CIT v. Anurag Agarwal

229 Taxmann 532High Court2015#17281 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2019 to 2024.

Sections most often in play

Section 133(6)Section 56(2)Section 68

Judgments citing CIT v. Anurag Agarwal

Assistant Commissioner of Income Tax, Delhi vs. Usha Gupta, Delhi

In the result, the appeal of the Revenue is dismissed

ITA 826/DEL/2024[2017-18]Status: DisposedITAT Delhi06 Sept 2024AY 2017-18

Bench: Dr. B. R. R. Kumarsh. Sudhir Kumarita No. 826/Del/2024 : Asstt. Year : 2017-18 Acit, Vs Usha Gupta, Circle-28(1), D-7/5, Vasant Vihar, New Delhi-110001 New Delhi-110057 (Appellant) (Respondent) Pan No. Aaipg0549G Assessee By : Sh. Anil Jain, Ca Revenue By : Ms. Monika Dhami, Cit-Dr Date Of Hearing: 30.07.2023 Date Of Pronouncement: 06.09.2023 Order Per Dr. B. R. R. Kumar:

For Appellant: Sh. Anil Jain, CAFor Respondent: Ms. Monika Dhami, CIT-DR

Section 133(6)Section 24Section 56(2)

…2IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘H’, NEW DELHI Before Dr. B. R. R. Kumar, Accountant Member Sh. Sudhir Kumar, Judicial Member ITA No. 826/Del/2024 : Asstt. Year : 2017-18 ACIT, Vs Usha Gupta, Circle-28(1), D-7/5, Vasant Vihar, New Delhi-110001 New Delhi-110057 (APPELLANT) (RESPONDENT) PAN No. AAIPG0549G Assessee by : Sh. Anil Jain, CA Revenue by : Ms. Monika Dhami, CIT-DR Date of Hearing: 30.07.2023 Date of Pronouncement: 06.09.2023 ORDER Per Dr. B. R. R. Kumar, Accountant Member: The present appeal has been filed by the Revenue against the order of National Faceless Appeal Centre (NFAC), Del…

Aman Exports International, Jaipur vs. DCIT Circle 1, Jaipur

In the result, appeal of the assessee is partly allowed

ITA 147/JPR/2023[2012-13]Status: DisposedITAT Jaipur24 Aug 2023AY 2012-13

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Sh. Manish Tatiwal (CA)For Respondent: Smt. Runi Pal (Addl. CIT) &

Section 142(1)Section 143(1)Section 143(2)Section 143(3)Section 148Section 40A(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 147/JP/2023 fu/kZkj.k o"kZ@Assessment Years : 2012-13 cuke Aman Exports International DCIT, Vs. G-93 Epip Sitapura, Industrial Area Circle-01, Sitapura, Jaipur Jaipur LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAQFA 6304 F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Sh. Manish Tatiwal (CA) jktLo dh vksj…

Sandeep Garg, Meerut vs. DCIT, Circle- 2, Meerut

In the result, the appeal filed by the assessee is allowed

ITA 4491/DEL/2017[2012-13]Status: DisposedITAT Delhi29 Jul 2022AY 2012-13

For Appellant: Shri C.S. Anand, AdvocateFor Respondent: Shri Abhishek Kumar, Sr. DR

Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : G : NEW DELHI BEFORE SHRI SHAMIM YAHYA, ACCOUNTANT MEMBER AND SHRI C.M. GARG, JUDICIAL MEMBER Assessment Year: 2012-13 Sandeep Garg, Vs. DCIT, C/o Sanjay Kumar & Co.,CA, Circle-2, 318, Sadar Bundela, Meerut. Dlamandi, Meerut Cantt., Meerut. PAN: AFMPG5548Q (Appellant) (Respondent) Assessee by : Shri C.S. Anand, Advocate Revenue by : Shri Abhishek Kumar, Sr. DR Date of Hearing : 06.07.2022 Date of Pronouncement : 29.07.2022 ORDER PER C.M. GARG, JM: This appeal filed by the assessee is directed against the order dated 04.05.2017 of the CIT(A), Meerut, relating to…

ACIT, Allahabad vs. M/S Sunsine Infrastate Pvt Ttd, Allahabad

In the result, the appeal filed by Revenue in ITA no

ITA 103/ALLD/2017[2011-2012]Status: DisposedITAT Allahabad04 May 2022AY 2011-2012

Bench: Shri.Vijay Pal Rao & Shri Ramit Kocharassessment Year: 2011-12 The Assistant Commissioner Of Sunshine Infraestate Income-Tax, Central Circle, V. Private Limited Allahabad, U.P. 17, Industrial Area, Naini, Allahabad, U.P. Pan: Aancs9247H (Appellant) (Respondent) C.O.No. 22/Alld/2017 (Arising Out Of Ita No.103/Alld/2017) Assessment Year: 2011-12 Sunshine Infraestate Private Limited The Assistant 17, Industrial Area, Naini, V. Commissioner Of Allahabad, U.P. Income-Tax, Central Circle, Allahabad, U.P. Pan: Aancs9247H (Appellant) (Respondent)

For Appellant: Shri Shantanu Dhamija, CIT-DRFor Respondent: Shri Parveen Godbole,CA

Section 132(1)Section 142(1)Section 144Section 153ASection 250

…P a g e | 1 ITA No. 103/Alld/2017 and C.O.No. 22/Alld/2017 (arising out of ITA No. 103/Alld/2017) Assessment Year 2011-12 Sunshine Infraestate Private Limited,Allahabad IN THE INCOME TAX APPELLATE TRIBUNAL ALLAHABAD BENCH “DB”, ALLAHABAD (THROUGH VIRTUAL COURT), BEFORE SHRI.VIJAY PAL RAO, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER Assessment Year: 2011-12 The Assistant Commissioner of Sunshine Infraestate Income-tax, Central Circle, v. Private Limited Allahabad, U.P. 17, Industrial Area, Naini, Allahabad, U.P. PAN: AANCS9247H (Appellant) (Respondent) C.O.No. 22/Alld/2017 (arising out of ITA No.10…

M/S. Sardhana Papers (P) Ltd., Uttar Pradesh vs. ACIT, Meerut

In the result, the appeal filed by the assessee is partly allowed for statistical purposes

ITA 4110/DEL/2016[2012-13]Status: DisposedITAT Delhi31 Dec 2019AY 2012-13

For Appellant: Shri K. Sampath, Advocate &For Respondent: Shri S.S. Rana, CIT, DR

Section 133(6)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH : G : NEW DELHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI KULDIP SINGH, JUDICIAL MEMBER Assessment Year: 2012-13 Sardhana Papers (P) Ltd., Vs ACIT, Opp. Power Station, Circle-2, Meerut Road, Sardhana, Meerut. Uttar Pradesh. PAN: AABCS9548K (Appellant) (Respondent) Assessee by : Shri K. Sampath, Advocate & Shri Raj Kumar, Advocate Revenue by : Shri S.S. Rana, CIT, DR Date of Hearing : 05.12.2019 Date of Pronouncement : 31.12.2019 ORDER PER R.K. PANDA, AM: This appeal filed by the assessee is directed against the order dated 27th June, 2016 of the CIT(A),…