CIT v. Carlton Hotel (P.) Ltd.

88 Taxmann.com 257High Court2017#21525 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2020 to 2024.

Judgments citing CIT v. Carlton Hotel (P.) Ltd.

Maheshwari Megaventures Limited, Hyderabad vs. ACIT, Circle-16(2), Hyd, Hyderabad

In the result, appeal of the assessee is allowed

ITA 1291/HYD/2016[2009-10]Status: HeardITAT Hyderabad03 May 2024AY 2009-10

Bench: Shri Rama Kanta Panda & Shri K.Narasimha Chary

For Appellant: Shri K.C. Devdas, ARFor Respondent: Shri Kumar Pranav, CIT-DR

Section 143(3)Section 147Section 50C

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT & SHRI K.NARASIMHA CHARY, JUDICIAL MEMBER आ.अपी.सं / ITA No. 1291/Hyd/2016 (धििाारण वर्ा / Assessment Year: 2009-10) M/s. Maheshwari Megaventures The Asst. Commissioner of Limited, Vs. Income Tax, Hyderabad Circle-16(2), [PAN No. AADCM9780D] Hyderabad अपीलार्थी / Appellant प्रत्‍यर्थी / Respondent धििााररती द्वारा / Assessee by: Shri K.C. Devdas, AR राजस्‍व द्वारा / Revenue by: Shri Kumar Pranav, CIT-DR सुिवाई की तारीख/Date of hearing: 02/04/2024 घोर्णा की ता…

Girdharbhai Haribhai Gajera, Surat vs. ITO(International Taxation), Surat

In the result, additional grounds raised by the assessee is allowed

ITA 143/SRT/2019[2015-16]Status: DisposedITAT Surat22 Feb 2023AY 2015-16

Bench: Shri Pawan Singh, Jm &Dr. A.L.Saini, Am आयकर अपील सं./Ita No.143/Srt/2019 (िनधा"रणवष" / Assessment Year: (2015-16) (Physical Court Hearing) Girdharbhai Haribhai Gajera Income Tax Officer 1,Vrushal Nagar, Opp. (International Taxation), 107, 1St Vs. Ktargam Police Station, Floor, Anavil Business Centre, Katargam Road, Surat-35004 Adajan-Hazira Road, Opp. Star Bazar, Adajan, Surat-395009 "थायीलेखासं./जीआइआरसं./Pan/Gir No.: Abepg 7339 M (Assessee ) (Respondent)

For Appellant: Shri Hiren R.Vepari, C.AFor Respondent: Shri Vinod Kumar, Sr-D.R

Section 142(1)Section 143(2)Section 143(3)Section 2(14)Section 271Section 45(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE SHRI PAWAN SINGH, JM &DR. A.L.SAINI, AM आयकर अपील सं./ITA No.143/SRT/2019 (िनधा"रणवष" / Assessment Year: (2015-16) (Physical Court Hearing) Girdharbhai Haribhai Gajera Income Tax Officer 1,Vrushal Nagar, Opp. (International Taxation), 107, 1st Vs. Ktargam Police Station, Floor, Anavil Business Centre, Katargam Road, Surat-35004 Adajan-Hazira Road, Opp. Star Bazar, Adajan, Surat-395009 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: ABEPG 7339 M (Assessee ) (Respondent) "नधा"रती क" ओर से /Assessee by : Shri Hiren R.Vepari, C.A राज"व क" ओर से /Respondent by : Shr…

The Income Tax Officer, Amritsar vs. M/S Bhagat Industrial Corporation Ltd., Amritsar

The appeal of the Revenue is allowed for statistical purposes and CO is also allowed for statistical purposes

ITA 408/ASR/2016[2007-08]Status: DisposedITAT Amritsar17 Sept 2021AY 2007-08

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 408/Asr/2016 Assessment Year: 2007-08 Income Tax Officer, Vs. M/s Bhagat Industrial Ward- 5(1), Amritsar. Corporation Ltd., V.P.O. Khasa, Amritsar [PAN: AAACB 7368P] (Appellant) (Respendent) C.O. No. 21/Asr/2016 (In I.T.A. No. 408/Asr/2016) Assessment Year: 2007-08 M/s Bhagat Industrial Vs. Income Tax Officer, Corporation Ltd., V.P.O. Ward- 5(1), Amritsar. Khasa, Amritsar [PAN: AAACB 7368P] (Appellant) (Respendent) Appellant by Sh. Sanjay Dhariwa…

Smt.Sunitha S.Bathija, Bangalore vs. Additional Commissioner of Income Tax, Bangalore

In the result, appeal filed by assesee stands allowed

ITA 668/BANG/2017[2007-08]Status: DisposedITAT Bangalore28 Aug 2020AY 2007-08

Bench: Shri A.K Garodia & Smt. Beena Pillaiassessment Year : 2007-08

For Appellant: Shri Narendra Sharma, AdvocateFor Respondent: Smt. R Premi, JCIT

Section 143Section 143(1)Section 234BSection 250Section 50C

…N THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : BANGALORE BEFORE SHRI A.K GARODIA, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2007-08 Smt. Sunita S Bathija, The Addl. Commissioner of Prop. M/s Bathija Income-tax, Brothers, Range-5, Shaukat Building, SJP Vs. Bengaluru. Road Cross, Bengaluru-560 002. PAN – AGZPB 0172 F APPELLANT RESPONDENT Assessee by : Shri Narendra Sharma, Advocate Revenue by : Smt. R Premi, JCIT Date of Hearing : 18-08-2020 Date of Pronouncement : 28-08-2020 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeal has been filed by assessee against order dated…