CIT v. Bhanot Construction & Housing Ltd.

102 Taxmann.com 234High Court2019#18595 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2024.

Sections most often in play

Section 139(1)Section 143(3)Section 201(1)Section 250Section 40(a)(ia)
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Judgments citing CIT v. Bhanot Construction & Housing Ltd.

M/S Super Emirates Exports, Mumbai vs. ITO -Ward 28(3)(3), Mumbai

In the result, appeal filed by the Assessee stands allowed for statistical purposes

ITA 1313/MUM/2023[2012-2013]Status: DisposedITAT Mumbai22 Feb 2024AY 2012-2013

Bench: Shri Narender Kumar Choudhry & Shri Gagan Goyalassessment Year: 2012-13

For Appellant: Ms.Dinkle Hariya, Ld. Adv a/w Simoni Chouhan, Ld. CAFor Respondent: Shri Mahesh Parwani –
Section 10Section 139(1)Section 143(3)Section 250Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL “G” BENCH, MUMBAI BEFORE SHRI NARENDER KUMAR CHOUDHRY, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER Assessment Year: 2012-13 M/s.Super Emirates Exports, v. The ITO, C/o. Mr.Pradeep K. Nikam, Ward-28(3)(3), A-301, Shri Ganesh Krupa CHS, Mumbai. Sector 12, Kamothe, Panvel, Navi Mumbai-410 209. [PAN: ABQFS 9866 D] (Appellant) (Respondent) Appellant by : Ms.Dinkle Hariya, Ld. Adv a/w Simoni Chouhan, Ld. CA Respondent by : Shri Mahesh Parwani – Ld. Sr.DR Date of Hearing : 14.02.2024 Date of Pronouncement : 22.02.2024 O R D E R Per N.K. Choudhry (JM): This appeal…

ACIT, Circle- 61(1), New Delhi vs. Deloitte Haskins & Sells, Gurugram

In the result, the appeal filed for Revenue for AY 2013-14 stands dismissed, the appeal filed by the assessee for AY 2013-14 is partly allowed and appeal for AY 2014-15 filed by the assessee are al...

ITA 5123/DEL/2019[2013-14]Status: DisposedITAT Delhi05 Aug 2022AY 2013-14
For Appellant: Shri Niraj Setha, AdvocateFor Respondent: Md. Gayasuddin Ansari, Senior DR
Section 40Section 40(1)(ia)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.5123/Del./2019 (ASSESSMENT YEAR : 2013-14) ACIT, Circle 61 (1), vs. Deloitte Haskins & Sells, 7th Floor, Building 10, Tower B, New Delhi. DLF Cyber City Complex, DLF City Phase – II, Gurgaon – 122 002 (Haryana). (PAN : AABFD2095B) ITA No.4617/Del./2019 (ASSESSMENT YEAR : 2013-14) ITA No.7236/Del./2018 (ASSESSMENT YEAR : 2014-15) Deloitte Haskins & Sells, vs. ACIT, Circle 61 (1), 7th Floor, Building 10, Tower B, New Delhi. DLF Cyber City Complex, DLF City Phase –…

Deloitte Haskins & Sells, Gurugram vs. ACIT, Circle- 61(1), New Delhi

In the result, the appeal filed for Revenue for AY 2013-14 stands dismissed, the appeal filed by the assessee for AY 2013-14 is partly allowed and appeal for AY 2014-15 filed by the assessee are al...

ITA 4617/DEL/2019[2013-14]Status: DisposedITAT Delhi05 Aug 2022AY 2013-14
For Appellant: Shri Niraj Setha, AdvocateFor Respondent: Md. Gayasuddin Ansari, Senior DR
Section 40Section 40(1)(ia)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.5123/Del./2019 (ASSESSMENT YEAR : 2013-14) ACIT, Circle 61 (1), vs. Deloitte Haskins & Sells, 7th Floor, Building 10, Tower B, New Delhi. DLF Cyber City Complex, DLF City Phase – II, Gurgaon – 122 002 (Haryana). (PAN : AABFD2095B) ITA No.4617/Del./2019 (ASSESSMENT YEAR : 2013-14) ITA No.7236/Del./2018 (ASSESSMENT YEAR : 2014-15) Deloitte Haskins & Sells, vs. ACIT, Circle 61 (1), 7th Floor, Building 10, Tower B, New Delhi. DLF Cyber City Complex, DLF City Phase –…

Deloitte Haskins & Sells, Gurgaon vs. ACIT, Circle- 61(1), New Delhi

In the result, the appeal filed for Revenue for AY 2013-14 stands dismissed, the appeal filed by the assessee for AY 2013-14 is partly allowed and appeal for AY 2014-15 filed by the assessee are al...

ITA 7236/DEL/2018[2014-15]Status: DisposedITAT Delhi05 Aug 2022AY 2014-15
For Appellant: Shri Niraj Setha, AdvocateFor Respondent: Md. Gayasuddin Ansari, Senior DR
Section 40Section 40(1)(ia)

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘B’ : NEW DELHI) SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER and SHRI YOGESH KUMAR US, JUDICIAL MEMBER ITA No.5123/Del./2019 (ASSESSMENT YEAR : 2013-14) ACIT, Circle 61 (1), vs. Deloitte Haskins & Sells, 7th Floor, Building 10, Tower B, New Delhi. DLF Cyber City Complex, DLF City Phase – II, Gurgaon – 122 002 (Haryana). (PAN : AABFD2095B) ITA No.4617/Del./2019 (ASSESSMENT YEAR : 2013-14) ITA No.7236/Del./2018 (ASSESSMENT YEAR : 2014-15) Deloitte Haskins & Sells, vs. ACIT, Circle 61 (1), 7th Floor, Building 10, Tower B, New Delhi. DLF Cyber City Complex, DLF City Phase –…

CIT v. Bhanot Construction & Housing Ltd. (102 Taxmann.com 234) — Cited in 4 Judgments | BharatTax