CIT v. Bal Utkarsh Society

166 ITR 214High Court#7276 most cited
15

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2015 to 2018.

Judgments citing CIT v. Bal Utkarsh Society

CIT v. Bal Utkarsh Society (166 ITR 214) — Cited in 15 Judgments | BharatTax