CIT v. Ahmedabad Cotton Mfg. Co. Ltd.

71 Taxmann 56Reported decision1993#25540 most cited

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Judgments citing CIT v. Ahmedabad Cotton Mfg. Co. Ltd.

M/S Pothys, Chennai vs. DCIT, Central Circle-1(3), Chennai

The appeal is allowed

ITA 1360/CHNY/2023[2020-21]Status: DisposedITAT Chennai15 May 2024AY 2020-21

Bench: Hon’Ble Shri Manoj Kumar Aggarwal, Am & Hon’Ble Shri Manu Kumar Giri, Jm आयकरअपील सं./ Ita No. 1360/Chny/2023 (िनधा"रणवष" / Assessment Year: 2020-21) M/S. Pothys, Vs. The Deputy Commissioner Of No.15, Dr.Nageswara Rao Road, Income Tax, T. Nagar, Central Circle 1(3), Chennai – 600 017. Chennai. [Pan: Aaffp 2437B] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant By : Shri N. Arjun Raj, Advocate For Shri Y. Sridhar, Ca ""यथ" क" ओर से /Respondent By : Shri Ar.V. Srinivasan, Addl. Cit सुनवाई क" तारीख/Date Of Hearing : 09.05.2024 घोषणा क" तारीख /Date Of Pronouncement : 15.05.2024 आदेश / O R D E R Manu Kumar Giri ()

For Appellant: Shri N. Arjun Raj, AdvocateFor Respondent: Shri AR.V. Srinivasan, Addl. CIT

Section 143(3)Section 200Section 206Section 206CSection 234ESection 37Section 91

…आयकर अपीलीय अिधकरण ‘ए’ "ायपीठ चे"ई म"। IN THE INCOME TAX APPELLATE TRIBUNAL ‘A ’ BENCH, CHENNAI माननीय "ी मनोज कुमार अ"वाल ,लेखा सद" एवं माननीय "ी मनु कुमार िग"र, "ाियक सद" के सम"। BEFORE HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM AND HON’BLE SHRI MANU KUMAR GIRI, JM आयकरअपील सं./ ITA No. 1360/CHNY/2023 (िनधा"रणवष" / Assessment Year: 2020-21) M/s. Pothys, Vs. The Deputy Commissioner of No.15, Dr.Nageswara Rao Road, Income Tax, T. Nagar, Central Circle 1(3), Chennai – 600 017. Chennai. [PAN: AAFFP 2437B] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Shri N. Arjun Raj, Advocate For Shri Y. Sri…

ITO, New Delhi vs. M/S. Jai Jawan Coal Carriers (P) Ltd., Delhi

In the result appeal filed by revenue stands dismissed

ITA 5301/DEL/2015[2012-13]Status: DisposedITAT Delhi28 Nov 2018AY 2012-13

Bench: Smt. Beena A Pillai & Shri Prashant Maharishiay: 2012-13 Ito, Ward 13(2) Jai Jawan Coal Carriers (P) C.R. Building Ltd. Vs. New Delhi G 201, Preet Vihar Delhi 110 092 Pan: Aaacj0202A (Appellant) (Respondent)

For Appellant: NoneFor Respondent: Sh. Surender Pal, Sr. D.R

Section 143Section 143(2)Section 37Section 40A(2)(b)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES: ‘F’, NEW DELHI BEFORE SMT. BEENA A PILLAI, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER AY: 2012-13 ITO, Ward 13(2) Jai Jawan Coal Carriers (P) C.R. Building Ltd. Vs. New Delhi G 201, Preet Vihar Delhi 110 092 PAN: AAACJ0202A (Appellant) (Respondent) Department by : Sh. Surender Pal, Sr. D.R. Assessee by : None Date of Hearing : 08/11/2018 Date of Pronouncement: 28/11/2018 ORDER PER BEENA A PILLAI, JUDICIAL MEMBER Present appeal has been filed by revenue against order dated 05/06/15 passed by Ld.CIT(A)-5, New Delhi for Assessment Year…

DCIT 4(2)(1), Mumbai vs. Pranav Securities P.Ltd, Mumbai

The appeal of the revenue stands dismissed

ITA 1144/MUM/2015[2011-12]Status: DisposedITAT Mumbai20 Dec 2016AY 2011-12

Bench: Hon’Ble S/Shri Joginder Singh (Jm) & Rajesh Kumar,(Am)

For Appellant: Ms.Mahua Sarkar

Section 143(1)Section 143(2)Section 143(3)Section 37Section 37(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI श्री जोगगिंदर स िंह, न्याययक दस्य एविं श्री राजेश कुमार, ऱेखा दस्य के मक्ष BEFORE HON’BLE S/SHRI JOGINDER SINGH (JM), AND RAJESH KUMAR,(AM) I.T.A. No.1144/Mum/2015 (Assessment Year :2011-12) Dy. Commissioner of Income Vs. M/s Pravav Securities Pvt Ltd, Tax-4(2)(1), 17, B ½, Raja Bahadur Mansion, Room No.642, Ambalal Doshi Marg, 6th floor, Aayakar Bhavan, Fort, M K Road, Mumbai-400023 Mumbai-400020 (Appellant) .. ( Respondent) PAN No. :AABCP4651L Appellant by: Ms.Mahua Sarkar Respondent by Shri B B Jokhakar Date of Hearing : 28.11.2016 Date of Pronouncem…