CIT v. Calcutta Knitwears

20 Taxmann.com 447High Court2012#19831 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2021.

Judgments citing CIT v. Calcutta Knitwears

SHRI ANAND NADIG ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

In the result, the appeals are partly allowed

ITA 578/BANG/2018[2009-10]Status: DisposedITAT Bangalore15 Nov 2021AY 2009-10

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

For Appellant: Shri R. Ramakrishnan, CAFor Respondent: Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru
Section 132Section 147Section 148Section 153ASection 153CSection 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos. 575 to 578/Bang/2018 Assessment years : 2007-08, 2006-07, 2008-09 & 2009-10 Shri Anand Nadig, Vs. The Deputy Commissioner of No.20, Bavani Society Layout, Income Tax, 1st ‘B’ Cross, 5th Block, Circle 7(2)(1), Banagiri Nagar, BSK 3rd Stage, Bangalore. Bangalore – 560 085. PAN: ABXPN 3216H APPELLANT RESPONDENT Appellant by : Shri R. Ramakrishnan, CA Respondent by : Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru. Date of hearing : 27.09.2021 Date of Pron…

SHRI ANAND NADIG ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

In the result, the appeals are partly allowed

ITA 577/BANG/2018[2008-09]Status: DisposedITAT Bangalore15 Nov 2021AY 2008-09

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

For Appellant: Shri R. Ramakrishnan, CAFor Respondent: Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru
Section 132Section 147Section 148Section 153ASection 153CSection 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos. 575 to 578/Bang/2018 Assessment years : 2007-08, 2006-07, 2008-09 & 2009-10 Shri Anand Nadig, Vs. The Deputy Commissioner of No.20, Bavani Society Layout, Income Tax, 1st ‘B’ Cross, 5th Block, Circle 7(2)(1), Banagiri Nagar, BSK 3rd Stage, Bangalore. Bangalore – 560 085. PAN: ABXPN 3216H APPELLANT RESPONDENT Appellant by : Shri R. Ramakrishnan, CA Respondent by : Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru. Date of hearing : 27.09.2021 Date of Pron…

SHRI ANAND NADIG ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

In the result, the appeals are partly allowed

ITA 576/BANG/2018[2006-07]Status: DisposedITAT Bangalore15 Nov 2021AY 2006-07

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

For Appellant: Shri R. Ramakrishnan, CAFor Respondent: Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru
Section 132Section 147Section 148Section 153ASection 153CSection 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos. 575 to 578/Bang/2018 Assessment years : 2007-08, 2006-07, 2008-09 & 2009-10 Shri Anand Nadig, Vs. The Deputy Commissioner of No.20, Bavani Society Layout, Income Tax, 1st ‘B’ Cross, 5th Block, Circle 7(2)(1), Banagiri Nagar, BSK 3rd Stage, Bangalore. Bangalore – 560 085. PAN: ABXPN 3216H APPELLANT RESPONDENT Appellant by : Shri R. Ramakrishnan, CA Respondent by : Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru. Date of hearing : 27.09.2021 Date of Pron…

SHRI ANAND NADIG ,BANGALORE vs. ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE

In the result, the appeals are partly allowed

ITA 575/BANG/2018[2007-08]Status: DisposedITAT Bangalore15 Nov 2021AY 2007-08

Bench: Shri N.V. Vasudevan & Shri Chandra Poojari

For Appellant: Shri R. Ramakrishnan, CAFor Respondent: Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru
Section 132Section 147Section 148Section 153ASection 153CSection 68Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER ITA Nos. 575 to 578/Bang/2018 Assessment years : 2007-08, 2006-07, 2008-09 & 2009-10 Shri Anand Nadig, Vs. The Deputy Commissioner of No.20, Bavani Society Layout, Income Tax, 1st ‘B’ Cross, 5th Block, Circle 7(2)(1), Banagiri Nagar, BSK 3rd Stage, Bangalore. Bangalore – 560 085. PAN: ABXPN 3216H APPELLANT RESPONDENT Appellant by : Shri R. Ramakrishnan, CA Respondent by : Shri K. Sankar Ganesh, Jt. CIT(DR)(ITAT), Bengaluru. Date of hearing : 27.09.2021 Date of Pron…

CIT v. Calcutta Knitwears (20 Taxmann.com 447) — Cited in 4 Judgments | BharatTax