CIT v. C.Subba Reddy

77 Taxmann.com 320High Court2017#11793 most cited
9

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2018.

Judgments citing CIT v. C.Subba Reddy

Dr.L.Saravanan, Chennai vs. ITO Corporate Ward 1(1), Chennai

In the result, all the appeals filed by Dr

ITA 1619/CHNY/2018[2010-11]Status: DisposedITAT Chennai29 Oct 2018AY 2010-11

Bench: Shri George Mathan & Shri A.Mohan Alankamony

For Appellant: Mr.S.Sridhar,AdvocateFor Respondent: Mr.Clement Ramesh Kumar
Section 2(22)(e)Section 40A(3)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य के सम" एवं ए. मोहन अलंकामणी, लेखा सद"य BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER I.T.A.Nos.1614 to 1616/Chny/2018 Assessment years : 2010-11 to 2012-13 Dr.S.Mahalakshmi, Vs. The Income Tax officer, No.4,Temple Road, Corporate Ward-1(1), 1st Street, Jawahar Nagar, Chennai Chennai 600 082. [PAN AISPM 7140 D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) I.T.A.Nos.1617 to 1622/Chny/2018 Assessment years : 2008-09 to 2013-14 Dr.L.Saravanan, Vs. T…

Dr.L.Saravanan, Chennai vs. ITO Corporate Ward 1(1), Chennai

In the result, all the appeals filed by Dr

ITA 1618/CHNY/2018[2009-10]Status: DisposedITAT Chennai29 Oct 2018AY 2009-10

Bench: Shri George Mathan & Shri A.Mohan Alankamony

For Appellant: Mr.S.Sridhar,AdvocateFor Respondent: Mr.Clement Ramesh Kumar
Section 2(22)(e)Section 40A(3)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य के सम" एवं ए. मोहन अलंकामणी, लेखा सद"य BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER I.T.A.Nos.1614 to 1616/Chny/2018 Assessment years : 2010-11 to 2012-13 Dr.S.Mahalakshmi, Vs. The Income Tax officer, No.4,Temple Road, Corporate Ward-1(1), 1st Street, Jawahar Nagar, Chennai Chennai 600 082. [PAN AISPM 7140 D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) I.T.A.Nos.1617 to 1622/Chny/2018 Assessment years : 2008-09 to 2013-14 Dr.L.Saravanan, Vs. T…

Dr.L.Saravanan, Chennai vs. ITO Corporate Ward 1(1), Chennai

In the result, all the appeals filed by Dr

ITA 1617/CHNY/2018[2008-09]Status: DisposedITAT Chennai29 Oct 2018AY 2008-09

Bench: Shri George Mathan & Shri A.Mohan Alankamony

For Appellant: Mr.S.Sridhar,AdvocateFor Respondent: Mr.Clement Ramesh Kumar
Section 2(22)(e)Section 40A(3)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य के सम" एवं ए. मोहन अलंकामणी, लेखा सद"य BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER I.T.A.Nos.1614 to 1616/Chny/2018 Assessment years : 2010-11 to 2012-13 Dr.S.Mahalakshmi, Vs. The Income Tax officer, No.4,Temple Road, Corporate Ward-1(1), 1st Street, Jawahar Nagar, Chennai Chennai 600 082. [PAN AISPM 7140 D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) I.T.A.Nos.1617 to 1622/Chny/2018 Assessment years : 2008-09 to 2013-14 Dr.L.Saravanan, Vs. T…

Dr.S.Mahalakshmi, Chennai vs. ITO Corporate Ward 1(1), Chennai

In the result, all the appeals filed by Dr

ITA 1616/CHNY/2018[2012-13]Status: DisposedITAT Chennai29 Oct 2018AY 2012-13

Bench: Shri George Mathan & Shri A.Mohan Alankamony

For Appellant: Mr.S.Sridhar,AdvocateFor Respondent: Mr.Clement Ramesh Kumar
Section 2(22)(e)Section 40A(3)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य के सम" एवं ए. मोहन अलंकामणी, लेखा सद"य BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER I.T.A.Nos.1614 to 1616/Chny/2018 Assessment years : 2010-11 to 2012-13 Dr.S.Mahalakshmi, Vs. The Income Tax officer, No.4,Temple Road, Corporate Ward-1(1), 1st Street, Jawahar Nagar, Chennai Chennai 600 082. [PAN AISPM 7140 D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) I.T.A.Nos.1617 to 1622/Chny/2018 Assessment years : 2008-09 to 2013-14 Dr.L.Saravanan, Vs. T…

Dr.S.Mahalakshmi, Chennai vs. ITO Corporate Ward 1(1), Chennai

In the result, all the appeals filed by Dr

ITA 1615/CHNY/2018[2011-12]Status: DisposedITAT Chennai29 Oct 2018AY 2011-12

Bench: Shri George Mathan & Shri A.Mohan Alankamony

For Appellant: Mr.S.Sridhar,AdvocateFor Respondent: Mr.Clement Ramesh Kumar
Section 2(22)(e)Section 40A(3)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य के सम" एवं ए. मोहन अलंकामणी, लेखा सद"य BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER I.T.A.Nos.1614 to 1616/Chny/2018 Assessment years : 2010-11 to 2012-13 Dr.S.Mahalakshmi, Vs. The Income Tax officer, No.4,Temple Road, Corporate Ward-1(1), 1st Street, Jawahar Nagar, Chennai Chennai 600 082. [PAN AISPM 7140 D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) I.T.A.Nos.1617 to 1622/Chny/2018 Assessment years : 2008-09 to 2013-14 Dr.L.Saravanan, Vs. T…

Dr.S.Mahalakshmi, Chennai vs. ITO Corporate Ward 1(1), Chennai

In the result, all the appeals filed by Dr

ITA 1614/CHNY/2018[2010-11]Status: DisposedITAT Chennai29 Oct 2018AY 2010-11

Bench: Shri George Mathan & Shri A.Mohan Alankamony

For Appellant: Mr.S.Sridhar,AdvocateFor Respondent: Mr.Clement Ramesh Kumar
Section 2(22)(e)Section 40A(3)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य के सम" एवं ए. मोहन अलंकामणी, लेखा सद"य BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER I.T.A.Nos.1614 to 1616/Chny/2018 Assessment years : 2010-11 to 2012-13 Dr.S.Mahalakshmi, Vs. The Income Tax officer, No.4,Temple Road, Corporate Ward-1(1), 1st Street, Jawahar Nagar, Chennai Chennai 600 082. [PAN AISPM 7140 D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) I.T.A.Nos.1617 to 1622/Chny/2018 Assessment years : 2008-09 to 2013-14 Dr.L.Saravanan, Vs. T…

Dr.L.Saravanan, Chennai vs. ITO Corporate Ward 1(1), Chennai

In the result, all the appeals filed by Dr

ITA 1622/CHNY/2018[2013-14]Status: DisposedITAT Chennai29 Oct 2018AY 2013-14

Bench: Shri George Mathan & Shri A.Mohan Alankamony

For Appellant: Mr.S.Sridhar,AdvocateFor Respondent: Mr.Clement Ramesh Kumar
Section 2(22)(e)Section 40A(3)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य के सम" एवं ए. मोहन अलंकामणी, लेखा सद"य BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER I.T.A.Nos.1614 to 1616/Chny/2018 Assessment years : 2010-11 to 2012-13 Dr.S.Mahalakshmi, Vs. The Income Tax officer, No.4,Temple Road, Corporate Ward-1(1), 1st Street, Jawahar Nagar, Chennai Chennai 600 082. [PAN AISPM 7140 D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) I.T.A.Nos.1617 to 1622/Chny/2018 Assessment years : 2008-09 to 2013-14 Dr.L.Saravanan, Vs. T…

Dr.L.Saravanan, Chennai vs. ITO Corporate Ward 1(1), Chennai

In the result, all the appeals filed by Dr

ITA 1621/CHNY/2018[2012-13]Status: DisposedITAT Chennai29 Oct 2018AY 2012-13

Bench: Shri George Mathan & Shri A.Mohan Alankamony

For Appellant: Mr.S.Sridhar,AdvocateFor Respondent: Mr.Clement Ramesh Kumar
Section 2(22)(e)Section 40A(3)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य के सम" एवं ए. मोहन अलंकामणी, लेखा सद"य BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER I.T.A.Nos.1614 to 1616/Chny/2018 Assessment years : 2010-11 to 2012-13 Dr.S.Mahalakshmi, Vs. The Income Tax officer, No.4,Temple Road, Corporate Ward-1(1), 1st Street, Jawahar Nagar, Chennai Chennai 600 082. [PAN AISPM 7140 D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) I.T.A.Nos.1617 to 1622/Chny/2018 Assessment years : 2008-09 to 2013-14 Dr.L.Saravanan, Vs. T…

Dr.L.Saravanan, Chennai vs. ITO Corporate Ward 1(1), Chennai

In the result, all the appeals filed by Dr

ITA 1620/CHNY/2018[2011-12]Status: DisposedITAT Chennai29 Oct 2018AY 2011-12

Bench: Shri George Mathan & Shri A.Mohan Alankamony

For Appellant: Mr.S.Sridhar,AdvocateFor Respondent: Mr.Clement Ramesh Kumar
Section 2(22)(e)Section 40A(3)

…आयकर अपील"य अ"धकरण, ’सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL ‘ C’ BENCH : CHENNAI "ी जॉज" माथन, "या"यक सद"य के सम" एवं ए. मोहन अलंकामणी, लेखा सद"य BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER & SHRI A.MOHAN ALANKAMONY, ACCOUNTANT MEMBER I.T.A.Nos.1614 to 1616/Chny/2018 Assessment years : 2010-11 to 2012-13 Dr.S.Mahalakshmi, Vs. The Income Tax officer, No.4,Temple Road, Corporate Ward-1(1), 1st Street, Jawahar Nagar, Chennai Chennai 600 082. [PAN AISPM 7140 D ] (अपीलाथ"/Appellant) (""यथ"/Respondent) I.T.A.Nos.1617 to 1622/Chny/2018 Assessment years : 2008-09 to 2013-14 Dr.L.Saravanan, Vs. T…

CIT v. C.Subba Reddy (77 Taxmann.com 320) — Cited in 9 Judgments | BharatTax