CIT v. Anand Swarup Khandelwal

177 Taxmann 450Reported decision#8821 most cited
12

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2019 to 2025.

Issues it is cited on

Judgments citing CIT v. Anand Swarup Khandelwal

CIT v. Anand Swarup Khandelwal (177 Taxmann 450) — Cited in 12 Judgments | BharatTax