CIT v. C Najeeb

130 Taxmann.com 142Reported decision2021#15225 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2021 to 2025.

Sections most often in play

Section 132Section 132(4)Section 37(1)Section 139(1)Section 142(1)Section 158BCSection 250Section 28

Issues it is cited on

project completion methodon money receiptpercentage completion methodprohibited by lawsection 158bcon-moneysection 44adsection 158bsection 158regular assessmentunexplained expendituresection 44

Judgments citing CIT v. C Najeeb

ACIT CC 6(1), MUMBAI vs. GANADHISH GNP, MUMBAI

ITA 4481/MUM/2024[2021-22]Status: DisposedITAT Mumbai17 Mar 2025AY 2021-22

Bench: Shri Amarjit Singh, Hon'Ble & Shri Raj Kumar Chauhan, Hon'Ble

For Appellant: Shri Nishit Gandhi & Aadnya BhandariFor Respondent: Dr. Kishor Dhule, CIT/DR
Section 132Section 132(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH 'G', MUMBAI BEFORE SHRI AMARJIT SINGH, HON'BLE ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, HON'BLE JUDICIAL MEMBER ITA No. 3966/Mum/2024 (A.Y. 2019-20) ITA No. 3965/Mum/2024 (A.Y. 2020-21) ITA No. 3980/Mum/2024 (A.Y. 2021-22) | Ganadhish GNP | DCIT, Mumbai | Circle-6(1), Mumbai | | Shop No. 1203, 12th Floor, Rupa | | Solitaire, Building No. A-I, | | Sector-I, Millennium Business | | Park, Mahape Navi Mumbai-400710. | | PAN: AAPFG 1164 L | (Respondent) | | (Appellant) | ITA No. 4485/Mum/2024 (A.Y. 2019-20) ITA No. 4481/Mum/2024 (A.Y. 2021-22) | DCIT…

M/S GANADHISH GNP ,MUMBAI vs. DCIT CIRCLE -6(1), MUMBAI

ITA 3980/MUM/2024[2021-22]Status: DisposedITAT Mumbai17 Mar 2025AY 2021-22

Bench: Shri Amarjit Singh, Hon'Ble & Shri Raj Kumar Chauhan, Hon'Ble

For Respondent: Shri Nishit Gandhi & Aadnya Bhandari
Section 132Section 132(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH 'G', MUMBAI BEFORE SHRI AMARJIT SINGH, HON'BLE ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, HON'BLE JUDICIAL MEMBER ITA No. 3966/Mum/2024 (A.Y. 2019-20) ITA No. 3965/Mum/2024 (A.Y. 2020-21) ITA No. 3980/Mum/2024 (A.Y. 2021-22) | Ganadhish GNP | DCIT, | Circle-6(1), | Shop No. 1203, 12th Floor, Rupa | Mumbai | Solitaire, Building No. A-I, | VS | Sector-I, Millennium Business | Park, Mahape Navi Mumbai- | 400710. | (Respondent) | PAN: AAPFG 1164 L | (Appellant) ITA No. 4485/Mum/2024 (A.Y. 2019-20) ITA No. 4481/Mum/2024 (A.Y. 2021-22) | DCIT, | Circle-6(1), |…

GANADHISH GNP,NAVI MUMBAI vs. DCIT CIRCLE 6(1), MUMBAI, MUMBAI

In the result, all the appeals filed by the assessee are partly allowed and all the appeals filed by the Revenue are dismissed

ITA 3966/MUM/2024[2019-20]Status: DisposedITAT Mumbai17 Mar 2025AY 2019-20

Bench: Shri Amarjit Singh, Hon’Ble & Shri Raj Kumar Chauhan, Hon’Bleita No. 3965/Mum/2024 (A.Y. 2020-21) Ganadhish Gnp Dcit, Circle-6(1), Mumbai Shop No. 1203, 12Th Floor, Rupa Solitaire, Building No. A-I, Vs Sector-I, Millennium Business Park, Mahape Navi Mumbai- 400710. Pan: Aapfg 1164 L (Appellant) (Respondent) Ita No. 4481/Mum/2024 (A.Y. 2021-22) Dcit, Circle-6(1), Ganadhish Gnp Mumbai Shop No. 1203, 12Th Floor, Rupa Solitaire, Building No. A- Vs I, Sector-I, Millennium Business Park, Mahape Navi Mumbai-400710. Pan: Aapfg 1164 L (Appellant) (Respondent)

For Appellant: Shri Nishit Gandhi & Aadnya BhandariFor Respondent: Dr. Kishor Dhule, CIT/DR
Section 132Section 132(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH ‘G’, MUMBAI BEFORE SHRI AMARJIT SINGH, HON’BLE ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, HON’BLE JUDICIAL MEMBER ITA No. 3965/Mum/2024 (A.Y. 2020-21) Ganadhish GNP DCIT, Circle-6(1), Mumbai Shop No. 1203, 12th Floor, Rupa Solitaire, Building No. A-I, vs Sector-I, Millennium Business Park, Mahape Navi Mumbai- 400710. PAN: AAPFG 1164 L (Appellant) (Respondent) ITA No. 4481/Mum/2024 (A.Y. 2021-22) DCIT, Circle-6(1), Ganadhish GNP Mumbai Shop No. 1203, 12th Floor, Rupa Solitaire, Building No. A- vs I, Sector-I, Millennium Business Park, Mahape Navi Mumbai-4…

GANADHISH GNP,NAVI MUMBAI vs. DCIT CIRCLE 6(1), MUMBAI, MUMBAI

ITA 3965/MUM/2024[2020-21]Status: DisposedITAT Mumbai17 Mar 2025AY 2020-21

Bench: Shri Amarjit Singh, Hon'Ble & Shri Raj Kumar Chauhan, Hon'Ble

For Appellant: Shri Nishit Gandhi & Aadnya BhandariFor Respondent: Dr. Kishor Dhule, CIT/DR
Section 132Section 132(4)

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH 'G', MUMBAI BEFORE SHRI AMARJIT SINGH, HON'BLE ACCOUNTANT MEMBER AND SHRI RAJ KUMAR CHAUHAN, HON'BLE JUDICIAL MEMBER ITA No. 3966/Mum/2024 (A.Y. 2019-20) ITA No. 3965/Mum/2024 (A.Y. 2020-21) ITA No. 3980/Mum/2024 (A.Y. 2021-22) | Ganadhish GNP | | Shop No. 1203, 12th Floor, Rupa | | Solitaire, Building No. A-I, | | Sector-I, Millennium Business | | Park, Mahape Navi Mumbai- | | 400710. | | PAN: AAPFG 1164 L | | (Appellant) | |----------------------------------------| | DCIT, | | Mumbai | | Circle-6(1), | | (Respondent) | ITA No. 4485/Mum/2024 (A.Y. 2019-20) IT…

DCIT CENTRAL CIRCLE 6(1), MUMBAI, NARIMAN POINT MUMBAI vs. GNP REALTY LLP, THANE

In the result, the appeal filed by the Revenue stands partly allowed

ITA 3105/MUM/2023[2021-22]Status: DisposedITAT Mumbai29 May 2024AY 2021-22

Bench: Shri Narender Kumar Choudhry & Shri Ratnesh Nandan Sahayassessment Year: 2021-22

For Appellant: Shri Nishit Gandhi, A.RFor Respondent: Dr. Kishor Dhule, D.R
Section 132Section 139(1)Section 142(1)Section 250

…IN THE INCOME TAX APPELLATE TRIBUNAL, MUMBAI BENCH “G”, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER AND SHRI RATNESH NANDAN SAHAY, ACCOUNTANT MEMBER Assessment Year: 2021-22 DCIT Central Circle-6(1), M/s. GNP Realty LLP, 19th Floor, Office No.1203, Bldg No.A1, Air India Building, Rupa Solitaire, Sector-1, Vs. Nariman Point, Millenium Business Park (MBP), Mumbai - 400021 Mahape, Navi Mumbai, Maharashtra – 400 701 PAN: AASFG3348K (Appellant) (Respondent) Present for: Assessee by : Shri Nishit Gandhi, A.R. Revenue by : Dr. Kishor Dhule, D.R. Date of Hearing : 25 . 04 . 2024 Date of Pronouncement…

DY CIT CC 7 (2), MUMBAI vs. M/S MAN GLOBAL LTD., MUMBAI

In the result, all the appeals of the Revenue are dismissed and cross objections of the assessee in CO Nos

ITA 7440/MUM/2019[2011-12]Status: DisposedITAT Mumbai25 Nov 2021AY 2011-12

Bench: Sri Rajesh Kumar, Am & Sri Amarjit Singh, Jm आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं./ Ita No. 7440/Mum/2019 अपील (िनधा"रण वष" / Assessment Year 2011-12) आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं./ Ita No. 7533/Mum/2019 अपील (िनधा"रण वष" / Assessment Year 2012-13) आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं./ Ita No. 7534/Mum/2019 अपील (िनधा"रण वष" / Assessment Year 2013-14) आयकर अपील आयकर अपील संसंसंसं./ Ita No. 7535/Mum/2019 आयकर आयकर अपील अपील (िनधा"रण वष" / Assessment Year 2014-15) आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं./ Ita No. 7536/Mum/2019 अपील (िनधा"रण वष" / Assessment Year 2015-16)

…अिधकरण “B” "यायपीठ "यायपीठ "यायपीठ मुंबई "यायपीठ मुंबई म"। म"। म"। म"। आयकर आयकर अपीलीय आयकर आयकर अपीलीय अपीलीय अिधकरण अपीलीय अिधकरण अिधकरण मुंबई मुंबई IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, MUMBAI "ी राजेश कुमार लेखा सद" एवं "ी अमरजीत िसंह, "ाियक सद" सम" । BEFORE SRI RAJESH KUMAR, AM AND SRI AMARJIT SINGH, JM आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं./ ITA No. 7440/Mum/2019 अपील (िनधा"रण वष" / Assessment Year 2011-12) आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं./ ITA No. 7533/Mum/2019 अपील (िनधा"रण वष" / Assessment Year 2012-13) आयकर आयकर अपील आयकर आयकर अपील अपील संसंसंसं./ ITA No. 7534/Mum/2019 अपी…