CIT v. Aruna Sunrise Hotels Ltd.

93 Taxmann.com 361High Court2018#21643 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2018 to 2021.

Judgments citing CIT v. Aruna Sunrise Hotels Ltd.

Padamshree Dr. D .Y.Patil Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income-Tax, Circle - 1, Kolhapur

In the result, the appeal filed by the assessee in ITA

ITA 2227/PUN/2017[2013-14]Status: DisposedITAT Pune26 Jul 2021AY 2013-14
For Appellant: Shri M. K. KulkarniFor Respondent: Shri Deepak Garg
Section 143(3)

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE (Through Virtual Court) BEFORE SHRI INTURI RAMA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM आयकर अपील सं. / ITA Nos.1784 & 2227/PUN/2017 िनधा"रण वष" / Assessment Years : 2014-15 & 2013-14 Padamshree Dr. D. Y. Patil Sahakari Sakhar Karkhana Ltd., Tal. Vesraf Palsamle, P. Aslat, Tal. Gaganbawada, Kolhapur. .......अपीलाथ" / Appellant PAN : AAAAS6831N बनाम / V/s. ACIT, Circle-1, ……""यथ" / Respondent Kolhapur. Assessee by : Shri M. K. Kulkarni Revenue by : Shri Deepak Garg सुनवाई क" तारीख / Date of Hearing : 09.06.2021 घोषणा…

Padamshree Dr. D.Y.Patil Sahakari Sakhar Karkhana Ltd, Kolhapur vs. Assistant Commissioner of Income-Tax, Circle - 1, Kolhapur

In the result, the appeal filed by the assessee in ITA

ITA 1784/PUN/2017[2014-15]Status: DisposedITAT Pune26 Jul 2021AY 2014-15
For Appellant: Shri M. K. KulkarniFor Respondent: Shri Deepak Garg
Section 143(3)

…आयकर अपीलीय अिधकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE (Through Virtual Court) BEFORE SHRI INTURI RAMA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM आयकर अपील सं. / ITA Nos.1784 & 2227/PUN/2017 िनधा"रण वष" / Assessment Years : 2014-15 & 2013-14 Padamshree Dr. D. Y. Patil Sahakari Sakhar Karkhana Ltd., Tal. Vesraf Palsamle, P. Aslat, Tal. Gaganbawada, Kolhapur. .......अपीलाथ" / Appellant PAN : AAAAS6831N बनाम / V/s. ACIT, Circle-1, ……""यथ" / Respondent Kolhapur. Assessee by : Shri M. K. Kulkarni Revenue by : Shri Deepak Garg सुनवाई क" तारीख / Date of Hearing : 09.06.2021 घोषणा…

Vishwasrao Naik Sahakari Sakhar Karkhana Ltd, Sangli vs. Assistant Commissioner of Income-Tax, Circle - 2, Sangli

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 2612/PUN/2017[2014-15]Status: DisposedITAT Pune21 Jun 2021AY 2014-15

Bench: Shri Inturi Rama Rao, Am & Shri S. S. Viswanethra Ravi, Jm िनधा"रण वष" / Assessment Year : 2014-15 िनधा"रण वष" िनधा"रण वष" िनधा"रण वष"

For Appellant: Shri M. KulkarniFor Respondent: Shri Vitthal Bhosale
Section 143(3)

…आयकर अपील"य अ"धकरण “ए” "यायपीठ पुणे म" । IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE (Through Virtual Court) BEFORE SHRI INTURI RAMA RAO, AM AND SHRI S. S. VISWANETHRA RAVI, JM िनधा"रण वष" / Assessment Year : 2014-15 िनधा"रण वष" िनधा"रण वष" िनधा"रण वष" Vishwasrao Naik Sahakari, ………. अपीलाथ" / Sakhar Karkhana Limited, Appellant A/P Chikhali, Tal. Shirala, Dist. Sangli. PAN : AAAAV0215B. बनाम v/s The Asst. Commissioner of ………. ""यथ" / Income Tax, Circle – 2, Respondent Sangli. Assessee by : Shri M. Kulkarni. Revenue by : Shri Vitthal Bhosale. सुनवाई क" तारीख / Date of Hearing : 17.06.2021 घोषणा क" तार…

Pr. Commissioner of vs. Shri. V. Ramaiah

ITA/451/2017HC Karnataka02 Jul 2018

Bench: S.SUJATHA,VINEET KOTHARI

Section 142Section 260Section 260A

…® 1/16 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 2nd DAY OF JULY 2018 PRESENT THE HON'BLE Dr.JUSTICE VINEET KOTHARI AND THE HON’BLE Mrs.JUSTICE S.SUJATHA I.T.A.No.451/2017 BETWEEN: 1. Pr. Commissioner of Income Tax-4, BMTC Complex, Koramangala, Bengaluru. 2. Income Tax Officer, Ward-7(3), Bengaluru. …APPELLANTS (By Mr.Sanmathi.E.I, Advocate) AND: Shri.V.Ramaiah, No.49, Kaggadasapura, C.V.Raman Nagar, Bengaluru-560 093. …RESPONDENT (By Mr.A.Shankar & Sri.M.Lava, Advocates) Date of Judgment 02-07-2018 I.T.A.…

CIT v. Aruna Sunrise Hotels Ltd. (93 Taxmann.com 361) — Cited in 4 Judgments | BharatTax