CIT v. Bertams Scott Ltd.

31 Taxmann 144High Court1987#20439 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2016 to 2016.

Judgments citing CIT v. Bertams Scott Ltd.

M/S. Zte Corporation, Gurgaon vs. ADIT, New Delhi

In the result, this ground is

ITA 1109/DEL/2014[2009-10]Status: DisposedITAT Delhi30 May 2016AY 2009-10

Bench: Shri S.V. Mehrotra : & Smt. Beena A. Pillai:

For Appellant: Shri Deepak Chopra AdvFor Respondent: Shri Sanjeev Sharma CIT(DR)
Section 133ASection 139Section 148

…1 ITA 5870/Del/12 & ors – ZTE Corporation IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “H” NEW DELHI BEFORE SHRI S.V. MEHROTRA : ACCOUNTANT MEMBER AND SMT. BEENA A. PILLAI: JUDICIAL MEMBER ITA nos. 5870/Del/2012 (AY: 2004-05) 5871/Del/2012 (AY: 2005-06) 5872/Del/2012 (AY: 2006-07) 5873/Del/2012 (AY: 2007-08) 5874/Del/2012 (AY: 2008-09) 1109/Del/2014 (AY: 2009-10) ZTE Corporation Vs. Addl. Director of Income-tax, ZTE Plaza, Keji Road South, Range-3, International Taxation, Hi-tech Industrial Park, New Delhi. Nanshan District, Shenzhen P.R. China-518057. ZTE Corporation 6th Floor, Tower ‘B’, Building 10, DLF Cy…

DDIT, New Delhi vs. M/S Zte Corporation

In the result, this ground is

ITA 5974/DEL/2012[2004-05]Status: DisposedITAT Delhi30 May 2016AY 2004-05

Bench: Shri S.V. Mehrotra : & Smt. Beena A. Pillai:

For Appellant: Shri Deepak Chopra AdvFor Respondent: Shri Sanjeev Sharma CIT(DR)
Section 133ASection 139Section 148

…1 ITA 5870/Del/12 & ors – ZTE Corporation IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “H” NEW DELHI BEFORE SHRI S.V. MEHROTRA : ACCOUNTANT MEMBER AND SMT. BEENA A. PILLAI: JUDICIAL MEMBER ITA nos. 5870/Del/2012 (AY: 2004-05) 5871/Del/2012 (AY: 2005-06) 5872/Del/2012 (AY: 2006-07) 5873/Del/2012 (AY: 2007-08) 5874/Del/2012 (AY: 2008-09) 1109/Del/2014 (AY: 2009-10) ZTE Corporation Vs. Addl. Director of Income-tax, ZTE Plaza, Keji Road South, Range-3, International Taxation, Hi-tech Industrial Park, New Delhi. Nanshan District, Shenzhen P.R. China-518057. ZTE Corporation 6th Floor, Tower ‘B’, Building 10, DLF Cy…

Zte Corporation vs. ADIT, New Delhi

In the result, this ground is

ITA 5871/DEL/2012[2005-06]Status: DisposedITAT Delhi30 May 2016AY 2005-06

Bench: Shri S.V. Mehrotra : & Smt. Beena A. Pillai:

For Appellant: Shri Deepak Chopra AdvFor Respondent: Shri Sanjeev Sharma CIT(DR)
Section 133ASection 139Section 148

…1 ITA 5870/Del/12 & ors – ZTE Corporation IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “H” NEW DELHI BEFORE SHRI S.V. MEHROTRA : ACCOUNTANT MEMBER AND SMT. BEENA A. PILLAI: JUDICIAL MEMBER ITA nos. 5870/Del/2012 (AY: 2004-05) 5871/Del/2012 (AY: 2005-06) 5872/Del/2012 (AY: 2006-07) 5873/Del/2012 (AY: 2007-08) 5874/Del/2012 (AY: 2008-09) 1109/Del/2014 (AY: 2009-10) ZTE Corporation Vs. Addl. Director of Income-tax, ZTE Plaza, Keji Road South, Range-3, International Taxation, Hi-tech Industrial Park, New Delhi. Nanshan District, Shenzhen P.R. China-518057. ZTE Corporation 6th Floor, Tower ‘B’, Building 10, DLF Cy…

Zte Corporation vs. ADIT, New Delhi

In the result, this ground is

ITA 5870/DEL/2012[2004-05]Status: DisposedITAT Delhi30 May 2016AY 2004-05

Bench: Shri S.V. Mehrotra : & Smt. Beena A. Pillai:

For Appellant: Shri Deepak Chopra AdvFor Respondent: Shri Sanjeev Sharma CIT(DR)
Section 133ASection 139Section 148

…1 ITA 5870/Del/12 & ors – ZTE Corporation IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “H” NEW DELHI BEFORE SHRI S.V. MEHROTRA : ACCOUNTANT MEMBER AND SMT. BEENA A. PILLAI: JUDICIAL MEMBER ITA nos. 5870/Del/2012 (AY: 2004-05) 5871/Del/2012 (AY: 2005-06) 5872/Del/2012 (AY: 2006-07) 5873/Del/2012 (AY: 2007-08) 5874/Del/2012 (AY: 2008-09) 1109/Del/2014 (AY: 2009-10) ZTE Corporation Vs. Addl. Director of Income-tax, ZTE Plaza, Keji Road South, Range-3, International Taxation, Hi-tech Industrial Park, New Delhi. Nanshan District, Shenzhen P.R. China-518057. ZTE Corporation 6th Floor, Tower ‘B’, Building 10, DLF Cy…

CIT v. Bertams Scott Ltd. (31 Taxmann 144) — Cited in 4 Judgments | BharatTax