CIT v. Al-Ameen Educational Trust, Kulapully

92 Taxmann.com 128High Court2018#25882 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2023 to 2024.

Judgments citing CIT v. Al-Ameen Educational Trust, Kulapully

Indira Gandhi Memorial Trust, Nellikuzhy, Kothamangalam vs. Joint Commissioner of Income Tax(Exemption), Ernakulam

In the result, both the appeals filed by the assessee are allowed

ITA 54/COCH/2024[2012-13]Status: DisposedITAT Cochin30 Sept 2024AY 2012-13

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Sri.P.T.Joy, CAFor Respondent: Sri.Sanjit Kumar Das, CIT-DR
Section 269SSection 271D

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Waseem Ahmed, Accountant Member & Shri Soundararajan K, Judicial Member ITA No.165/Coch/2024 :Asst.Year 2012-2013 ITA No.54/Coch/2024 :Asst.Year2012-2013 Indira Gandhi Memorial Trust The Joint Commissioner of Income-tax (Exemption) Nellikuzhy PO, Kothamangalam v. Ernakulam. Ernakulam – 686 691. PAN :AAATI5308K. (Appellant) (Respondent) Appellant by :Sri.P.T.Joy, CA Respondent by :Sri.Sanjit Kumar Das, CIT-DR Date of Pronouncement : 30.09.2024 Date of Hearing : 24.09.2024 O R D E R Per Bench : These two appeals filed by the assessee challenging…

Indira Gandhi Memorial Trust, Nellikuzhy P.O vs. Joint Commissioner of Income Tax (Exemptions), Ernakulam

In the result, both the appeals filed by the assessee are allowed

ITA 165/COCH/2024[2012-13]Status: DisposedITAT Cochin30 Sept 2024AY 2012-13

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Sri.P.T.Joy, CAFor Respondent: Sri.Sanjit Kumar Das, CIT-DR
Section 269SSection 271D

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Waseem Ahmed, Accountant Member & Shri Soundararajan K, Judicial Member ITA No.165/Coch/2024 :Asst.Year 2012-2013 ITA No.54/Coch/2024 :Asst.Year2012-2013 Indira Gandhi Memorial Trust The Joint Commissioner of Income-tax (Exemption) Nellikuzhy PO, Kothamangalam v. Ernakulam. Ernakulam – 686 691. PAN :AAATI5308K. (Appellant) (Respondent) Appellant by :Sri.P.T.Joy, CA Respondent by :Sri.Sanjit Kumar Das, CIT-DR Date of Pronouncement : 30.09.2024 Date of Hearing : 24.09.2024 O R D E R Per Bench : These two appeals filed by the assessee challenging…

Surender Reddy Vanteru, Hyderabad vs. JCIT., Range-15, Hyderabad

In the result, the appeal of the assessee is dismissed

ITA 28/HYD/2023[2017-18]Status: DisposedITAT Hyderabad21 Sept 2023AY 2017-18

Bench: Shri R.K. Panda & Shri Laliet Kumar

For Appellant: Shri K.C. Devdas, C.AFor Respondent: Ms. Sheetal Sarin. Sr. AR
Section 250Section 269SSection 271DSection 54B

…आयकर अपीलीय अधिकरण, हैदराबाद पीठ में IN THE INCOME TAX APPELLATE TRIBUNAL HYDERABAD BENCHES “B”, HYDERABAD BEFORE SHRI R.K. PANDA, VICE PRESIDENT AND SHRI LALIET KUMAR, JUDICIAL MEMBER आ.अपी.सं / ITA No.28/Hyd/2023 (निर्धारण वर्ष / Assessment Year: 2017-18) Surender Reddy Vanteru, The Joint Commissioner of R/o.Hyderabad. Vs. Income Tax, Range -1 5, PAN : ACGPV0244H Hyderabad. अपीलार्थीर्थी / Assessee प्रत्‍यर्थी / Respondent निर्धारितीती द्वारा /Assessee by: Shri K.C. Devdas, C.A. राजस्‍व द्वारा/Revenue by: Ms. Sheetal Sarin. Sr. AR सुनवाई ई की तारीखरीख/Date of hearing: 11.09.2023 की तारीखरीख/Pronouncement on…

CIT v. Al-Ameen Educational Trust, Kulapully (92 Taxmann.com 128) — Cited in 3 Judgments | BharatTax