CIT v. Bombay Dyeing & Mfg. Co. Ltd.

85 Taxmann 396Supreme Court of India1996#25746 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 348,356 Indian tax judgments — from 2022 to 2024.

Issues it is cited on

Judgments citing CIT v. Bombay Dyeing & Mfg. Co. Ltd.

CIT v. Bombay Dyeing & Mfg. Co. Ltd. (85 Taxmann 396) — Cited in 3 Judgments | BharatTax