CIT v. Anil M. Geni

148 Taxmann 645High Court#13441 most cited
7

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2015.

Judgments citing CIT v. Anil M. Geni

Purshottam Budhwani, Mumbai vs. ACIT Cen Cir 41, Mumbai

In the result, appeals of the assessee are allowed in part, whereas appeals of the revenue are dismissed

ITA 304/MUM/2012[2006-07]Status: DisposedITAT Mumbai21 Oct 2015AY 2006-07

Bench: Shri R.C. Sharma & Shri Pawan Singhआमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 The Acit, Central Circle बिाम/ Shri Purshottam G. 41, Room No. 655, 6 Th Budhwani, B-2, Vs. Floor, Aayakar Bhavan, Himalaya Society, M.K. Road, Mumbai- 400 Milind Nagar Asalfa, 020. Ghatkopar (W), Mumbai – 400 084. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.303/Mum/2012 (नििाारण वषा / Assessment Year : 2005-2006 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) .. (प्रत्मथी / Respondent)

Section 143(3)

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The ACIT, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6th Vs. Society, Milind Nagar floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ PAN : ADGPB8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Ye…

Purshottam Budhwani, Mumbai vs. ITO, 25(2)(4), Mumbai

In the result, appeals of the assessee are allowed in part, whereas appeals of the revenue are dismissed

ITA 303/MUM/2012[2005-06]Status: DisposedITAT Mumbai21 Oct 2015AY 2005-06

Bench: Shri R.C. Sharma & Shri Pawan Singhआमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 The Acit, Central Circle बिाम/ Shri Purshottam G. 41, Room No. 655, 6 Th Budhwani, B-2, Vs. Floor, Aayakar Bhavan, Himalaya Society, M.K. Road, Mumbai- 400 Milind Nagar Asalfa, 020. Ghatkopar (W), Mumbai – 400 084. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.303/Mum/2012 (नििाारण वषा / Assessment Year : 2005-2006 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) .. (प्रत्मथी / Respondent)

Section 143(3)

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The ACIT, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6th Vs. Society, Milind Nagar floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ PAN : ADGPB8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Ye…

Purshottam Budhwani, Mumbai vs. ACIT Cen Cir 41, Mumbai

In the result, appeals of the assessee are allowed in part, whereas appeals of the revenue are dismissed

ITA 302/MUM/2012[2004-05]Status: DisposedITAT Mumbai21 Oct 2015AY 2004-05

Bench: Shri R.C. Sharma & Shri Pawan Singhआमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 The Acit, Central Circle बिाम/ Shri Purshottam G. 41, Room No. 655, 6 Th Budhwani, B-2, Vs. Floor, Aayakar Bhavan, Himalaya Society, M.K. Road, Mumbai- 400 Milind Nagar Asalfa, 020. Ghatkopar (W), Mumbai – 400 084. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.303/Mum/2012 (नििाारण वषा / Assessment Year : 2005-2006 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) .. (प्रत्मथी / Respondent)

Section 143(3)

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The ACIT, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6th Vs. Society, Milind Nagar floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ PAN : ADGPB8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Ye…

ACIT Cen Cir 41, Mumbai vs. Purshottam G Budhwani, Mumbai

In the result, appeals of the assessee are allowed in part, whereas appeals of the revenue are dismissed

ITA 205/MUM/2012[2006-07]Status: DisposedITAT Mumbai21 Oct 2015AY 2006-07

Bench: Shri R.C. Sharma & Shri Pawan Singhआमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 The Acit, Central Circle बिाम/ Shri Purshottam G. 41, Room No. 655, 6 Th Budhwani, B-2, Vs. Floor, Aayakar Bhavan, Himalaya Society, M.K. Road, Mumbai- 400 Milind Nagar Asalfa, 020. Ghatkopar (W), Mumbai – 400 084. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.303/Mum/2012 (नििाारण वषा / Assessment Year : 2005-2006 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) .. (प्रत्मथी / Respondent)

Section 143(3)

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The ACIT, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6th Vs. Society, Milind Nagar floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ PAN : ADGPB8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Ye…

ACIT Cen Cir 41, Mumbai vs. Purshottam G Budhwani, Mumbai

In the result, appeals of the assessee are allowed in part, whereas appeals of the revenue are dismissed

ITA 204/MUM/2012[2006-07]Status: DisposedITAT Mumbai21 Oct 2015AY 2006-07

Bench: Shri R.C. Sharma & Shri Pawan Singhआमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 The Acit, Central Circle बिाम/ Shri Purshottam G. 41, Room No. 655, 6 Th Budhwani, B-2, Vs. Floor, Aayakar Bhavan, Himalaya Society, M.K. Road, Mumbai- 400 Milind Nagar Asalfa, 020. Ghatkopar (W), Mumbai – 400 084. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.303/Mum/2012 (नििाारण वषा / Assessment Year : 2005-2006 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) .. (प्रत्मथी / Respondent)

Section 143(3)

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The ACIT, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6th Vs. Society, Milind Nagar floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ PAN : ADGPB8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Ye…

ACIT Cen Cir 41, Mumbai vs. Purshottam G Budhwani, Mumbai

In the result, appeals of the assessee are allowed in part, whereas appeals of the revenue are dismissed

ITA 203/MUM/2012[2005-06]Status: DisposedITAT Mumbai21 Oct 2015AY 2005-06

Bench: Shri R.C. Sharma & Shri Pawan Singhआमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 The Acit, Central Circle बिाम/ Shri Purshottam G. 41, Room No. 655, 6 Th Budhwani, B-2, Vs. Floor, Aayakar Bhavan, Himalaya Society, M.K. Road, Mumbai- 400 Milind Nagar Asalfa, 020. Ghatkopar (W), Mumbai – 400 084. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.303/Mum/2012 (नििाारण वषा / Assessment Year : 2005-2006 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) .. (प्रत्मथी / Respondent)

Section 143(3)

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The ACIT, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6th Vs. Society, Milind Nagar floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ PAN : ADGPB8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Ye…

ACIT Cen Cir 41, Mumbai vs. Purshottam G Budhwani, Mumbai

In the result, appeals of the assessee are allowed in part, whereas appeals of the revenue are dismissed

ITA 202/MUM/2012[2004-05]Status: DisposedITAT Mumbai21 Oct 2015AY 2004-05

Bench: Shri R.C. Sharma & Shri Pawan Singhआमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 The Acit, Central Circle बिाम/ Shri Purshottam G. 41, Room No. 655, 6 Th Budhwani, B-2, Vs. Floor, Aayakar Bhavan, Himalaya Society, M.K. Road, Mumbai- 400 Milind Nagar Asalfa, 020. Ghatkopar (W), Mumbai – 400 084. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.303/Mum/2012 (नििाारण वषा / Assessment Year : 2005-2006 बिाम/ Shri Purshottam G. The Acit, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6Th Vs. Society, Milind Nagar Floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ Pan : Adgpb8380D (अऩीराथी /Appellant) .. (प्रत्मथी / Respondent)

Section 143(3)

…आयकर अपीऱीय अधिकरण “C” न्यायपीठ म ुंबई में। IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SHRI R.C. SHARMA, ACCOUNTANT MEMBER & SHRI PAWAN SINGH, JUDICIAL MEMBER आमकय अऩीर सं./I.T.A. No.302/Mum/2012 (नििाारण वषा / Assessment Year : 2004-2005 बिाम/ Shri Purshottam G. The ACIT, Central Circle Budhwani, B-2, Himalaya 41, Room No. 655, 6th Vs. Society, Milind Nagar floor, Aayakar Bhavan, Asalfa, Ghatkopar (W), M.K. Road, Mumbai- Mumbai – 400 084. 400 020. स्थामी रेखा सं./ PAN : ADGPB8380D (अऩीराथी /Appellant) (प्रत्मथी / Respondent) .. आमकय अऩीर सं./I.T.A. No.202/Mum/2012 (नििाारण वषा / Assessment Ye…

CIT v. Anil M. Geni (148 Taxmann 645) — Cited in 7 Judgments | BharatTax