CIT(TDS) Delhi-XVII v. Global Infosystems Ltd.

165 Taxmann 486High Court2007#19420 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2015 to 2015.

Judgments citing CIT(TDS) Delhi-XVII v. Global Infosystems Ltd.

ACIT, Bhiwani vs. M/S Vikas Wsp Ltd., Bhiwani

In the result, the appeals of the Revenue and the appeals of the assessee for both the assessment years are dismissed

ITA 4305/DEL/2013[2008-09]Status: DisposedITAT Delhi05 Oct 2015AY 2008-09

Bench: Shri G.C. Gupta Before Shri G.C. Gupta, Vice Before Shri G.C. Gupta Before Shri G.C. Gupta , Vice & Shri Shri Prashant Maharishi Shri Shri Prashant Maharishi Prashant Maharishi, , , , Accountant Prashant Maharishi Accountantmember Member

Section 140A(3)Section 221(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL DELHI DELHI BENCH ‘ DELHI DELHI BENCH ‘ BENCH ‘H’ : NEW DELHI BENCH ‘ ’ : NEW DELHI ’ : NEW DELHI ’ : NEW DELHI BEFORE SHRI G.C. GUPTA BEFORE SHRI G.C. GUPTA, VICE BEFORE SHRI G.C. GUPTA BEFORE SHRI G.C. GUPTA , VICE , VICE PRESIDENT AND , VICE PRESIDENT AND PRESIDENT AND PRESIDENT AND SHRI SHRI PRASHANT MAHARISHI SHRI SHRI PRASHANT MAHARISHI PRASHANT MAHARISHI, , , , ACCOUNTANT PRASHANT MAHARISHI ACCOUNTANT ACCOUNTANT MEMBER ACCOUNTANT MEMBER MEMBER MEMBER ITA Nos.…

ACIT, Bhiwani vs. M/S Vikas Wsp Ltd., Bhiwani

In the result, the appeals of the Revenue and the appeals of the assessee for both the assessment years are dismissed

ITA 4304/DEL/2013[2009-10]Status: DisposedITAT Delhi05 Oct 2015AY 2009-10

Bench: Shri G.C. Gupta Before Shri G.C. Gupta, Vice Before Shri G.C. Gupta Before Shri G.C. Gupta , Vice & Shri Shri Prashant Maharishi Shri Shri Prashant Maharishi Prashant Maharishi, , , , Accountant Prashant Maharishi Accountantmember Member

Section 140A(3)Section 221(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL DELHI DELHI BENCH ‘ DELHI DELHI BENCH ‘ BENCH ‘H’ : NEW DELHI BENCH ‘ ’ : NEW DELHI ’ : NEW DELHI ’ : NEW DELHI BEFORE SHRI G.C. GUPTA BEFORE SHRI G.C. GUPTA, VICE BEFORE SHRI G.C. GUPTA BEFORE SHRI G.C. GUPTA , VICE , VICE PRESIDENT AND , VICE PRESIDENT AND PRESIDENT AND PRESIDENT AND SHRI SHRI PRASHANT MAHARISHI SHRI SHRI PRASHANT MAHARISHI PRASHANT MAHARISHI, , , , ACCOUNTANT PRASHANT MAHARISHI ACCOUNTANT ACCOUNTANT MEMBER ACCOUNTANT MEMBER MEMBER MEMBER ITA Nos.…

M/S. Vikas Wsp Ltd., Haryana vs. JCIT, Bhiwani

In the result, the appeals of the Revenue and the appeals of the assessee for both the assessment years are dismissed

ITA 4004/DEL/2013[2009-10]Status: DisposedITAT Delhi05 Oct 2015AY 2009-10

Bench: Shri G.C. Gupta Before Shri G.C. Gupta, Vice Before Shri G.C. Gupta Before Shri G.C. Gupta , Vice & Shri Shri Prashant Maharishi Shri Shri Prashant Maharishi Prashant Maharishi, , , , Accountant Prashant Maharishi Accountantmember Member

Section 140A(3)Section 221(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL DELHI DELHI BENCH ‘ DELHI DELHI BENCH ‘ BENCH ‘H’ : NEW DELHI BENCH ‘ ’ : NEW DELHI ’ : NEW DELHI ’ : NEW DELHI BEFORE SHRI G.C. GUPTA BEFORE SHRI G.C. GUPTA, VICE BEFORE SHRI G.C. GUPTA BEFORE SHRI G.C. GUPTA , VICE , VICE PRESIDENT AND , VICE PRESIDENT AND PRESIDENT AND PRESIDENT AND SHRI SHRI PRASHANT MAHARISHI SHRI SHRI PRASHANT MAHARISHI PRASHANT MAHARISHI, , , , ACCOUNTANT PRASHANT MAHARISHI ACCOUNTANT ACCOUNTANT MEMBER ACCOUNTANT MEMBER MEMBER MEMBER ITA Nos.…

M/S. Vikas Wsp Ltd., Haryana vs. JCIT, Bhiwani

In the result, the appeals of the Revenue and the appeals of the assessee for both the assessment years are dismissed

ITA 4003/DEL/2013[2008-09]Status: DisposedITAT Delhi05 Oct 2015AY 2008-09

Bench: Shri G.C. Gupta Before Shri G.C. Gupta, Vice Before Shri G.C. Gupta Before Shri G.C. Gupta , Vice & Shri Shri Prashant Maharishi Shri Shri Prashant Maharishi Prashant Maharishi, , , , Accountant Prashant Maharishi Accountantmember Member

Section 140A(3)Section 221(1)

…IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL IN THE INCOME TAX APPELLATE TRIBUNAL DELHI DELHI BENCH ‘ DELHI DELHI BENCH ‘ BENCH ‘H’ : NEW DELHI BENCH ‘ ’ : NEW DELHI ’ : NEW DELHI ’ : NEW DELHI BEFORE SHRI G.C. GUPTA BEFORE SHRI G.C. GUPTA, VICE BEFORE SHRI G.C. GUPTA BEFORE SHRI G.C. GUPTA , VICE , VICE PRESIDENT AND , VICE PRESIDENT AND PRESIDENT AND PRESIDENT AND SHRI SHRI PRASHANT MAHARISHI SHRI SHRI PRASHANT MAHARISHI PRASHANT MAHARISHI, , , , ACCOUNTANT PRASHANT MAHARISHI ACCOUNTANT ACCOUNTANT MEMBER ACCOUNTANT MEMBER MEMBER MEMBER ITA Nos.…

CIT(TDS) Delhi-XVII v. Global Infosystems Ltd. (165 Taxmann 486) — Cited in 4 Judgments | BharatTax