CIT v. Aravali Construction Co. Pvt. Ltd.

124 Taxmann 146High Court#22249 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2017.

Judgments citing CIT v. Aravali Construction Co. Pvt. Ltd.

DCIT, New Delhi vs. M/S. Oriental Bank of Commerce, Gurgaon

In the result, the appeal of the assessee is dismissed and that of the Revenue is partly allowed for statistical purposes, as indicated above

ITA 5200/DEL/2014[2010-11]Status: DisposedITAT Delhi11 Sept 2017AY 2010-11

Bench: : Shri I.C. Sudhir & Shri L.P. Sahu

Section 14ASection 2

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘E’, New Delhi Before : Shri I.C. Sudhir, Judicial Member And Shri L.P. Sahu, Accountant Member ITA No. 4566/Del./2014 Assessment Year: 2010-11 Oriental Bank of Commerce, vs. Addl. CIT, Range-13, Central Accounts Office, Plot No. 5, New Delhi. Sector-32, Institutional Area, Gurgaon (PAN: AAACO0191M). (Appellant) (Respondent) ITA No. 5200/Del./2014 Assessment Year: 2010-11 Addl. CIT, Range-13, vs. Oriental Bank of Commerce, New Delhi. Central Accounts Office, Plot No. 5, Sector-32, Institutional Area, Gurgaon. (Appellant) (Respondent) Assessee by Sh. KVSR Krishna…

Oriental Bank of Commerce, Gurgaon vs. Addl. CIT, New Delhi

In the result, the appeal of the assessee is dismissed and that of the Revenue is partly allowed for statistical purposes, as indicated above

ITA 4566/DEL/2014[2010-11]Status: DisposedITAT Delhi11 Sept 2017AY 2010-11

Bench: : Shri I.C. Sudhir & Shri L.P. Sahu

Section 14ASection 2

…In the Income-Tax Appellate Tribunal, Delhi Bench ‘E’, New Delhi Before : Shri I.C. Sudhir, Judicial Member And Shri L.P. Sahu, Accountant Member ITA No. 4566/Del./2014 Assessment Year: 2010-11 Oriental Bank of Commerce, vs. Addl. CIT, Range-13, Central Accounts Office, Plot No. 5, New Delhi. Sector-32, Institutional Area, Gurgaon (PAN: AAACO0191M). (Appellant) (Respondent) ITA No. 5200/Del./2014 Assessment Year: 2010-11 Addl. CIT, Range-13, vs. Oriental Bank of Commerce, New Delhi. Central Accounts Office, Plot No. 5, Sector-32, Institutional Area, Gurgaon. (Appellant) (Respondent) Assessee by Sh. KVSR Krishna…

M/S. Oriental Bank of Commerce, Gurgaon vs. Addl.CIT, New Delhi

In the result, both the appeals of the assessee and both the appeals of

ITA 6795/DEL/2013[2008-09]Status: DisposedITAT Delhi27 Dec 2016AY 2008-09

Bench: : Shri I.C. Sudhir & Shri L.P. Sahu

For Appellant: Sh. KVSR Krishna, CAFor Respondent: Smt. Anupama Anand, CIT/DR
Section 14A

…IN THE INCOME TAX APPELLATE TRIBUNAL, DELHI BENCH ‘E.’ NEW DELHI BEFORE : SHRI I.C. SUDHIR, JUDICIAL MEMBER & SHRI L.P. SAHU, ACCOUNTANT MEMBER ITA No. 6795 & 6796/Del./2013 Asstt. Year : 2008-09 & 2009-10 Oriental Bank of Commerce, vs. Addl. CIT, Range-13, Central Accounts Office, Plot No. 5, New Delhi. Sector-32, Institutional Area, Gurgaon. (PAN: AAACO 0191M). ITA No. 242 & 243/Del./2014 Asstt. Year : 2008-09 & 2009-10 Addl. CIT, Range-13, vs. Oriental Bank of Commerce, New Delhi. Central Accounts Office, Plot No. 5, Sector-32, Institutional Area, Gurgaon. (Appellant) (Respondent) Assessee by : Sh. KVS…

CIT v. Aravali Construction Co. Pvt. Ltd. (124 Taxmann 146) — Cited in 3 Judgments | BharatTax