CIT v. Annadan Trust

258 Taxmann 54High Court2018#15471 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 348,252 Indian tax judgments — from 2019 to 2024.

Judgments citing CIT v. Annadan Trust

M/S Punjab Institute of Medical Sciences, Garha Road, Jalandhar vs. Commissioner of Income Tax Jalandhar and Anr

ITA/271/2014HC Punjab & Haryana04 Dec 2024

Bench: MR. JUSTICE SANJEEV PRAKASH SHARMA,MR. JUSTICE SANJAY VASHISTH

Section 11

…I IN THE 1. ITA N M/s Pu Comm 2. ITA N M/s Pu Comm 3. ITA N The Co Chand M/s Pu 4. ITA N The Co Chand M/s Pu 5. ITA N The Co Chand M/s Pu 6. ITA N The Co Chand M/s Pu 7. ITA N M/s Pu Comm TA No. 271 of 2014 E HIGH COURT OF PUNJAB AT CHANDIGARH No. 271 of 2014 (O&M) unjab Institute of Medical Scienc Versus missioner of Income Tax, Jalandh No. 274 of 2014 (O&M) unjab Institute of Medical Scienc Versus missioner of Income Tax, Jalandh No. 52 of 2017 (O&M) ommissioner of Income Tax (Ex digarh Versus unjab Institute of Medical Scienc No. 164 of 2…

Centre for Development Communication Trust, Jaipur vs. Commissioner of Income Tax Exemption, Jaipur

ITA 621/JPR/2023[2017-18 onwards]Status: DisposedITAT Jaipur03 Jun 2024
For Appellant: Sh. Prakul Khurana, Adv. &For Respondent: Sh. Ajay Malik, CIT &
Section 12ASection 12A(1)(ac)Section 40A(3)

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,"B" JAIPUR डा० एस. सीतालक्ष्मी, न्यायिक सदस्य एवं श्री राठोड कमलेश जयन्तभाई, लेखा सदस्य के समक्ष BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, LM आयकर अपील सं./ITA No.621/JP/2023 निर्धारण वर्ष / Assessment Years :2017-18 Centre for Development Communication Trust, 16, Shree Gopal nagar, Near Mahesh Nagar Police Station, Jaipur बनाम Vs. Commissioner of Income Tax, Exemption, Jaipur स्थायीलेखा सं. / जीआईआर सं./PAN/GIR No.:AAAAC 0873 C अपीलार्थी / Appellant प्रत्यर्थी / Respondent निर्धारिती की ओर से /…

Pr. Commissioner of Income Tax - III vs. Lalit Kumar Biyani

ITA/54/2020HC Rajasthan10 May 2023

Bench: MANINDRA MOHAN SHRIVASTAVA,ANIL KUMAR UPMAN

Section 12ASection 51

…ITA-54-2020 (O 101 IN TH COMMISSIN M/S UNIQUE CORAM: H H Present: M f SANJEEV P CM-13193-CI A appellant to p A R CM-13886-CI A officer in-char Main case 1. Counse 2. This is the ITA O&M) Page 1 of 8 HE HIGH COURT OF PUNJA CHANDIGAR NER OF INCOME TAX (EXEM Vs. E EDUCATIONAL SOCIETY **** HON’BLE MR. JUSTICE SAN HON’BLE MR. JUSTICE SAN **** Mr. Varun Issar, Sr. Standing Co for the appellant/Revenue. **** RAKASH SHARMA, J.(Oral) II-2024 Application under section 51 o lace on record documents Annex Application is allowed and the do Registry to place the same…

Zila Paryawarn Sudhar Samiti, Jhunjhunu vs. CIT(Exemption), Jaipur

In the result, the appeal of the assessee is allowed

ITA 3/JPR/2021[2020-21]Status: DisposedITAT Jaipur11 Mar 2022AY 2020-21
For Appellant: Shri Rajeev Sogani, CAFor Respondent: Shri Sanjay Dhariwal. CIT
Section 12ASection 2(15)Section 5

…1 M/s. Zila Paryawarn Sudhar Samiti, Jhunjhunu, vs CIT (Exemptions), Jaipur आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”B” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 03/JP/2021 fu/kZkj.k o"kZ@Assessment Year :/ Under Section 12AA of I.T. Act, 1961 cuke Zila Paryawarn Sudhar Samiti The CIT(Exemption) Vs. Ward No. 37, in front of Govt. Primary Jaipur Mahal School, Jhunjhunu LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AAATJ 53…

Eternal Foundation, Jaipur vs. Commissioner of Income Tax (E), Jaipur

In the result, both the appeals of the assessee are dismissed

ITA 1505/JPR/2018[0]Status: DisposedITAT Jaipur22 Jul 2019
For Appellant: Shri PC Parwal (CA)For Respondent: Shri BK Gupta (CIT)
Section 12ASection 13(1)Section 293CSection 80GSection 80G(5)(vi)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH ’B’, JAIPUR Jh jes'k lh- 'kekZ] ys[kk lnL; ,oa h Jh fot; iky jkWo] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH C. SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA No. 1504 & 1505/JP/2018 cuke Eternal Foundation The Commissioner of Income-tax 3A, Jagatpura Road, Vs. (Exemptions) Near Jawahar Circle, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No.AAATE 6375 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri PC Parwal (CA) jktLo dh vksj ls@ Revenue by : Shri BK Gupta (CIT) lquokbZ d…

Eternal Foundation, Jaipur vs. Commissioner of Income Tax (E), Jaipur

In the result, both the appeals of the assessee are dismissed

ITA 1504/JPR/2018[0]Status: DisposedITAT Jaipur22 Jul 2019
For Appellant: Shri PC Parwal (CA)For Respondent: Shri BK Gupta (CIT)
Section 12ASection 13(1)Section 293CSection 80GSection 80G(5)(vi)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCH ’B’, JAIPUR Jh jes'k lh- 'kekZ] ys[kk lnL; ,oa h Jh fot; iky jkWo] U;kf;d lnL; ds le{k BEFORE: SHRI RAMESH C. SHARMA, AM & SHRI VIJAY PAL RAO, JM vk;dj vihy la-@ITA No. 1504 & 1505/JP/2018 cuke Eternal Foundation The Commissioner of Income-tax 3A, Jagatpura Road, Vs. (Exemptions) Near Jawahar Circle, Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN No.AAATE 6375 J vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri PC Parwal (CA) jktLo dh vksj ls@ Revenue by : Shri BK Gupta (CIT) lquokbZ d…

CIT v. Annadan Trust (258 Taxmann 54) — Cited in 6 Judgments | BharatTax