Petrochemical Limited, Bangalore vs. Deputy Commissioner of Income Tax Circle-3(1)(1), Bangalore
In the result, the appeal filed by the assessee is partly allowed for statistical purposes
ITA 1317/BANG/2018[2006-07]Status: DisposedITAT Bangalore21 Jan 2022AY 2006-07
Bench: Shri N.V. Vasudevan & Shri Chandra Poojariassessment Year: 2006-07
For Appellant: Shri S. Parthasarathi, A.RFor Respondent: Shri Pradeep Kumar, D.R
Section 143(3)Section 2Section 2(24)(vd)Section 263Section 28Section 41(1)
…ITA No.1317/Bang/2018 M/s. I.G. Petrochemicals Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “C’’ BENCH: BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER Assessment Year: 2006-07 M/s. I.G. Petrochemicals Ltd. D-4, Jyothi Complex Deputy Commissioner of 134/1, Infantry Road Income-tax Vs. Bengaluru 560 001 Circle-3(1)(1) Bengaluru PAN NO : AAACI4115R APPELLANT RESPONDENT Appellant by : Shri S. Parthasarathi, A.R. Respondent by : Shri Pradeep Kumar, D.R. Date of Hearing : 10.01.2022 Date of Pronouncement : 21.01.2022 O R D E R PER CHANDRA POOJARI, ACCOU…