CIT v. Arun Excello Foundation (P.) Ltd.

29 Taxmann 149High Court2013#20412 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2025.

Sections most often in play

Section 143(3)Section 154Section 250Section 80IB(10)Section 80IA(10)Section 80IB

Issues it is cited on

section 80ib(10)section 80ibsection 80isection 154section 10section 80previous yearsection 15section 25prescribedsection 250company

Judgments citing CIT v. Arun Excello Foundation (P.) Ltd.

GANAPATI GARMENTS LIMITED,CHENNAI vs. INCOME TAX OFFICER, CORP WARD 2(1), CHENNAI

In the result, all the four appeals filed by the assessee are dismissed

ITA 2129/CHNY/2024[2012-13]Status: DisposedITAT Chennai07 Feb 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadishआयकर अपील सं./Ita Nos.1444 & 2129/Chny/2024 िनधा;रण वष; /Assessment Years: 2012-13 M/S. Ganapati Garments Ltd., The Income Tax Officer, 8B, Ii Floor, Wellingdon Estate, Vs. Corporate Ward-2(1), 53, Commander In Chief Road, Chennai. Egmore, Chennai-600008. [Pan: Aabcg 8141N] (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Shri V. Ravichandran, FCAFor Respondent: Shri P.K. Senthil Kumar, Addl. CIT
Section 143(3)Section 154Section 250Section 80Section 80I

…आयकर अपीलीय अिधकरण, ‘ए’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद! एवं "ी जगदीश, लेखा सद! के सम( BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1444 & 2129/Chny/2024 िनधा;रण वष; /Assessment Years: 2012-13 M/s. Ganapati Garments Ltd., The Income Tax Officer, 8B, II Floor, Wellingdon Estate, Vs. Corporate Ward-2(1), 53, Commander in chief Road, Chennai. Egmore, Chennai-600008. [PAN: AABCG 8141N] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं./ITA Nos.1445 & 2128/Chny/2024 िनधा;रण वष; /Assessment Years:…

GANAPATI LEATHER PRODUCTS PRIVATE LIMITED,CHENNAI vs. INCOME TAX OFFICER, CORP WARD 2(1), CHENNAI

In the result, all the four appeals filed by the assessee are dismissed

ITA 2128/CHNY/2024[2012-13]Status: DisposedITAT Chennai07 Feb 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadishआयकर अपील सं./Ita Nos.1444 & 2129/Chny/2024 िनधा;रण वष; /Assessment Years: 2012-13 M/S. Ganapati Garments Ltd., The Income Tax Officer, 8B, Ii Floor, Wellingdon Estate, Vs. Corporate Ward-2(1), 53, Commander In Chief Road, Chennai. Egmore, Chennai-600008. [Pan: Aabcg 8141N] (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Shri V. Ravichandran, FCAFor Respondent: Shri P.K. Senthil Kumar, Addl. CIT
Section 143(3)Section 154Section 250Section 80Section 80I

…आयकर अपीलीय अिधकरण, ‘ए’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद! एवं "ी जगदीश, लेखा सद! के सम( BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1444 & 2129/Chny/2024 िनधा;रण वष; /Assessment Years: 2012-13 M/s. Ganapati Garments Ltd., The Income Tax Officer, 8B, II Floor, Wellingdon Estate, Vs. Corporate Ward-2(1), 53, Commander in chief Road, Chennai. Egmore, Chennai-600008. [PAN: AABCG 8141N] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं./ITA Nos.1445 & 2128/Chny/2024 िनधा;रण वष; /Assessment Years:…

GANAPATI LEATHER PRODUCTS PRIVATE LIMITED,CHENNAI vs. ITO, CORP WARD 2(1), CHENNAI

In the result, all the four appeals filed by the assessee are dismissed

ITA 1445/CHNY/2024[2012-13]Status: DisposedITAT Chennai07 Feb 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadishआयकर अपील सं./Ita Nos.1444 & 2129/Chny/2024 िनधा;रण वष; /Assessment Years: 2012-13 M/S. Ganapati Garments Ltd., The Income Tax Officer, 8B, Ii Floor, Wellingdon Estate, Vs. Corporate Ward-2(1), 53, Commander In Chief Road, Chennai. Egmore, Chennai-600008. [Pan: Aabcg 8141N] (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Shri V. Ravichandran, FCAFor Respondent: Shri P.K. Senthil Kumar, Addl. CIT
Section 143(3)Section 154Section 250Section 80Section 80I

…आयकर अपीलीय अिधकरण, ‘ए’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद! एवं "ी जगदीश, लेखा सद! के सम( BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1444 & 2129/Chny/2024 िनधा;रण वष; /Assessment Years: 2012-13 M/s. Ganapati Garments Ltd., The Income Tax Officer, 8B, II Floor, Wellingdon Estate, Vs. Corporate Ward-2(1), 53, Commander in chief Road, Chennai. Egmore, Chennai-600008. [PAN: AABCG 8141N] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं./ITA Nos.1445 & 2128/Chny/2024 िनधा;रण वष; /Assessment Years:…

GANAPATI GARMENTS LIMITED,CHENNAI vs. ITO CORP WARD 2(1), CHENNAI

In the result, all the four appeals filed by the assessee are dismissed

ITA 1444/CHNY/2024[2012-13]Status: DisposedITAT Chennai07 Feb 2025AY 2012-13

Bench: Shri Aby T. Varkey & Shri Jagadishआयकर अपील सं./Ita Nos.1444 & 2129/Chny/2024 िनधा;रण वष; /Assessment Years: 2012-13 M/S. Ganapati Garments Ltd., The Income Tax Officer, 8B, Ii Floor, Wellingdon Estate, Vs. Corporate Ward-2(1), 53, Commander In Chief Road, Chennai. Egmore, Chennai-600008. [Pan: Aabcg 8141N] (अपीलाथ"/Appellant) (""यथ"/Respondent)

For Appellant: Shri V. Ravichandran, FCAFor Respondent: Shri P.K. Senthil Kumar, Addl. CIT
Section 143(3)Section 154Section 250Section 80Section 80I

…आयकर अपीलीय अिधकरण, ‘ए’ "ायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH: CHENNAI "ी एबी टी. वक", "ाियक सद! एवं "ी जगदीश, लेखा सद! के सम( BEFORE SHRI ABY T. VARKEY, JUDICIAL MEMBER AND SHRI JAGADISH, ACCOUNTANT MEMBER आयकर अपील सं./ITA Nos.1444 & 2129/Chny/2024 िनधा;रण वष; /Assessment Years: 2012-13 M/s. Ganapati Garments Ltd., The Income Tax Officer, 8B, II Floor, Wellingdon Estate, Vs. Corporate Ward-2(1), 53, Commander in chief Road, Chennai. Egmore, Chennai-600008. [PAN: AABCG 8141N] (अपीलाथ"/Appellant) (""यथ"/Respondent) आयकर अपील सं./ITA Nos.1445 & 2128/Chny/2024 िनधा;रण वष; /Assessment Years:…

CIT v. Arun Excello Foundation (P.) Ltd. (29 Taxmann 149) — Cited in 4 Judgments | BharatTax