CIT v. Ackruti City Ltd.

31 Taxmann.com 275High Court2013#20442 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2022.

Judgments citing CIT v. Ackruti City Ltd.

Asst CIT 27(2), Navi Mumbai vs. Merit Magnum Construction, Mumbai

In the result, appeal filed by the Revenue is dismissed

ITA 6657/MUM/2016[2010-11]Status: DisposedITAT Mumbai23 Sept 2022AY 2010-11

Bench: Shri Amit Shukla & Shri Gagan Goyal

For Appellant: Sh. Paresh ShapariaFor Respondent: Sh. Mahiita Nair, CIT-DR

Section 292CSection 68Section 69CSection 801BSection 801B(10)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “D”, MUMBAI BEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER AND SHRI GAGAN GOYAL, ACCOUNTANT MEMBER ITA No.6655/Mum/2016 (A.Y. 2011-12) ACIT -27(2), Room No. 420, 4th Floor, Tower No.6, Vashi Railway Station Complex, Vashi, Navi Mumbai-400703. ...... Appellant Vs. M/s Merit Magnum Construction, Samruddhi, Office Floor, Plot No. 157, 18th Road, Nr. Ambedkar Garden, Chembur (East), Mumbai-400703. PAN: AACFV9391F ..... Respondent Appellant by : Sh. Paresh Shaparia Respondent by : Sh. Mahiita Nair, CIT-DR Date of hearing : 28/06/2022 Date of pronouncement : 23/09/2022 ORDE…

Commissioner of Income Tax vs. M/S Primal Projects (P) Ltd

In the result, the appeal fails and is hereby

ITA/196/2011HC Karnataka10 Nov 2020

Bench: ALOK ARADHE,H.T. NARENDRA PRASAD

Section 260Section 260ASection 80I

…1 IN THE HIGH COURT OF KARNATAKA AT BENGALURU DATED THIS THE 10TH DAY OF NOVEMBER 2020 PRESENT THE HON’BLE MR. JUSTICE ALOK ARADHE AND THE HON’BLE MR. JUSTICE H.T.NARENDRA PRASAD I.T.A. NO.196 OF 2011 BETWEEN: 1. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, C.R. BUILDING QUEENS ROAD, BANGALORE. 2. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(4), BANGALORE. ... APPELLANTS (BY SRI. JEEVAN J. NEERALGI, ADV.,) AND: M/S. PRIMAL PROJECTS (P) LTD., NO.97/B, I FLOOR, 6TH BLOCK KORAMANGALA, BANGALORE. ... RESPONDENT (BY SRI. PAVAN KUMAR, ADV., FOR SRI. S. PARTHASARATHI,…

ITO 16(2)(4), Mumbai vs. Prestige Builders, Mumbai

In the result, both the appeals of the Revenue are dismissed

ITA 4596/MUM/2014[2008-09]Status: DisposedITAT Mumbai10 Aug 2016AY 2008-09

Bench: Shri Mahavir Singh () & Shri Manoj Kumar Aggarwal ()

For Appellant: Ms. Bharti SinghFor Respondent: Ms. Neelam C. Jadhav

Section 143(3)Section 80I

…1 IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “C”, MUMBAI BEFORE SHRI MAHAVIR SINGH (JUDICIAL MEMBER) AND SHRI MANOJ KUMAR AGGARWAL (ACCOUNTANT MEMBER) ITA No. 4596 & 4597/MUM/2014 Assessment Year: 2008-09 & 2009-10 ITO 16(2)(4) Vs. Prestige Builders 2nd Floor, Matru Mandir 1st Floor, 297 Tardeo Rd. Old Tardeo Rd. Mumbai- 400007 Nana Chowk, Mumbai- 400007 PAN No. AAKFM1063B (Appellant) (Respondent) Appellant by : Ms. Bharti Singh Respondent By : Ms. Neelam C. Jadhav Date of Hearing : 28/07/2016 Date of pronouncement : 10/08/2016 O R D ER PER MAHAVIR SINGH, JM : These two appeals by the Revenue are aris…

ITO 16(2)(4), Mumbai vs. Prestige Builders, Mumbai

Appeal are dismissed

ITA 3355/MUM/2014[2010-11]Status: DisposedITAT Mumbai24 Feb 2016AY 2010-11

Bench: Shri Saktijit Dey & Shri Ashwani Taneja: Ito-16(2)(4) Vs M/S. Prestige Builders 1St Floor, 297, Old Tardeo Road, (Appellant) Nana Chowk, Mumbai 400 007. Pan : Aakfm1063B (Respondent)

For Appellant: Shri S.R. Kirtney (DR)For Respondent: None

Section 143(3)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI ASHWANI TANEJA, ACCOUNTANT MEMBER : ITO-16(2)(4) Vs M/s. Prestige Builders 1st floor, 297, Old Tardeo Road, (Appellant) Nana Chowk, Mumbai 400 007. PAN : AAKFM1063B (Respondent) Appellant by : Shri S.R. Kirtney (DR) Respondent by : None Date of Hearing : 10/02/2016 Date of Pronouncement : 24/02/2016 O R D E R PER ASHWANI TANEJA, AM : This appeal is against the order of Commissioner of Income Tax (Appeals)-27, Mumbai (in short referred to as „CIT(A)‟) against the order passed by the Assessing Office…