CIT v. Bholaram Educational Society

100 Taxmann.com 508High Court2018#16392 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,615 Indian tax judgments — from 2021 to 2024.

Issues it is cited on

section 13(l)(d)section 164(2)section 13(2)section 164section 11(5)section 13(3)section 13(1)(c)maximum marginal ratesection 13(1)section 16penalty u/s 271(1)(c)section 12aa

Judgments citing CIT v. Bholaram Educational Society

J. K. Educational Society, Jammu vs. DCIT, Circle-1, Chandigarh

In the result, the appeal of the assessee is partly allowed

ITA 685/CHANDI/2022[2009-10]Status: DisposedITAT Chandigarh30 Jan 2024AY 2009-10

Bench: SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri P.N. Arora, AdvocateFor Respondent: Smt. Amanpreet Kaur, Sr. DR
Section 11Section 147Section 271(1)(c)

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी आकाश दीप जैन, उपा"य" एवं "ी िव"म "सह यादव, लेखा सद"य BEFORE: SHRI. AAKASH DEEP JAIN, VP & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 126/Asr/2019 िनधा"रण वष" / Assessment Year : 2008-09 J.K. Educational Society बनाम The DCIT(E) C/o Shri P.N. Arora, Advocate Circle-1 3rd Floor SRK Mall, 14-Kennedy C.R. Building, Chandigarh Avenue, Mall Road, Amritsar- 143001- Punjab "थायी लेखा सं./PAN NO: AABTJ9000A अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 428/Chd/2019 िनधा"रण वष" / As…

J.K. Educational Society, Jammu & Kashmir vs. DCIT (Exemption)-Circle-1, Chandigarh

In the result, the appeal of the assessee is partly allowed

ITA 428/CHANDI/2019[2009-10]Status: DisposedITAT Chandigarh30 Jan 2024AY 2009-10

Bench: SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri P.N. Arora, AdvocateFor Respondent: Smt. Amanpreet Kaur, Sr. DR
Section 11Section 147Section 271(1)(c)

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी आकाश दीप जैन, उपा"य" एवं "ी िव"म "सह यादव, लेखा सद"य BEFORE: SHRI. AAKASH DEEP JAIN, VP & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 126/Asr/2019 िनधा"रण वष" / Assessment Year : 2008-09 J.K. Educational Society बनाम The DCIT(E) C/o Shri P.N. Arora, Advocate Circle-1 3rd Floor SRK Mall, 14-Kennedy C.R. Building, Chandigarh Avenue, Mall Road, Amritsar- 143001- Punjab "थायी लेखा सं./PAN NO: AABTJ9000A अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 428/Chd/2019 िनधा"रण वष" / As…

J.K.Educational Society, Jammu vs. Income Tax Officer (Exemption), Chandigarh

In the result, the appeal of the assessee is partly allowed

ITA 126/ASR/2019[2008-09]Status: DisposedITAT Chandigarh30 Jan 2024AY 2008-09

Bench: SHRI. AAKASH DEEP JAIN (Vice President), SHRI. VIKRAM SINGH YADAV (Accountant Member)

For Appellant: Shri P.N. Arora, AdvocateFor Respondent: Smt. Amanpreet Kaur, Sr. DR
Section 11Section 147Section 271(1)(c)

…आयकर अपीलीय अिधकरण,च"डीगढ़ "यायपीठ “ए” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “A”, CHANDIGARH "ी आकाश दीप जैन, उपा"य" एवं "ी िव"म "सह यादव, लेखा सद"य BEFORE: SHRI. AAKASH DEEP JAIN, VP & SHRI. VIKRAM SINGH YADAV, AM आयकर अपील सं./ ITA NO. 126/Asr/2019 िनधा"रण वष" / Assessment Year : 2008-09 J.K. Educational Society बनाम The DCIT(E) C/o Shri P.N. Arora, Advocate Circle-1 3rd Floor SRK Mall, 14-Kennedy C.R. Building, Chandigarh Avenue, Mall Road, Amritsar- 143001- Punjab "थायी लेखा सं./PAN NO: AABTJ9000A अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 428/Chd/2019 िनधा"रण वष" / As…

D.C.I.T, Circle-1(Exemption), Chandigarh vs. M/S Om Prakash Bansal Charitable Trust, Jammu

In the result, both the appeals filed by the Revenue are dismissed and both the Cross Objections filed by the assessee are allowed

ITA 340/CHANDI/2020[2016-17]Status: DisposedITAT Chandigarh20 Sept 2021AY 2016-17
For Appellant: Shri P.N. Arora, AdvFor Respondent: Shri Ashok Khanna, Addl. CIT
Section 11Section 13Section 13(1)(c)Section 13(3)Section 2(15)Section 250(6)

…आयकर अपील"य अ"धकरण, च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE: SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SHRI R.L. NEGI, JUDICIAL MEMBER आयकरअपील सं./ITA No.339 /Chd/2020 "नधा"रणवष"/ Assessment Years : 2015-16 The D.C.I.T., M/s Om Prakash Bansal Charitable बनाम Circle-1, (Exemptions), Trust, C/o G.D. Goenka Public School, Akhnoor Road, Jammu. Chandigarh. "थायीलेखासं./PAN NO: AAA TO1533A अपीलाथ"/Appellant ""यथ"/Respondent & C.O. No.3/Chd/2021 In आयकर अपील सं./ ITA No.339/Chd/2020 "नधा"रण वष" / Assessment Year : 2015-16 M/s Om Prakash Bansal The…

D.C.I.T., Circle-1(Exemption), Chandigarh vs. M/S Om Prakash Bansal Charitable Trust, Jammu

In the result, both the appeals filed by the Revenue are dismissed and both the Cross Objections filed by the assessee are allowed

ITA 339/CHANDI/2020[2015-16]Status: DisposedITAT Chandigarh20 Sept 2021AY 2015-16
For Appellant: Shri P.N. Arora, AdvFor Respondent: Shri Ashok Khanna, Addl. CIT
Section 11Section 13Section 13(1)(c)Section 13(3)Section 2(15)Section 250(6)

…आयकर अपील"य अ"धकरण, च"डीगढ़ "यायपीठ “बी”, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH ‘B’, CHANDIGARH BEFORE: SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND SHRI R.L. NEGI, JUDICIAL MEMBER आयकरअपील सं./ITA No.339 /Chd/2020 "नधा"रणवष"/ Assessment Years : 2015-16 The D.C.I.T., M/s Om Prakash Bansal Charitable बनाम Circle-1, (Exemptions), Trust, C/o G.D. Goenka Public School, Akhnoor Road, Jammu. Chandigarh. "थायीलेखासं./PAN NO: AAA TO1533A अपीलाथ"/Appellant ""यथ"/Respondent & C.O. No.3/Chd/2021 In आयकर अपील सं./ ITA No.339/Chd/2020 "नधा"रण वष" / Assessment Year : 2015-16 M/s Om Prakash Bansal The…

CIT v. Bholaram Educational Society (100 Taxmann.com 508) — Cited in 5 Judgments | BharatTax