CIT v. Carbo Industrial

116 Taxmann 159Reported decision#22092 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2017 to 2019.

Judgments citing CIT v. Carbo Industrial

ACIT, Cir-4, Kolkata vs. M/S R. K. Commercial Ltd., Kolkata

In the result, the appeal of the Revenue is dismissed

ITA 1330/KOL/2014[2007-2008]Status: DisposedITAT Kolkata04 Jun 2019AY 2007-2008

Bench: Shri A.T.Varkey, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.1330/Kol/2014 ("नधा"रणवष" / Assessment Year:2007-08)

For Appellant: Shri A. K. Nayak, CIT DRFor Respondent: Shri J.P. Khaitan, Advocate & Shri Sujoy Sen, Advocate

Section 133(6)Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “A”, BENCH KOLKATA BEFORE SHRI A.T.VARKEY, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.1330/Kol/2014 ("नधा"रणवष" / Assessment Year:2007-08) DCIT, Circle-4, Kolkata Vs. M/s R.K. Commercial Ltd. 41, Chowringhee Road, Kolkata- 700001 "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AABCR 2036 D (Assessee) .. (Revenue) Assessee by : Shri A. K. Nayak, CIT DR Respondent by : Shri J.P. Khaitan, Advocate & Shri Sujoy Sen, Advocate सुनवाईक"तार"ख/ Date of Hearing : 10/04/2019 घोषणाक"तार"ख/Date of Pronouncement : 04/06/2019 आदेश / O R D E R Per Dr. A. L. Saini: The captioned appeal filed by the…

Jagmohan Agarwal, Kolkata vs. ACIT, Circle - 35, Kolkata

ITA 604/KOL/2018[2014-15]Status: DisposedITAT Kolkata05 Sept 2018AY 2014-15

Bench: "ी ऐ. ट". वक", "यायीक सद"य एवं/And "ी एम .बालागणेश, लेखा सद"य) [Before Shri A. T. Varkey, Jm & Shri M. Balaganesh, Am]

Section 133(6)Section 68

…1 Jagmohan Agarwal, AY 2014-15 आयकर अपील"य अधीकरण, "यायपीठ – “D” कोलकाता, IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH: KOLKATA (सम")Before "ी ऐ. ट". वक", "यायीक सद"य एवं/and "ी एम .बालागणेश, लेखा सद"य) [Before Shri A. T. Varkey, JM & Shri M. Balaganesh, AM] I.T.A. No. 604/Kol/2018 Assessment Year: 2014-15 Jagmohan Agarwal Vs. Assistant Commissioner of Income- (PAN: ACGPA6150K) tax, Circle-35, Kolkata. Appellant Respondent Date of Hearing 21.06.2018 Date of Pronouncement 05.09.2018 For the Appellant Shri Miraj D. Shah, AR For the Respondent Shri Saurabh Kumar, Addl. CIT ORDER Per Shri A.T.Varkey, JM This…

Surya Prakash Toshniwal HUF, Kolkata vs. ITO, WD-41(3), Kolkata

In the result, assessee’s appeal stands allowed

ITA 1213/KOL/2016[2005-2006]Status: DisposedITAT Kolkata11 Jan 2017AY 2005-2006

Bench: Shri A.T.Varkey & Shri Waseem Ahmedassessment Year :2005-06 Surya Prakash Toshniwal V/S. Income Tax Officer, Huf, C/O. Narendra Goyal Ward-41(3), 3 & Co., 16, N.S. Road, 2Nd, Government Place, Floor, Kolkata-700 001 Kolkata-7001 [Pan No.Aaghs 7032 G] .. अपीलाथ" /Appellant ""यथ"/Respondent

Section 263Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL KOLKATA BENCH “A” KOLKATA Before Shri A.T.Varkey, Judicial Member and Shri Waseem Ahmed, Accountant Member Assessment Year :2005-06 Surya Prakash Toshniwal V/s. Income Tax Officer, HUF, C/o. Narendra Goyal Ward-41(3), 3, & Co., 16, N.S. Road, 2nd, Government Place, Floor, Kolkata-700 001 Kolkata-7001 [PAN No.AAGHS 7032 G] .. अपीलाथ" /Appellant ""यथ"/Respondent Shri Subash Agarwal, Advocate अपीलाथ" क" ओर से/By Appellant Shri Pinaki Mukherjee, JCIT-SR-DR ""यथ" क" ओर से/By Respondent 06-12-2016 सुनवाई क" तार"ख/Date of Hearing 11-01-2017 घोषणा क" तार"ख/Date of Pronouncement आद…