CIT, Salem v. M/s.S.Khader Khan Son

210 Taxmann 248Supreme Court of India2012#1390 most cited
82

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2026.

Sections most often in play

Section 133ASection 1961Section 132Section 69ASection 153ASection 147Section 148Section 139(1)

Issues it is cited on

section 133a(3)(iii)substantive assessmentsurvey under section 133abusiness connectionblock perioddocuments seizedsection 132asection 133asection 133section 131(1a)section 132(4)cross objection

Judgments citing CIT, Salem v. M/s.S.Khader Khan Son

J.Ray Mc Dermott Eastern Hemisphere Ltd vs. The Jdit (It) 4

In the result, appeals filed by the assessee and revenue are partly allowed for statistical purposes

ITA 5302/MUM/2004[2000-01]Status: DisposedITAT Mumbai06 May 2016AY 2000-01

Bench: Shri C.N. Prasad & Shri Ashwani Tanejaassessment Year: 1998-99 Adit (It) 1(2), M/S. J. Ray Mc Dermott Eastern Aayakar Bhavan, Hemisphere Ltd., बनाम/ M.K. Road, C/O. Price Waterhouse & Co. Cas Vs. Mumbai-400020 Trade World, ‘C’ Wing, 8Th Floor, Kamla Mills Compound, Lower Parel, Senapati Bapat Marg Mumbai- 400013 (Assessee) (Revenue) P.A. No. Aabcm1087F

…आयकर अपील"य अ"धकरण, मुंबई "यायपीठ,L,मुंबई । IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “L”, MUMBAI Before Shri C.N. Prasad, Judicial Member, and Shri Ashwani Taneja, Accountant Member Assessment Year: 1998-99 ADIT (IT) 1(2), M/s. J. Ray Mc Dermott Eastern Aayakar Bhavan, Hemisphere Ltd., बनाम/ M.K. Road, C/o. Price Waterhouse & Co. CAs Vs. Mumbai-400020 Trade World, ‘C’ Wing, 8th Floor, Kamla Mills Compound, Lower Parel, Senapati Bapat Marg Mumbai- 400013 (Assessee) (Revenue) P.A. No. AABCM1087F ITA NOs.4434/Mum/2002 Assessment Year: 1998-99 M/s. J. Ray Mc Dermott JCIT S. Range-12, Eastern Hemisphere L…

Sri. Shanthi Prasad R.V., Chamarajanagar vs. ITO, Chamarajanagar

In the result, the appeal of the assessee is allowed

ITA 98/BANG/2011[2007-08]Status: DisposedITAT Bangalore31 Mar 2016AY 2007-08

Bench: Shri Abraham P. Geoge & Shri Vijay Pal Raoassessment Year : 2007-08

For Appellant: Shri Ravishankar, S.V., AdvocateFor Respondent: Shri Saravanan B., Jt. CIT(DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI ABRAHAM P. GEOGE, ACCOUNTANT MEMBER AND SHRI VIJAY PAL RAO, JUDICIAL MEMBER Assessment year : 2007-08 Shri Shanthi Prasad R.V., Vs. The Income Tax Officer, Prop. M/s. Mahavir Traders, Ward 1, Car Street, Chamarajanagar. Chamarajanagar. PAN: ASDPS 0692R APPELLANT RESPONDENT Appellant by : Shri Ravishankar, S.V., Advocate Respondent by : Shri Saravanan B., Jt. CIT(DR) Date of hearing : 21.03.2016 Date of Pronouncement : 31.03.2016 O R D E R Per Vijay Pal Rao, Judicial Member This appeal by the assessee is directed against the order dated…