CIT Thiruvananthapuram v. Muthoot Bankers\n(Aryasala)

71 Taxmann.com 110High Court2016#18217 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,607 Indian tax judgments — from 2020 to 2025.

Issues it is cited on

section 10(5)section 271c section 273 section 192 section 156 section 273b section 201(1a)assessee in default section 201(1)section 201 section 19 commissioner (appeals)

Judgments citing CIT Thiruvananthapuram v. Muthoot Bankers\n(Aryasala)

Branch Manager State Bank of India, Regional Business Office, Administretive Office, Kanpur vs. ACIT (TDS), Kanpur

In the result, all the appeals of the assessee are dismissed

ITA 491/LKW/2024[2017-18]Status: DisposedITAT Lucknow24 Apr 2025AY 2017-18

Bench: Shri Sudhanshu Srivastava & Shri Anadee Nath Misshra

Section 10(5)Section 250Section 271CSection 273B

…I.T.A. Nos.487 to 491/Lkw/2024 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH 'A', LUCKNOW BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER I.T.A. No.487 & 488/Lkw/2024 Assessment Year:2015-16 & 2016-17 | State Bank of India, Overseas Branch, Civil Lines, Kanpur. PAN:KNPSO1627D (Appellant) | Vs. | Addl. CIT (TDS), Kanpur. | (Respondent) I.T.A. No.489 to 491/Lkw/2024 Assessment Year:2015-16 to 2017-18 | Branch Manager, State Bank of India, H. R. Section, Zonal Office, The Mall Road, Kanpur Nagar. PAN:KNPSO2318B (Appellant) | Vs. | Addl. CIT (TDS), Kanpur…

Branch Manager State Bank of India, Regional Business Office, Administretive Office, Kanpur vs. ACIT (TDS), Kanpur

In the result, all the appeals of the assessee are dismissed

ITA 490/LKW/2024[2016-17]Status: DisposedITAT Lucknow24 Apr 2025AY 2016-17

Bench: Shri Sudhanshu Srivastava & Shri Anadee Nath Misshra

Section 10(5)Section 250Section 271CSection 273B

…I.T.A. Nos.487 to 491/Lkw/2024 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH 'A', LUCKNOW BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER I.T.A. No.487 & 488/Lkw/2024 Assessment Year:2015-16 & 2016-17 State Bank of India, Overseas Branch, Civil Lines, Kanpur. PAN:KNPSO1627D (Appellant) Vs. Addl. CIT (TDS), Kanpur. (Respondent) I.T.A. No.489 to 491/Lkw/2024 Assessment Year:2015-16 to 2017-18 Branch Manager, State Bank of India, H. R. Section, Zonal Office, The Mall Road, Kanpur Nagar. PAN:KNPSO2318B (Appellant) Vs. Addl. CIT (TDS), Kanpur. (Respondent) Appel…

State Bank of India, Overseas Branch, Kanpur vs. ACIT(TDS), Kanpur

In the result, all the appeals of the assessee are dismissed

ITA 488/LKW/2024[2016-17]Status: DisposedITAT Lucknow24 Apr 2025AY 2016-17

Bench: Shri Sudhanshu Srivastava & Shri Anadee Nath Misshra

Section 10(5)Section 250Section 271CSection 273B

…I.T.A. Nos.487 to 491/Lkw/2024 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH 'A', LUCKNOW BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER I.T.A. No.487 & 488/Lkw/2024 Assessment Year:2015-16 & 2016-17 State Bank of India, Overseas Branch, Civil Lines, Kanpur. PAN:KNPSO1627D (Appellant) Vs. Addl. CIT (TDS), Kanpur. (Respondent) I.T.A. No.489 to 491/Lkw/2024 Assessment Year:2015-16 to 2017-18 Branch Manager, State Bank of India, H. R. Section, Zonal Office, The Mall Road, Kanpur Nagar. PAN:KNPSO2318B (Appellant) Vs. Addl. CIT (TDS), Kanpur. (Respondent) A…

State Bank of India, Overseas Branch, Kanpur vs. ACIT(TDS), Kanpur

In the result, all the appeals of the assessee are dismissed

ITA 487/LKW/2024[2015-16]Status: DisposedITAT Lucknow24 Apr 2025AY 2015-16

Bench: Shri Sudhanshu Srivastava & Shri Anadee Nath Misshra

Section 10(5)Section 250Section 271CSection 273B

…I.T.A. Nos.487 to 491/Lkw/2024 IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW BENCH 'A', LUCKNOW BEFORE SHRI SUDHANSHU SRIVASTAVA, JUDICIAL MEMBER AND SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER I.T.A. No.487 & 488/Lkw/2024 Assessment Year:2015-16 & 2016-17 State Bank of India, Overseas Branch, Civil Lines, Kanpur. PAN:KNPSO1627D (Appellant) Vs. Addl. CIT (TDS), Kanpur. (Respondent) I.T.A. No.489 to 491/Lkw/2024 Assessment Year:2015-16 to 2017-18 Branch Manager, State Bank of India, H. R. Section, Zonal Office, The Mall Road, Kanpur Nagar. PAN:KNPSO2318B (Appellant) Vs. Addl. CIT (TDS), Kanpur. (Respondent)…

M/S. Sartorius Stedim India Private Limited, Bengaluru vs. Assistant Commissioner of Income Tax, TDS Circle- 3(1), Bengaluru

In the result appeal is filed by assessee stands allowed

ITA 2019/BANG/2019[2010-11]Status: DisposedITAT Bangalore11 Dec 2020AY 2010-11

Bench: Shri. B. R. Baskaran & Smt. Beena Pillaiassessment Year : 2010-11

For Respondent: Shri Narendra Kumar Jain, Advocate

Section 194JSection 195Section 20Section 201Section 201(1)Section 201(3)Section 271Section 271C

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH : BANGALORE BEFORE SHRI. B. R. BASKARAN, ACCOUNTANT MEMBER AND SMT. BEENA PILLAI, JUDICIAL MEMBER Assessment Year : 2010-11 M/s Sartorius Stedim India The Asst. Commissioner of Pvt. Ltd., Income Tax, 69/2, 69/3, Jakkasandra, TDS Circle-3(1), Kunigla Road, Vs. Bengaluru. Nelamangala Taluk, Bengaluru. PAN – AABCS 7591 Q APPELLANT RESPONDENT : Shri Narendra Kumar Jain, Advocate Appellant by Respondent by : Shri R Premi, JCIT Date of Hearing : 01-12-2020 Date of Pronouncement : 11-12-2020 ORDER PER BEENA PILLAI, JUDICIAL MEMBER Present appeals has been filed by asse…