CIT v. ACL Wireless Ltd.

256 Taxmann 24High Court2018#24028 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2019.

Judgments citing CIT v. ACL Wireless Ltd.

DCIT, New Delhi vs. M/S Oxigen Services India Pvt. Ltd., New Delhi

In the result both the appeals of the revenue are dismissed

ITA 3766/DEL/2015[2010-11]Status: DisposedITAT Delhi15 Feb 2019AY 2010-11

Bench: Shri R.K. Panda & Shri K. Narasimha Chary

For Appellant: Smt NainaSoin Kapil, CIT DRFor Respondent: Sh SatyenSethi, Advocate
Section 14Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’ NEW DLEHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER I.T.A. No. 3765 and 3766/Del/2015 Assessment Year: 2008-09 and 2010-11 DCIT, Circle 19(1) vs M/s Oxigen Services (P) Ltd. New Delhi Unit No 31, Tribhuvan Complex Ishwar Nagar, New Friends Colony, New Delhi PAN NO AABCI1405k (Appellant) (Respondent) Appellant by: Smt NainaSoin Kapil, CIT DR Respondent by: Sh SatyenSethi, Advocate, Date of hearing: 14.02.2019 Date of Pronouncement: 15.02.2019 ORDER PER K. NARASIMHA CHARY, JM Challenging the orders dated 9/3/2…

DCIT, New Delhi vs. M/S Oxigen Services India Pvt. Ltd., New Delhi

In the result both the appeals of the revenue are dismissed

ITA 3765/DEL/2015[2008-09]Status: DisposedITAT Delhi15 Feb 2019AY 2008-09

Bench: Shri R.K. Panda & Shri K. Narasimha Chary

For Appellant: Smt NainaSoin Kapil, CIT DRFor Respondent: Sh SatyenSethi, Advocate
Section 14Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘D’ NEW DLEHI BEFORE SHRI R.K. PANDA, ACCOUNTANT MEMBER AND SHRI K. NARASIMHA CHARY, JUDICIAL MEMBER I.T.A. No. 3765 and 3766/Del/2015 Assessment Year: 2008-09 and 2010-11 DCIT, Circle 19(1) vs M/s Oxigen Services (P) Ltd. New Delhi Unit No 31, Tribhuvan Complex Ishwar Nagar, New Friends Colony, New Delhi PAN NO AABCI1405k (Appellant) (Respondent) Appellant by: Smt NainaSoin Kapil, CIT DR Respondent by: Sh SatyenSethi, Advocate, Date of hearing: 14.02.2019 Date of Pronouncement: 15.02.2019 ORDER PER K. NARASIMHA CHARY, JM Challenging the orders dated 9/3/2…

DCIT, New Delhi vs. M/S Oxigen Services India Pvt. Ltd., New Delhi

In the result, the appeal filed by the revenue is dismissed

ITA 3812/DEL/2015[2009-10]Status: DisposedITAT Delhi07 Jan 2019AY 2009-10

Bench: Sh. R.K. Panda & Sh. Sudhanshu Srivastavaassessment Year: 2009-10 Dcit Oxigen Services India Pvt. Vs Circle 19 (1) Ltd. Unit No.31, Tribhuvan New Delhi Complex, Ishwar Nagar, New Friends Colony, New Delhi -110065 Pan : Aabci1405K (Appellant) (Respondent)

Section 36

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘E’, NEW DELHI BEFORE SH. R.K. PANDA, ACCOUNTANT MEMBER AND SH. SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER Assessment Year: 2009-10 DCIT Oxigen Services India Pvt. Vs Circle 19 (1) Ltd. Unit No.31, Tribhuvan New Delhi Complex, Ishwar Nagar, New Friends Colony, New Delhi -110065 PAN : AABCI1405K (APPELLANT) (RESPONDENT) Appellant by Sh. Rinku Singh, Sr. DR Respondent by Sh. Satyam Sethi, Advocate Date of hearing: 26/12/2018 Date of Pronouncement: 07/01/2019 ORDER PER R.K. PANDA, AM: This appeal filed by the revenue is directed against the order dated 09.03.2015 pa…

CIT v. ACL Wireless Ltd. (256 Taxmann 24) — Cited in 3 Judgments | BharatTax