CIT v. B.P. Sharafudin

252 Taxmann 326High Court#23998 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2021 to 2022.

Issues it is cited on

section 251section 25section 147section 14total income

Judgments citing CIT v. B.P. Sharafudin

Sri. C. N. Babu, Ramanagara vs. Income Tax Officer, Ward- 1, Ramanagara

In the result, the appeal of the Assessee is allowed

ITA 1823/BANG/2019[2008-09]Status: DisposedITAT Bangalore15 Sept 2022AY 2008-09

Bench: Shri N. V. Vasudevan & Ms. Padmavathy Sassessment Year : 2008-09 Shri. C. N. Babu, Vs. Ito, Prop: Hotel Chirag, Ward – 1, B. M. Road, Bidadi, Ramanagara. Ramanagaram Taluk – 562 109. Pan : Ajxpb 4497 N Appellant Respondent Assessee By : None Revenue By : Shri. K. R. Narayana, Addl. Cit(Dr)(Itat), Bengaluru. Date Of Hearing : 14.09.2022 Date Of Pronouncement : 14.09.2022 O R D E R Per N. V. Vasudevan

For Appellant: NoneFor Respondent: Shri. K. R. Narayana, Addl. CIT(DR)(ITAT), Bengaluru
Section 147Section 251Section 271(1)(c)Section 69

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND MS. PADMAVATHY S, ACCOUNTANT MEMBER Assessment Year : 2008-09 Shri. C. N. Babu, Vs. ITO, Prop: Hotel Chirag, Ward – 1, B. M. Road, Bidadi, Ramanagara. Ramanagaram Taluk – 562 109. PAN : AJXPB 4497 N APPELLANT RESPONDENT Assessee by : None Revenue by : Shri. K. R. Narayana, Addl. CIT(DR)(ITAT), Bengaluru. Date of hearing : 14.09.2022 Date of Pronouncement : 14.09.2022 O R D E R Per N. V. Vasudevan, Vice President This is an appeal by the Assessee against the order dated 21.3.2019 of the CIT(A)-3, Bengaluru,…

C.N.Babu, Ramanagaram vs. Income Tax Officer Ward-1, Ramanagara

In the result, the appeal of the assessee is partly allowed

ITA 356/BANG/2019[2008-09]Status: DisposedITAT Bangalore16 Aug 2022AY 2008-09

Bench: Shri N. V. Vasudevan & Shri Laxmi Prasad Sahuassessment Year : 2008-09 Shri. C. N. Babu, Vs. Ito, Prop: Hotel Chirag, Ward – 1, B. M. Road, Bidadi, Ramanagara. Ramanagaram Taluk – 562 109. Pan : Ajxpb 4497 N Appellant Respondent Assessee By : Shri. Raghavendra R. Chakravarthy, Ca Revenue By : Shri. K. R. Narayana, Addl. Cit(Dr)(Itat), Bengaluru. Date Of Hearing : 08.08.2022 Date Of Pronouncement : 16.08.2022 O R D E R Per N. V. Vasudevanthis Is An Appeal By The Assessee Against The Order Dated 27.12.2018 Of Cit(A) – 3, Bengaluru, Relating To Assessment Year 2008-09. 2. Ground Nos.1, 11 & 12 Raised By The Assessee Are General In Nature & Does Not Require Any Adjudication. Ground No.2 Raised By The Assessee Reads As Follows:

For Appellant: Shri. Raghavendra R. Chakravarthy, CAFor Respondent: Shri. K. R. Narayana, Addl. CIT(DR)(ITAT), Bengaluru
Section 46ASection 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI N. V. VASUDEVAN, VICE PRESIDENT AND SHRI LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year : 2008-09 Shri. C. N. Babu, Vs. ITO, Prop: Hotel Chirag, Ward – 1, B. M. Road, Bidadi, Ramanagara. Ramanagaram Taluk – 562 109. PAN : AJXPB 4497 N APPELLANT RESPONDENT Assessee by : Shri. Raghavendra R. Chakravarthy, CA Revenue by : Shri. K. R. Narayana, Addl. CIT(DR)(ITAT), Bengaluru. Date of hearing : 08.08.2022 Date of Pronouncement : 16.08.2022 O R D E R Per N. V. Vasudevan, Vice President This is an appeal by the assessee against the order dated…

M/S Ginni Goldlimited, New Delhi vs. ACIT, New Delhi

In the result, the appeal filed by the assessee is partly allowed

ITA 673/DEL/2015[2009-10]Status: DisposedITAT Delhi15 Apr 2021AY 2009-10

Bench: Shri R.K. Panda & Ms. Suchitra Kambleassessment Year : 2009-10

For Appellant: Sh. Hiren Mehta, CAFor Respondent: Sh. Jagdish Singh, Sr. DR
Section 36(1)(iii)Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘B’: NEW DELHI (Through Video Conferencing) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND MS. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year : 2009-10 M/s Ginni Gold Limited, Vs. Additional Commissioner of Income 2606/4, Shop No.105, Tax, 1st Floor,Solitaire Plaza, Circle-12(1), Gurudwara Raod, Karol Bagh, New Delhi New Delhi-110005 PAN-AACCG9728Q (Appellant) (Respondent) Appellant by : Sh. Hiren Mehta, CA Respondent by : Sh. Jagdish Singh, Sr. DR Date of hearing : 09.02.2021 Date of pronouncement : .04.2021 ORDER PER R.K. PANDA, AM : This appeal file…