CIT v. B. J. Services Co. ME Ltd.

145 Taxmann.com 430High Court2022#22704 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Issues it is cited on

section 44bbsection 44bsection 144c(3)profits and gains of business or professiongross total incomesection 194section 44non-residentsection 28appeal before the tribunalpersoncompany

Judgments citing CIT v. B. J. Services Co. ME Ltd.

CATHAY PACIFIC AIRWAYS LTD. ,KOLKATA vs. ACIT, CIR-1(1), IT,KOL, KOLKATA

In the result, all the appeals of the assessee are allowed

ITA 467/KOL/2023[2018-19]Status: HeardITAT Kolkata09 Jan 2024AY 2018-19

Bench: Shri Sonjoy Sarma & Shri Girish Agrawalita.420/Kol/2023 &

For Appellant: Shri Pratyush Jhunjhunwala, AdvocateFor Respondent: Shri Abhijit Kundu, CIT
Section 143(3)Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH KOLKATA आयकर अपीलीय अधीकरण, "यायपीठ – “C” कोलकाता, BEFORE SHRI SONJOY SARMA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA.420/Kol/2023 & ITA Nos.466 & 467/Kol/2023 Assessment Years: 2016-17 to 2018-19 Cathay Pacific airways Assistant Commissioner of Limited Income Tax (IT), Circle-1(1), Vs. Plot Y-14, Block-EP, Salt Kolkata. Lake, Kolkata-700091. (PAN: AABCC5644E) (Appellant) (Respondent) & ITA.419/Kol/2023 Assessment Year: 2016-17 Hong Kong Dragon Airlines Assistant Commissioner of Ltd. Income Tax (IT), Circle-1(1), Vs. Plot Y-14, Block-EP, Salt…

CATHAY PACIFIC AIRWAYS LIMITED,KOLKATA vs. ACIT,CIRCLE-(1), IT-KOL. , KOLKATA

In the result, all the appeals of the assessee are allowed

ITA 420/KOL/2023[2016-17]Status: HeardITAT Kolkata09 Jan 2024AY 2016-17

Bench: Shri Sonjoy Sarma & Shri Girish Agrawalita.420/Kol/2023 &

For Appellant: Shri Pratyush Jhunjhunwala, AdvocateFor Respondent: Shri Abhijit Kundu, CIT
Section 143(3)Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH KOLKATA आयकर अपीलीय अधीकरण, "यायपीठ – “C” कोलकाता, BEFORE SHRI SONJOY SARMA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA.420/Kol/2023 & ITA Nos.466 & 467/Kol/2023 Assessment Years: 2016-17 to 2018-19 Cathay Pacific airways Assistant Commissioner of Limited Income Tax (IT), Circle-1(1), Vs. Plot Y-14, Block-EP, Salt Kolkata. Lake, Kolkata-700091. (PAN: AABCC5644E) (Appellant) (Respondent) & ITA.419/Kol/2023 Assessment Year: 2016-17 Hong Kong Dragon Airlines Assistant Commissioner of Ltd. Income Tax (IT), Circle-1(1), Vs. Plot Y-14, Block-EP, Salt…

HONG KONG DRAGON AIRLINES LIMITED,KOLKATA vs. ACIT,CIR-1(1), IT-KOLKATA, KOLKATA

In the result, all the appeals of the assessee are allowed

ITA 419/KOL/2023[2016-17]Status: HeardITAT Kolkata09 Jan 2024AY 2016-17

Bench: Shri Sonjoy Sarma & Shri Girish Agrawalita.420/Kol/2023 &

For Appellant: Shri Pratyush Jhunjhunwala, AdvocateFor Respondent: Shri Abhijit Kundu, CIT
Section 143(3)Section 44B

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH KOLKATA आयकर अपीलीय अधीकरण, "यायपीठ – “C” कोलकाता, BEFORE SHRI SONJOY SARMA, JUDICIAL MEMBER AND SHRI GIRISH AGRAWAL, ACCOUNTANT MEMBER ITA.420/Kol/2023 & ITA Nos.466 & 467/Kol/2023 Assessment Years: 2016-17 to 2018-19 Cathay Pacific airways Assistant Commissioner of Limited Income Tax (IT), Circle-1(1), Vs. Plot Y-14, Block-EP, Salt Kolkata. Lake, Kolkata-700091. (PAN: AABCC5644E) (Appellant) (Respondent) & ITA.419/Kol/2023 Assessment Year: 2016-17 Hong Kong Dragon Airlines Assistant Commissioner of Ltd. Income Tax (IT), Circle-1(1), Vs. Plot Y-14, Block-EP, Salt…

CIT v. B. J. Services Co. ME Ltd. (145 Taxmann.com 430) — Cited in 3 Judgments | BharatTax