CIT v. Bajargan Traders

Chandrakant Ganpati Vaijapure, Udgir vs. PCIT, Nashik-1, Nashik

In the result, the appeal filed by the assessee is allowed

Bench: Shri Satbeer Singh Godara & Shri Inturi Rama Raoआयकर अपील सं. / Ita No.980/Pun/2024 "नधा"रण वष" / Assessment Years : 2019-20

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.980/PUN/2024 "नधा"रण वष" / Assessment Years : 2019-20 Lakshmibai Chandrakant Vaijapure, Vs. PCIT, Nashik -1 Vaijapure Niwas, Parshetty Galli, Deglur Road, Udgir – 413 517 Maharashtra PAN : AGAPV8855C Appellant Respondent आयकर अपील सं. / ITA No.982/PUN/2024 "नधा"रण वष" / Assessment Years : 2019-20 Chandrakant Ganpati Vaijapure, Vs. PCIT, Nashik -1 Vaijapure Niwas, Parshetty Galli, Deglur Road, Udgir – 413 517 Maharashtra PAN : AAOPV4787H…

Lakshmibai Chandrakant Vaijapure, Udgir vs. Shivraj Bhaskarrao Morey, PCIT, Nashik 1, Nashik

In the result, the appeal filed by the assessee is allowed

Bench: Shri Satbeer Singh Godara & Shri Inturi Rama Raoआयकर अपील सं. / Ita No.980/Pun/2024 "नधा"रण वष" / Assessment Years : 2019-20

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.980/PUN/2024 "नधा"रण वष" / Assessment Years : 2019-20 Lakshmibai Chandrakant Vaijapure, Vs. PCIT, Nashik -1 Vaijapure Niwas, Parshetty Galli, Deglur Road, Udgir – 413 517 Maharashtra PAN : AGAPV8855C Appellant Respondent आयकर अपील सं. / ITA No.982/PUN/2024 "नधा"रण वष" / Assessment Years : 2019-20 Chandrakant Ganpati Vaijapure, Vs. PCIT, Nashik -1 Vaijapure Niwas, Parshetty Galli, Deglur Road, Udgir – 413 517 Maharashtra PAN : AAOPV4787H…

Dy.Commissioner of Income Tax, Central Circle-1, Aurangabad vs. Shri. Satya Saibaba Construction, Latur

In the result, the appeal filed by the Revenue is dismissed

Bench: Shri Inturi Rama Rao & Shri Vinay Bhamoreआयकर अपील सं. / Ita No.626/Pun/2024 "नधा"रण वष" / Assessment Year : 2018-19

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “B”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.626/PUN/2024 "नधा"रण वष" / Assessment Year : 2018-19 DCIT, Central Circle-1, Vs. Shri Satya Saibaba Construction, Aurangabad. Mane Chambers, Opp. S.T. Depot, Ausaa Road, Latur – 413511, Maharashtra PAN : AARFS1699A Appellant Respondent Assessee by : Shri Kishor B. Phadke Revenue by : Shri Arvind Desai Date of hearing : 23.09.2024 Date of pronouncement : 23.09.2024 आदेश / ORDER PER INTURI RAMA RAO, AM : This is an appeal filed by the Revenue dir…

Madan Gangadhar Bidarkar, Latur vs. The Assistant Commissioner of Income Tax Central Circle-1, Aurangabad

In the result, the appeal filed by the assessee stands allowed

Bench: Shri Inturi Rama Rao & Shri Vinay Bhamoreआयकर अपील सं. / Ita No.423/Pun/2024 "नधा"रण वष" / Assessment Year : 2018-19

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.423/PUN/2024 "नधा"रण वष" / Assessment Year : 2018-19 Madan Gangadhar Bidarkar, Vs. ACIT, Central Circle-1, 111/85, Jaylaxmi Electricals, Aurangabad. Gandhi Maidan, Latur, Dist. Latur-413512 Maharashtra PAN : AHSPB1369E Appellant Respondent Assessee by : Shri Prateek Jha Revenue by : Shri Ramnath P. Murkunde Date of hearing : 09.07.2024 Date of pronouncement : 20.09.2024 आदेश / ORDER PER VINAY BHAMORE, JM: This is an appeal filed by the assess…

Deputy Commissioner of Income Tax, Aurangabad vs. Vaishali Agro Soya Products, Udgir

Appeal is dismissed in above terms

Bench: Shri Rama Kanta Panda & Shri Satbeer Singh Godara

…1 ITA.No.634/PUN./2024 IN THE INCOME TAX APPELLATE TRIBUNAL PUNE “B” BENCH : PUNE BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER I.T.A. No.634/PUN/2024 [E-APPEAL] Assessment Year 2019-2020 The DCIT, Vaishali Agro Soya Aayakar Bhawan, Near Holy Products, S.No.54/3, Cross English School, vs Nalegaon Road, UDGIR. Cantonment, AURANGABAD PIN – 413 517. PIN – 431 001. PAN AAKFV1115F Maharashtra. Maharashtra. (Appellant) (Respondent) For Assessee : Shri Shubham Rathi For Revenue : Shri Ajay Kumar Keshari Date of Hearing : 09.09.2024 Date of Pronouncement : 11.09.2024 OR…

Yash Construction Co., Latur vs. ACIT, Circle 1, Aurangabad

In the result, the appeal filed by the assessee stands allowed

Bench: Shri Rama Kanta Panda & Shri Satbeer Singh Godara

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.676 & 677/PUN/2024 धििाारण वर्ा / Assessment Years : 2017-18 & 2018-19 Yash Construction Co., Asst. CIT, Ajinkya City, Ambajogai Road, Circle-Nanded Latur-413512 Vs. PAN : AAAFY8593Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent Assessee by : Shri Nikhil Pathak Department by : Shri Sourabh Nayak Date of hearing : 29-07-2024 Date of 31-07-2024 Pronouncement : आदेश / ORDER PER SATBEER SINGH GODARA, JM…

Yash Construction Co., Nanded vs. ACIT, Circle, Nanded

In the result, the appeal filed by the assessee stands allowed

Bench: Shri Rama Kanta Panda & Shri Satbeer Singh Godara

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI RAMA KANTA PANDA, VICE PRESIDENT AND SHRI SATBEER SINGH GODARA, JUDICIAL MEMBER आयकर अपील सं. / ITA Nos.676 & 677/PUN/2024 धििाारण वर्ा / Assessment Years : 2017-18 & 2018-19 Yash Construction Co., Asst. CIT, Ajinkya City, Ambajogai Road, Circle-Nanded Latur-413512 Vs. PAN : AAAFY8593Q अपीलार्थी / Appellant प्रत्यर्थी / Respondent Assessee by : Shri Nikhil Pathak Department by : Shri Sourabh Nayak Date of hearing : 29-07-2024 Date of 31-07-2024 Pronouncement : आदेश / ORDER PER SATBEER SINGH GODARA, JM…

Nitin Suwalal Shingavi, Ahmednagar vs. DCIT, Central Circle-1(2), Pune

In the result, appeal of the assessee is allowed

Bench: Dr. Dipak P. Ripote & Shri Vinay Bhamoreआयकर अपील सं. / Ita No.880/Pun/2024 िनधा"रण वष" / Assessment Year : 2018-19 Nitin Suwalal Shingavi, V The Dcit, 2830, Nandanvan, Gujrathi S Central Circle-1(2), Pune. Lane, Ahmednagar, Maharashtra – 414001. Pan: Aeyps6054A Appellant/ Assessee Respondent / Revenue Assessee By Shri Suhas P. Bora – Ar Revenue By Shri Rajesh Gawali – Addl.Cit(Dr) Date Of Hearing 20/06/2024 Date Of Pronouncement 29/07/2024 आदेश/ Order Per Dr. Dipak P. Ripote, Am: This Is An Appeal Filed By Assessee Nitin Suwalal Shingavi Against The Order Of Commissioner Of Income Tax (Appeal) Pune Dated 10/04/2024 Passed Under Section 250 Of The Income Tax Act, Emanating From The Assessment Order Dated 21/04/2021 For A.Y.2018-19. The Assessee Has Raised The Following Grounds Of Appeal : “1. The Learned Cit(A)-11, Pune Has Erred In Law & On Facts In Confirming The Action Of The Ao Of Taxing The Amount Of Excess Stock Of Rs.25,10,000/- Declared In The Survey U/Sec 133 A Of The Act As Deemed Nitin Suwalal Shingavi [A]

…।आयकर अपीलीय अिधकरण ”एस एम सी” "ायपीठ पुणेम"। IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCHES “SMC” :: PUNE BEFORE DR. DIPAK P. RIPOTE, ACCOUNTANT MEMBER AND SHRI VINAY BHAMORE, JUDICIAL MEMBER आयकर अपील सं. / ITA No.880/PUN/2024 िनधा"रण वष" / Assessment Year : 2018-19 Nitin Suwalal Shingavi, V The DCIT, 2830, Nandanvan, Gujrathi s Central Circle-1(2), Pune. Lane, Ahmednagar, Maharashtra – 414001. PAN: AEYPS6054A Appellant/ Assessee Respondent / Revenue Assessee by Shri Suhas P. Bora – AR Revenue by Shri Rajesh Gawali – Addl.CIT(DR) Date of hearing 20/06/2024 Date of pronouncement 29/07/2024 आदेश/ ORDER PER DR.…

Suresh Bhavarlal Soni, Dhule vs. Asst. Commissioner of Income Tax Dhule Circle, Dhule

In the result, the appeal of the appellant is allowed

Bench: Shri Inturi Rama Raoआयकर अपील सं. / Ita No.223/Pun/2024 "नधा"रण वष" / Assessment Year : 2017-18

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपील सं. / ITA No.223/PUN/2024 "नधा"रण वष" / Assessment Year : 2017-18 Suresh Bhavarlal Soni, Vs. ACIT, Deepak Jewellers, 1712, Dhule Circle, Tar Galli, Saraf Bazar, Dhule Dhule 424 001 Maharashtra PAN : ABLPS6763N Appellant Respondent Assessee by : Ms. Shikha Paswal Revenue by : Shri Arvind Desai Date of hearing : 18.04.2024 Date of pronouncement : 18.04.2024 आदेश / ORDER PER INTURI RAMA RAO, AM: This is an appeal filed by the assessee directed against the order of the CIT(A), Pune-11 dated 25.01…

Rajasthan Stone Industries, Jalgaon vs. Income Tax Officer, Ward-1(3), Jalgaon

In the result, appeal of the assessee is allowed

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “SMC” : PUNE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER I.T.A.No.811/PUN./2023 Assessment Year 2010-2011 Rajasthan Stone Industries, Plot No.V-88, Opp. Hotel The Income Tax Officer, Nilambari, Near Kusumba vs. Ward - 1 (3), Ajinta Road, MIDC Area, Jalgaon Jalgaon – 425 003 Maharashtra. PAN AAHFR4251P (Applicant) (Respondent) For Assessee : -None- For Revenue : Smt. Sonal Sonkavde Date of Hearing : 21.08.2023 Date of Pronouncement : 22.08.2023 ORDER PER INTURI RAMA RAO, A.M. : This assessee’s appeal for assessment year 2010-11, arises against the CIT(A), Pune-11, Pun…

Rajiv Shriram Gundale, Nanded vs. Assistant Commissioner of Income-Tax, Central Circle -1, Aurangabad

In the result, the appeal of assessee is allowed

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Ravi

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA No.79/PUN/2023 धििाारण वर्ा / Assessment Year : 2019-20 Vijay Shriram Gundale, Gundale Saree Center, Kurula Post Kurula, Tq. Kandhar, Dist.-Nanded PAN : AICPG7322H ......अपीलार्थी / Appellant बिाम / V/s. ACIT, Central Circle – 1, Aurangabad ……प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No.80/PUN/2023 धििाारण वर्ा / Assessment Year : 2019-20 Vidyatai Vijay Gundale, Shriram Collection, Kurula Post Kurula, Tq…

Vidyatai Vijay Gundale, Nanded vs. Assistant Commissioner of Income-Tax, Central Circle -1, Aurangabad

In the result, the appeal of assessee is allowed

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Ravi

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA No.79/PUN/2023 धििाारण वर्ा / Assessment Year : 2019-20 Vijay Shriram Gundale, Gundale Saree Center, Kurula Post Kurula, Tq. Kandhar, Dist.-Nanded PAN : AICPG7322H ......अपीलार्थी / Appellant बिाम / V/s. ACIT, Central Circle – 1, Aurangabad ……प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No.80/PUN/2023 धििाारण वर्ा / Assessment Year : 2019-20 Vidyatai Vijay Gundale, Shriram Collection, Kurula Post Kurula, Tq…

Vijay Shriram Gundale, Nanded vs. Assistant Commissioner of Income Tax, Central Circle -1, Aurangabad

In the result, the appeal of assessee is allowed

Bench: Shri R.S. Syal & Shri S.S. Viswanethra Ravi

…आयकर अपीलीय अधिकरण “बी” न्यायपीठ पुणे में । IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, PUNE BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA No.79/PUN/2023 धििाारण वर्ा / Assessment Year : 2019-20 Vijay Shriram Gundale, Gundale Saree Center, Kurula Post Kurula, Tq. Kandhar, Dist.-Nanded PAN : AICPG7322H ......अपीलार्थी / Appellant बिाम / V/s. ACIT, Central Circle – 1, Aurangabad ……प्रत्यर्थी / Respondent आयकर अपील सं. / ITA No.80/PUN/2023 धििाारण वर्ा / Assessment Year : 2019-20 Vidyatai Vijay Gundale, Shriram Collection, Kurula Post Kurula, Tq…

Ashokkumar Kesherchand Pande, Aurangabad vs. The Assistant Commissioner of Income Tax, Central Circle-1, Aurangabad

In the result, the appeal filed by the assessee stands allowed

Bench: Shri Inturi Rama Rao & Shri S. S. Viswanethra Raviआयकर अपील सं. / Ita No.389/Pun/2023 िनधा"रण वष" / Assessment Year : 2019-20 Ashokkumar Kesherchand Vs. Acit, Central Circle-1, Pande, Aurangabad. Chetan Sheti Sahitya, Bus Stand Road, Kannad, Dist. Chh. Sambhajinagar, Aurangabad- 431103. Pan : Acgpp3668K Appellant Respondent Assessee By : Shri Kishor B. Phadke Revenue By : Shri Ramnath P. Murkunde Date Of Hearing : 19.07.2023 Date Of Pronouncement : 31.07.2023 आदेश / Order Per Inturi Rama Rao, Am: This Is An Appeal Filed By The Assessee Directed Against The Order Of Ld. Commissioner Of Income Tax (Appeals)-12, Pune [‘The Cit(A)’] Dated 03.02.2023 For The Assessment Year 2019-20. 2. Briefly, The Facts Of The Case Are That The Appellant Is An Individual Deriving Income Under The Head “Business”. It Is Engaged

…IN THE INCOME TAX APPELLATE TRIBUNAL PUNE BENCH “A”, PUNE BEFORE SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER AND SHRI S. S. VISWANETHRA RAVI, JUDICIAL MEMBER आयकर अपील सं. / ITA No.389/PUN/2023 िनधा"रण वष" / Assessment Year : 2019-20 Ashokkumar Kesherchand Vs. ACIT, Central Circle-1, Pande, Aurangabad. Chetan Sheti Sahitya, Bus Stand Road, Kannad, Dist. Chh. Sambhajinagar, Aurangabad- 431103. PAN : ACGPP3668K Appellant Respondent Assessee by : Shri Kishor B. Phadke Revenue by : Shri Ramnath P. Murkunde Date of hearing : 19.07.2023 Date of pronouncement : 31.07.2023 आदेश / ORDER PER INTURI RAMA RAO, AM: This is an ap…