ACIT, Circle-7(1), New Delhi vs. Danisco (India) Pvt. Ltd., Gurgaon
Accordingly, this ground raised by the Revenue is also dismissed
ITA 6025/DEL/2019[2013-14]Status: DisposedITAT Delhi05 May 2021AY 2013-14
Bench: Shri Amit Shukla & Shri Prashant Maharishi
For Appellant: Shri Harpreet Singh Ajmani, Adv. &For Respondent: Shri Dheeraj Jain, Sr.D.R
…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “I-1” NEW DELHI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER I.T.As. No.3518/DEL/2017, 7896 & 7897/DEL/2018, 5203/Del/2019 Assessment Years: 2011-12, 2010-11, 2012-13, 2013-14 Danisco India P. Ltd., vs. DCIT, Circle-7(1), New Delhi. TAN/PAN: AAACD8906D (Appellant) (Respondent) I.T.As. No.7898 & 7899/DEL/2018, 6025/Del/2019 Assessment Years: 2010-11, 2012-13, 2013-14 ACIT, vs. Danisco India P. Ltd., Circle-7(1), New Delhi. TAN/PAN: AAACD8906D (Appellant) (Respondent) Appellant by: Shri Harpreet Singh Ajmani, Adv. & Sh…