CIT v. Arvind Products Ltd.

93 Taxmann.com 454High Court2018#16242 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2020 to 2021.

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Judgments citing CIT v. Arvind Products Ltd.

M/S. Sogefi Engine Systems India Private Limited (Formerly Known As Sogefi- Mnr Engine Systems India Private Limited), Bangalore vs. Deputy Commissioner of Income Tax, Circle- 6(1)(2), Bangalore

In the result, all the appeals are dismissed

ITA 2089/BANG/2019[2016-17]Status: DisposedITAT Bangalore15 Jul 2021AY 2016-17

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

M/S. Sogefi Engine Systems India Private Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle- 6(1)(2), Bangalore

In the result, all the appeals are dismissed

ITA 1698/BANG/2019[2015-16]Status: DisposedITAT Bangalore15 Jul 2021AY 2015-16

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

M/S. Sogefi Engine Systems India Private Limited, Bangalore vs. Deputy Commissioner of Income Tax, Circle- 6(1)(2), Bangalore

In the result, all the appeals are dismissed

ITA 1697/BANG/2019[2014-15]Status: DisposedITAT Bangalore15 Jul 2021AY 2014-15

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

M/S. Sogefi Engine Systems India Private Limited, Bangalore vs. Assistant Commissioner of Income Tax, Circle- 6(1)(2), Bangalore

In the result, all the appeals are dismissed

ITA 1696/BANG/2019[2013-14]Status: DisposedITAT Bangalore15 Jul 2021AY 2013-14

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

M/S Sogefi Mnr Filtration India Pvt. Ltd., Bangalore vs. DCIT, Bangalore

In the result, all the appeals are dismissed

ITA 757/BANG/2016[2012-13]Status: DisposedITAT Bangalore15 Jul 2021AY 2012-13

Bench: Shri Chandra Poojari & Smt. Beena Pillai

For Appellant: Shri Venkatesh Kumar, AdvocateFor Respondent: Shri Priyadarshi Mishra, Addl.CIT(DR)(ITAT), Bengaluru
Section 143(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI CHANDRA POOJARI, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER ITA Nos.1696 to 1698/Bang/2019, 2089/Bang/2019 & 757/Bang/2016 Assessment years : 2013-14 to 2016-17 & 2012-13 Sogefi Engine Systems India Vs. The Assistant Commissioner Private Limited of Income Tax, [formerly Sogefi-MNR Engine Circle 6(1)(2), Systems India Pvt. Ltd.], Bangalore. 54/3/B, Ejipura Main Road, Vivek Nagar, Bangalore – 560 047. PAN: AAFCM 6821K APPELLANT RESPONDENT Appellant by : Shri Venkatesh Kumar, Advocate Respondent by : Shri Priyadarshi Mishra, Add…

M/S. Harsha Engineers Ltd., Ahmedabad vs. The Dy.Commissioner of Income Tax, Circle-2(1)(1), Ahmedabad

In the result, appeal of the assessee is partly allowed

ITA 1735/AHD/2019[2013-14]Status: DisposedITAT Ahmedabad05 Oct 2020AY 2013-14

Bench: Shri Rajpal Yadav, Vice- & Shri Amarjit Singh"नधा"रण वष"/ Asstt.Year: 2013-14 Harsha Engineers Ltd. Dcit, Cir.2(1)(1) Ahmedabad. Sarkhej Bavla Road Vs. Changodar Ahmedabad 382 213. Pan : Aaach 4828 C

For Respondent: Shri L.P. Jain, Sr.DR
Section 143(2)Section 143(3)Section 148

…-आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ - अहमदाबाद । IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD – BENCH ‘A’ [Conducted Through Virtual Court] BEFORE SHRI RAJPAL YADAV, VICE-PRESIDENT AND SHRI AMARJIT SINGH, ACCOUNTANT MEMBER "नधा"रण वष"/ Asstt.Year: 2013-14 Harsha Engineers Ltd. DCIT, Cir.2(1)(1) Ahmedabad. Sarkhej Bavla Road Vs. Changodar Ahmedabad 382 213. PAN : AAACH 4828 C (Applicant) (Responent) : Shri Tushar Hemani, AR Assessee by Revenue by : Shri L.P. Jain, Sr.DR सुनवाई क" तार"ख/Date of Hearing : 10/09/2020 घोषणा क" तार"ख /Date of Pronouncement: 05/10/2020 आदेश/O R D E R PER RAJPAL YADAV, VICE-PRE…

CIT v. Arvind Products Ltd. (93 Taxmann.com 454) — Cited in 6 Judgments | BharatTax