CIT v. Ansal Land Mark Township (I) (P) Ltd. (2015) 377 ITR 635 (Delhi) (iii) ITO v. Dr.Jaideep Kumar Sharma

52 Taxmann.com 420High Court2014#12856 most cited
8

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2016 to 2021.

Judgments citing CIT v. Ansal Land Mark Township (I) (P) Ltd. (2015) 377 ITR 635 (Delhi) (iii) ITO v. Dr.Jaideep Kumar Sharma

Arss Infrastructure Projects Ltd., Bhubaneswar vs. DCIT, Corporation Circle- 1(1), Bhubaneswar

In the result, appeal of the assessee is partly allowed

ITA 109/CTK/2020[2012-13]Status: DisposedITAT Cuttack21 Jan 2021AY 2012-13

Bench: Shri Chandra Mohan Garg & Laxmi Prasad Sahuassessment Year : 2012-2013

For Appellant: Shri P.S.Panda/Kamal Agarwal, ARFor Respondent: Shri M.K.Gautam, CIT DR
Section 40Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL, CUTTACK BENCH, CUTTACK BEFORE SHRI CHANDRA MOHAN GARG, JUDICIAL MEMBER AND LAXMI PRASAD SAHU, ACCOUNTANT MEMBER Assessment Year : 2012-2013 ARSS Infrastructure Project Ltd., Vs. DCIT, Circle -1(1), Pl.ot No.38, Sector-A, Zone-D, Bhubaneswar. Mancheswar Indl. Estate, Bhubaneswar. PAN/GIR No.AADCA 4203 D (Appellant) .. ( Respondent) Assessee by : Shri P.S.Panda/Kamal Agarwal, AR Revenue by : Shri M.K.Gautam, CIT DR Date of Hearing : 28 /10/ 2020 Date of Pronouncement : 22/1/2021 O R D E R Per C.M.Garg,JM This is an appeal filed by the assessee against the order of the CI…

Amorphos Chemicals P.Ltd, Delhi vs. DCIT, Circle-2(2), New Delhi

ITA 2570/DEL/2018[2013-14]Status: DisposedITAT Delhi23 Oct 2018AY 2013-14

Bench: Shri R.K. Panda & Shri Kuldip Singh

For Appellant: S/Shri Amol Sinha, Ashvini Kumar &For Respondent: Shri B.P. Singh, Senior DR
Section 194ASection 40

…IN THE INCOME TAX APPELLATE TRIBUNAL (DELHI BENCH ‘A’ : NEW DELHI) BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER and SHRI KULDIP SINGH, JUDICIAL MEMBER ITA No.2570/Del./2018 (ASSESSMENT YEAR : 2013-14) Amorphos Chemicals Pvt. Ltd., vs. DCIT, Circle 2 (2),\ E-1/15, Second Floor, Sector 7, New Delhi. Rohini, New Delhi – 110 085. (PAN : AAACA4938L) (APPELLANT) (RESPONDENT) ASSESSEE BY : S/Shri Amol Sinha, Ashvini Kumar & Nitin Gulati, Advocates REVENUE BY : Shri B.P. Singh, Senior DR Date of Hearing : 16.10.2018 Date of Order : 23.10.2018 O R D E R PER KULDIP SINGH, JUDICIAL MEMBER : The appellant, M/s. Amorphos Chemi…

The DCIT, Cen Circle, Tvm, Trivandrum vs. M/S.Kk Rocks & Granites India P. Ltd, Trivandrum

In the result, the appeals filed by the Revenue are partly allowed for statistical purposes and the Cross objections filed by the assessee are dismissed

ITA 50/COCH/2018[2012-13]Status: FixedITAT Cochin24 Sept 2018AY 2012-13

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri. T.M.Sreedharan, AdvocateFor Respondent: Sri.Santham Bose, CIT-DR
Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.46/Coch/2018 : Asst.Year 2008-2009 ITA No.47/Coch/2018 : Asst.Year 2009-2010 ITA No.48/Coch/2018 : Asst.Year 2010-2011 ITA No.49/Coch/2018 : Asst.Year 2011-2012 ITA No.50/Coch/2018 : Asst.Year 2012-2013 The Dy.Commissioner of M/s.K.K.Rocks & Income-tax, Central Circle Vs. Granites India Private Ltd. Thiruvananthapuram. TC-13/1635, Kottackal Pattom Thiruvananthapuram Pin – 695 004 PAN : AABCK6946R. (Appellant) (Respondent) CO No.33/Coch/2018 : Asst.Year 2008-2009 CO No.34/Coch/2018 : Asst.Y…

The DCIT, Cen Circle, Tvm, Trivandrum vs. M/S.Kk Rocks & Granites India P. Ltd, Trivandrum

In the result, the appeals filed by the Revenue are partly allowed for statistical purposes and the Cross objections filed by the assessee are dismissed

ITA 49/COCH/2018[2011-12]Status: DisposedITAT Cochin24 Sept 2018AY 2011-12

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri. T.M.Sreedharan, AdvocateFor Respondent: Sri.Santham Bose, CIT-DR
Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.46/Coch/2018 : Asst.Year 2008-2009 ITA No.47/Coch/2018 : Asst.Year 2009-2010 ITA No.48/Coch/2018 : Asst.Year 2010-2011 ITA No.49/Coch/2018 : Asst.Year 2011-2012 ITA No.50/Coch/2018 : Asst.Year 2012-2013 The Dy.Commissioner of M/s.K.K.Rocks & Income-tax, Central Circle Vs. Granites India Private Ltd. Thiruvananthapuram. TC-13/1635, Kottackal Pattom Thiruvananthapuram Pin – 695 004 PAN : AABCK6946R. (Appellant) (Respondent) CO No.33/Coch/2018 : Asst.Year 2008-2009 CO No.34/Coch/2018 : Asst.Y…

The DCIT, Cen Circle, Tvm, Trivandrum vs. M/S.Kk Rocks & Granites India P. Ltd, Trivandrum

In the result, the appeals filed by the Revenue are partly allowed for statistical purposes and the Cross objections filed by the assessee are dismissed

ITA 48/COCH/2018[2010-11]Status: DisposedITAT Cochin24 Sept 2018AY 2010-11

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri. T.M.Sreedharan, AdvocateFor Respondent: Sri.Santham Bose, CIT-DR
Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.46/Coch/2018 : Asst.Year 2008-2009 ITA No.47/Coch/2018 : Asst.Year 2009-2010 ITA No.48/Coch/2018 : Asst.Year 2010-2011 ITA No.49/Coch/2018 : Asst.Year 2011-2012 ITA No.50/Coch/2018 : Asst.Year 2012-2013 The Dy.Commissioner of M/s.K.K.Rocks & Income-tax, Central Circle Vs. Granites India Private Ltd. Thiruvananthapuram. TC-13/1635, Kottackal Pattom Thiruvananthapuram Pin – 695 004 PAN : AABCK6946R. (Appellant) (Respondent) CO No.33/Coch/2018 : Asst.Year 2008-2009 CO No.34/Coch/2018 : Asst.Y…

The DCIT, Cen Circle, Tvm, Trivandrum vs. M/S.Kk Rocks & Granites India P. Ltd, Trivandrum

In the result, the appeals filed by the Revenue are partly allowed for statistical purposes and the Cross objections filed by the assessee are dismissed

ITA 47/COCH/2018[2009-10]Status: DisposedITAT Cochin24 Sept 2018AY 2009-10

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri. T.M.Sreedharan, AdvocateFor Respondent: Sri.Santham Bose, CIT-DR
Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.46/Coch/2018 : Asst.Year 2008-2009 ITA No.47/Coch/2018 : Asst.Year 2009-2010 ITA No.48/Coch/2018 : Asst.Year 2010-2011 ITA No.49/Coch/2018 : Asst.Year 2011-2012 ITA No.50/Coch/2018 : Asst.Year 2012-2013 The Dy.Commissioner of M/s.K.K.Rocks & Income-tax, Central Circle Vs. Granites India Private Ltd. Thiruvananthapuram. TC-13/1635, Kottackal Pattom Thiruvananthapuram Pin – 695 004 PAN : AABCK6946R. (Appellant) (Respondent) CO No.33/Coch/2018 : Asst.Year 2008-2009 CO No.34/Coch/2018 : Asst.Y…

The DCIT, Cen Circle, Tvm, Trivandrum vs. M/S.Kk Rocks & Granites India P. Ltd, Trivandrum

In the result, the appeals filed by the Revenue are partly allowed for statistical purposes and the Cross objections filed by the assessee are dismissed

ITA 46/COCH/2018[2008-09]Status: DisposedITAT Cochin24 Sept 2018AY 2008-09

Bench: Shri Chandra Poojari, Am & Shri George George K, Jm

For Appellant: Sri. T.M.Sreedharan, AdvocateFor Respondent: Sri.Santham Bose, CIT-DR
Section 143(3)Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Chandra Poojari, AM & Shri George George K, JM ITA No.46/Coch/2018 : Asst.Year 2008-2009 ITA No.47/Coch/2018 : Asst.Year 2009-2010 ITA No.48/Coch/2018 : Asst.Year 2010-2011 ITA No.49/Coch/2018 : Asst.Year 2011-2012 ITA No.50/Coch/2018 : Asst.Year 2012-2013 The Dy.Commissioner of M/s.K.K.Rocks & Income-tax, Central Circle Vs. Granites India Private Ltd. Thiruvananthapuram. TC-13/1635, Kottackal Pattom Thiruvananthapuram Pin – 695 004 PAN : AABCK6946R. (Appellant) (Respondent) CO No.33/Coch/2018 : Asst.Year 2008-2009 CO No.34/Coch/2018 : Asst.Y…

Elite Shipping Synergies Pvt. Ltd., Chennai vs. ITO, Chennai

In the result, the appeal of the assessee is partly allowed

ITA 1031/CHNY/2016[2011-12]Status: DisposedITAT Chennai23 Sept 2016AY 2011-12

Bench: Shri Abraham P. George & Shri G. Pavan Kumar

For Appellant: Shri. B. Ramakrishnan, C.AFor Respondent: Shri.Supriya Pal, IRS, JCIT
Section 201(1)Section 40

…Kumar Roy vs. ITO (2016) 68 Taxmann.com 129 (Kolkata- Trib) 2. New Alignment vs. ITO, (2016) 69 Taxmann.com 122 (Kolkata- Trib) 3. Mitra Guha Builders (India) Co. vs. DCIT (2016) 65 Taxmann.com 243 (Kolkata –Trib) 4. ITO vs. Dr. Jaideep Kumar Sharma (2014) 52 Taxmann.com 420 (Delhi –Trib) 5. Rajeev Kumar Agarwal vs. Addl. CIT (2014) 45 Taxmann.com 555(Agra-Trib) 6. ACIT vs. Raja Chkravarty (2015) 57 Taxmann.com 88 (Lucknow – Trib) 7. R K P Company vs. ITO (2016) 71 Taxmann.com 257(Raipur –Trib) 8. Brijgopal Madhusudan Bhattad vs. ITO (2015) 61 Taxmann.com 266(Nagpur –Trib) 9. DCIT vs. Ananda Marakala (201…

CIT v. Ansal Land Mark Township (I) (P) Ltd. (2015) 377 ITR 635 (Delhi) (iii) ITO v. Dr.Jaideep Kumar Sharma (52 Taxmann.com 420) — Cited in 8 Judgments | BharatTax