CIT v. Chetak Enterprises (P.) Limited

176 Taxmann 217Reported decision2009#11200 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 80ia(4)(i)section 80ia(4)going concerninfrastructure facilitydeduction under section 80iasection 80asection 194csection 80iasection 80igross total incomesection 194section 19

Judgments citing CIT v. Chetak Enterprises (P.) Limited

The ACIT., Patan Circle, Patan vs. M/S. Ranjit Buildcon Ltd., Unjha

ITA 1673/AHD/2019[2016-17]Status: DisposedITAT Ahmedabad13 Aug 2024AY 2016-17

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinha

Section 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos.2116 & 2117/Ahd/2013 Assessment Years: 2008-09 & 2009-10 respectively The Assistant Commissioner of Ranjit Buildcon Limited, Income Tax, Natwarlal Ishwarlal Building, Patan Circle, 110, Old market Yard, Vs. Patan. Unjha – 384 170, Gujarat. [PAN – AADCR 4658 R] ITA Nos.2306, 2307, 2308/Ahd/2014, 3121/Ahd/2015, 1230/Ahd/2016 & 1620/Ahd/2017 Assessment Years: 2007-08, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 respectively The Dy. Commissione…

The Dy.Commissioner of Income Tax, Patan Circle, Patan vs. M/S. Ranjit Buildcon Ltd., Unjha

ITA 1620/AHD/2017[2014-15]Status: DisposedITAT Ahmedabad13 Aug 2024AY 2014-15

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinha

Section 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos.2116 & 2117/Ahd/2013 Assessment Years: 2008-09 & 2009-10 respectively The Assistant Commissioner of Ranjit Buildcon Limited, Income Tax, Natwarlal Ishwarlal Building, Patan Circle, 110, Old market Yard, Vs. Patan. Unjha – 384 170, Gujarat. [PAN – AADCR 4658 R] ITA Nos.2306, 2307, 2308/Ahd/2014, 3121/Ahd/2015, 1230/Ahd/2016 & 1620/Ahd/2017 Assessment Years: 2007-08, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 respectively The Dy. Commissione…

The Dy.Commissioner of Income Tax, Patan Circle, Patan vs. M/S. Ranjit Buildcon Ltd., Unjha

ITA 1230/AHD/2016[2013-14]Status: DisposedITAT Ahmedabad13 Aug 2024AY 2013-14

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinha

Section 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos.2116 & 2117/Ahd/2013 Assessment Years: 2008-09 & 2009-10 respectively The Assistant Commissioner of Ranjit Buildcon Limited, Income Tax, Natwarlal Ishwarlal Building, Patan Circle, 110, Old market Yard, Vs. Patan. Unjha – 384 170, Gujarat. [PAN – AADCR 4658 R] ITA Nos.2306, 2307, 2308/Ahd/2014, 3121/Ahd/2015, 1230/Ahd/2016 & 1620/Ahd/2017 Assessment Years: 2007-08, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 respectively The Dy. Commissione…

The DCIT, Patan Circle, Patan vs. Ranjit Buildcon Ltd., Unjha

ITA 3121/AHD/2015[2012-13]Status: DisposedITAT Ahmedabad13 Aug 2024AY 2012-13

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinha

Section 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos.2116 & 2117/Ahd/2013 Assessment Years: 2008-09 & 2009-10 respectively The Assistant Commissioner of Ranjit Buildcon Limited, Income Tax, Natwarlal Ishwarlal Building, Patan Circle, 110, Old market Yard, Vs. Patan. Unjha – 384 170, Gujarat. [PAN – AADCR 4658 R] ITA Nos.2306, 2307, 2308/Ahd/2014, 3121/Ahd/2015, 1230/Ahd/2016 & 1620/Ahd/2017 Assessment Years: 2007-08, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 respectively The Dy. Commissione…

The DCIT, Patan Circle, Patan vs. Ranjit Buildcon Ltd., Unjha

ITA 2308/AHD/2014[2011-12]Status: DisposedITAT Ahmedabad13 Aug 2024AY 2011-12

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinha

Section 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos.2116 & 2117/Ahd/2013 Assessment Years: 2008-09 & 2009-10 respectively The Assistant Commissioner of Ranjit Buildcon Limited, Income Tax, Natwarlal Ishwarlal Building, Patan Circle, 110, Old market Yard, Vs. Patan. Unjha – 384 170, Gujarat. [PAN – AADCR 4658 R] ITA Nos.2306, 2307, 2308/Ahd/2014, 3121/Ahd/2015, 1230/Ahd/2016 & 1620/Ahd/2017 Assessment Years: 2007-08, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 respectively The Dy. Commissione…

The DCIT, Patan Circle, Patan vs. Ranjit Buildcon Ltd., Unjha

ITA 2307/AHD/2014[2010-11]Status: DisposedITAT Ahmedabad13 Aug 2024AY 2010-11

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinha

Section 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos.2116 & 2117/Ahd/2013 Assessment Years: 2008-09 & 2009-10 respectively The Assistant Commissioner of Ranjit Buildcon Limited, Income Tax, Natwarlal Ishwarlal Building, Patan Circle, 110, Old market Yard, Vs. Patan. Unjha – 384 170, Gujarat. [PAN – AADCR 4658 R] ITA Nos.2306, 2307, 2308/Ahd/2014, 3121/Ahd/2015, 1230/Ahd/2016 & 1620/Ahd/2017 Assessment Years: 2007-08, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 respectively The Dy. Commissione…

The DCIT, Patan Circle, Patan vs. Ranjit Buildcon Ltd., Unjha

ITA 2306/AHD/2014[2007-08]Status: DisposedITAT Ahmedabad13 Aug 2024AY 2007-08

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinha

Section 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos.2116 & 2117/Ahd/2013 Assessment Years: 2008-09 & 2009-10 respectively The Assistant Commissioner of Ranjit Buildcon Limited, Income Tax, Natwarlal Ishwarlal Building, Patan Circle, 110, Old market Yard, Vs. Patan. Unjha – 384 170, Gujarat. [PAN – AADCR 4658 R] ITA Nos.2306, 2307, 2308/Ahd/2014, 3121/Ahd/2015, 1230/Ahd/2016 & 1620/Ahd/2017 Assessment Years: 2007-08, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 respectively The Dy. Commissione…

The ACIT, Patan Circle, Patan vs. Ranjit Buildcon Ltd., Unjha

ITA 2117/AHD/2013[2009-10]Status: DisposedITAT Ahmedabad13 Aug 2024AY 2009-10

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinha

Section 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos.2116 & 2117/Ahd/2013 Assessment Years: 2008-09 & 2009-10 respectively The Assistant Commissioner of Ranjit Buildcon Limited, Income Tax, Natwarlal Ishwarlal Building, Patan Circle, 110, Old market Yard, Vs. Patan. Unjha – 384 170, Gujarat. [PAN – AADCR 4658 R] ITA Nos.2306, 2307, 2308/Ahd/2014, 3121/Ahd/2015, 1230/Ahd/2016 & 1620/Ahd/2017 Assessment Years: 2007-08, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 respectively The Dy. Commissione…

The ACIT, Patan Circle, Patan vs. Ranjit Buildcon Ltd., Unjha

ITA 2116/AHD/2013[2008-09]Status: DisposedITAT Ahmedabad13 Aug 2024AY 2008-09

Bench: Ms. Suchitra Kamble & Shri Narendra Prasad Sinha

Section 142(1)Section 143(1)Section 143(2)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “A” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER ITA Nos.2116 & 2117/Ahd/2013 Assessment Years: 2008-09 & 2009-10 respectively The Assistant Commissioner of Ranjit Buildcon Limited, Income Tax, Natwarlal Ishwarlal Building, Patan Circle, 110, Old market Yard, Vs. Patan. Unjha – 384 170, Gujarat. [PAN – AADCR 4658 R] ITA Nos.2306, 2307, 2308/Ahd/2014, 3121/Ahd/2015, 1230/Ahd/2016 & 1620/Ahd/2017 Assessment Years: 2007-08, 2010-11, 2011-12, 2012-13, 2013-14 & 2014-15 respectively The Dy. Commissione…

CIT v. Chetak Enterprises (P.) Limited (176 Taxmann 217) — Cited in 9 Judgments | BharatTax