CIT v. Chambal Fertilizer & Chemicals Ltd.

257 Taxmann 93Supreme Court of India#20249 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2025.

Sections most often in play

Section 143(3)Section 263Section 80IA

Judgments citing CIT v. Chambal Fertilizer & Chemicals Ltd.

MADHUCON PROJECTS LIMITED ,HYDERABAD vs. DY. COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE-2(1), HYDERABAD

In the result, appeal filed by the assessee is allowed

ITA 2322/HYD/2018[2013-14]Status: DisposedITAT Hyderabad04 Feb 2025AY 2013-14

Bench: Shri Vijay Pal Rao, Vice-A N D Shri Madhusudan Sawdiaआ.अपी.सं /Ita No.2322/Hyd/2018 (िनधा"रण वष"/Assessment Year: 2013-14) Madhucon Projects Ltd Vs. Dy. Cit Hyderabad Central Circle 2(1) Pan:Aabcm4757A Hyderabad (Appellant) (Respondent) िनधा""रती "ारा/Assessee By: Shri P Murali Mohan Rao, Ca राज" व "ारा/Revenue By:: Shri B Balakrishna, Cit(Dr) सुनवाई की तारीख/Date Of Hearing: 21/01/2025 घोषणा की तारीख/Pronouncement: 04/02/2025 आदेश/Order

For Appellant: Shri P Murali Mohan Rao, CAFor Respondent: : Shri B Balakrishna, CIT(DR)
Section 143(3)Section 263Section 80I

…ITA No 2322 of 2018 Madhucon Projects Ltd Hyderabad आयकर अपील"य अ"धकरण, हैदराबाद पीठ IN THE INCOME TAX APPELLATE TRIBUNAL Hyderabad ‘ A ‘ Bench, Hyderabad Before Shri Vijay Pal Rao, Vice-President A N D Shri Madhusudan Sawdia, Accountant Member आ.अपी.सं /ITA No.2322/Hyd/2018 (िनधा"रण वष"/Assessment Year: 2013-14) Madhucon Projects Ltd Vs. Dy. CIT Hyderabad Central Circle 2(1) PAN:AABCM4757A Hyderabad (Appellant) (Respondent) िनधा""रती "ारा/Assessee by: Shri P Murali Mohan Rao, CA राज" व "ारा/Revenue by:: Shri B Balakrishna, CIT(DR) सुनवाई की तारीख/Date of hearing: 21/01/2025 घोषणा की तारीख/Pronouncement: 04…

ACIT CENTRAL CIRCLE2(1), HYDERABAD vs. MADHUCON PROJECTS LIMITED, HYDERABAD

In the result, appeal of the revenue is dismissed

ITA 722/HYD/2020[2014-15]Status: DisposedITAT Hyderabad13 Apr 2022AY 2014-15

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahus.No.

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Vijay Bhaskar Reddy
Section 115JSection 143(2)Section 143(3)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER S.No. ITA No. AY Appellant Respondent 1 637/Hyd/2020 2017- Asst. Madhucon 18 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central Circle – 2(1), Hyderabad PAN – AABCM 4757A 2 710/Hyd/2020 2017- Madhucon Dy. 18 Projects Ltd., Commissioner of Hyderabad. Income-tax, Central Circle – PAN – AABCM 4757A 2(1), Hyderabad 3 722/Hyd/2020 2014- Asst. Madhucon 15 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central…

MADHUCON PROJECTS LIMITED ,HYDERABAD vs. DY.COMMISSIONER OF INCOME TAX ,CENTRAL CIRCLE -2(1), HYDERABAD

In the result, appeal of the revenue is dismissed

ITA 710/HYD/2020[2017-18]Status: DisposedITAT Hyderabad13 Apr 2022AY 2017-18

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahus.No.

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Vijay Bhaskar Reddy
Section 115JSection 143(2)Section 143(3)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER S.No. ITA No. AY Appellant Respondent 1 637/Hyd/2020 2017- Asst. Madhucon 18 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central Circle – 2(1), Hyderabad PAN – AABCM 4757A 2 710/Hyd/2020 2017- Madhucon Dy. 18 Projects Ltd., Commissioner of Hyderabad. Income-tax, Central Circle – PAN – AABCM 4757A 2(1), Hyderabad 3 722/Hyd/2020 2014- Asst. Madhucon 15 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central…

ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), HYDERABAD vs. MADHUCON PROJECTS LIMITED, HYDERABAD

In the result, appeal of the revenue is dismissed

ITA 637/HYD/2020[2017-18]Status: DisposedITAT Hyderabad13 Apr 2022AY 2017-18

Bench: Shri Satbeer Singh Godara & Shri Laxmi Prasad Sahus.No.

For Appellant: Shri P. Murali Mohan RaoFor Respondent: Shri Vijay Bhaskar Reddy
Section 115JSection 143(2)Section 143(3)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “A”: HYDERABAD (THROUGH VIRTUAL CONFERENCE) BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER S.No. ITA No. AY Appellant Respondent 1 637/Hyd/2020 2017- Asst. Madhucon 18 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central Circle – 2(1), Hyderabad PAN – AABCM 4757A 2 710/Hyd/2020 2017- Madhucon Dy. 18 Projects Ltd., Commissioner of Hyderabad. Income-tax, Central Circle – PAN – AABCM 4757A 2(1), Hyderabad 3 722/Hyd/2020 2014- Asst. Madhucon 15 Commissioner of Projects Ltd., Income-tax, Hyderabad. Central…

CIT v. Chambal Fertilizer & Chemicals Ltd. (257 Taxmann 93) — Cited in 4 Judgments | BharatTax