CIT v. Chambal Fertilizers & Chemicals Ltd.

95 Taxmann.com 314Supreme Court of India2018#21669 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 352,026 Indian tax judgments — from 2019 to 2023.

Judgments citing CIT v. Chambal Fertilizers & Chemicals Ltd.

Shri Jankilal, Ujjain vs. PCIT-1, Indore

ITA 175/IND/2022[2017-18]Status: DisposedITAT Indore18 Apr 2023AY 2017-18

Bench: Ms. Suchitra Kamble & Shri B.M. Biyani(Conducted Through Virtual Court) Assessment Year: 2017-18 Jankilal Pr.Cit-1 बनाम/ 12, Chimanganj Mandi Indore Agar Road, Ujjain Vs. (Appellant / Assessee) (Respondent / Revenue) Pan: Aczpj 2632 A Assessee By Shri Manoj Fadnis, Ar Revenue By Shri P.K. Mishra, Cit-Dr Date Of Hearing 08.02.2023 Date Of Pronouncement 18.04.2023

Section 143(3)Section 201Section 201(1)Section 263Section 40Section 80I

…आयकर अपीलीय अिधकरण, इंदौर "ायपीठ, इंदौर IN THE INCOME TAX APPELLATE TRIBUNAL INDORE BENCH, INDORE BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI B.M. BIYANI, ACCOUNTANT MEMBER (Conducted through Virtual Court) Assessment Year: 2017-18 Jankilal Pr.CIT-1 बनाम/ 12, Chimanganj Mandi Indore Agar Road, Ujjain Vs. (Appellant / Assessee) (Respondent / Revenue) PAN: ACZPJ 2632 A Assessee by Shri Manoj Fadnis, AR Revenue by Shri P.K. Mishra, CIT-DR Date of Hearing 08.02.2023 Date of Pronouncement 18.04.2023 आदेश / O R D E R Per B.M. Biyani, A.M.: Feeling aggrieved by revision-order dated 25.02.2022 passed by learn…

Assistant Commissioner of Income-Tax vs. Laxmi Civil Engineering Services Pvt. Ltd., Kolhapur

In the result, the appeal of assessee is allowed and the appeal of Revenue is partly allowed

ITA 1244/PUN/2015[2008-09]Status: DisposedITAT Pune31 Jul 2019AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita No.1176/Pun/2015 यििाारण वषा / Assessment Year : 2008-09

For Appellant: S/Shri M.K. Kulkarni and S.N. PuranikFor Respondent: Shri S.B. Prasad, CIT
Section 143(3)Section 14ASection 80I

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.1176/PUN/2015 यििाारण वषा / Assessment Year : 2008-09 Laxmi Civil Engineering Services Pvt. Ltd., 1148 E, Sykes Extension, अऩीऱाथी/Appellant Kolhapur – 416001 …. PAN: AAACL5602N Vs. The Asst. Commissioner of Income Tax …. प्रत्यथी / Respondent (Central) Circle, Kolhapur आयकर अपीऱ सं. / ITA No.1244/PUN/2015 यििाारण वषा / Assessment Year : 2008-09 The As…

Laxmi Civil Engineering Services Pvt. Ltd., Kolhapur vs. Assistant Commisisoner of Income-Tax

In the result, the appeal of assessee is allowed and the appeal of Revenue is partly allowed

ITA 1176/PUN/2015[2008-09]Status: DisposedITAT Pune31 Jul 2019AY 2008-09

Bench: Ms. Sushma Chowla, Jm & Shri Anil Chaturvedi, Am आयकर अपीऱ सं. / Ita No.1176/Pun/2015 यििाारण वषा / Assessment Year : 2008-09

For Appellant: S/Shri M.K. Kulkarni and S.N. PuranikFor Respondent: Shri S.B. Prasad, CIT
Section 143(3)Section 14ASection 80I

…आयकर अपीऱीय अधिकरण पुणे न्यायपीठ “ए” पुणे में IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE सुश्री सुषमा चावऱा, न्याययक सदस्य एवं श्री अयिऱ चतुवेदी, ऱेखा सदस्य के समक्ष BEFORE MS. SUSHMA CHOWLA, JM AND SHRI ANIL CHATURVEDI, AM आयकर अपीऱ सं. / ITA No.1176/PUN/2015 यििाारण वषा / Assessment Year : 2008-09 Laxmi Civil Engineering Services Pvt. Ltd., 1148 E, Sykes Extension, अऩीऱाथी/Appellant Kolhapur – 416001 …. PAN: AAACL5602N Vs. The Asst. Commissioner of Income Tax …. प्रत्यथी / Respondent (Central) Circle, Kolhapur आयकर अपीऱ सं. / ITA No.1244/PUN/2015 यििाारण वषा / Assessment Year : 2008-09 The As…

Dania Oro Jewellery P.Ltd, Mumbai vs. DCIT 9(3)(1), Mumbai

In the result, appeal is partly allowed for statistical purposes

ITA 2465/MUM/2018[2009-10]Status: DisposedITAT Mumbai30 Apr 2019AY 2009-10

Bench: Shri Saktijit Dey

For Appellant: Shri Aamod PrabhudesaiFor Respondent: Shri Ajay Pratap Singh
Section 10A

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER ITA no.2465/Mum./2018 (Assessment Year : 2009–10) Dania Oro Jewellery Pvt. Ltd. Unit no.601 & 602, Block no.I Seepz++, SEZ, Andheri (East) ……………. Appellant Mumbai 400 096 PAN – AACCD3214E v/s Income Tax Officer ……………. Respondent Ward–9(3)(1), Mumbai Assessee by : Shri Aamod Prabhudesai Revenue by : Shri Ajay Pratap Singh Date of Hearing – 25.02.2019 Date of Order – 30.04.2019 O R D E R The aforesaid appeal has been filed by the assessee challenging the order dated 29th January 2018, passed by the learned Comm…