CIT, Poona v. Bhaichand H. Gandhi

53 Comp Cas 400High Court1983#21041 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2016 to 2025.

Sections most often in play

Section 115BBE Section 142(1)Section 143(3)Section 154 Section 68 Section 69

Judgments citing CIT, Poona v. Bhaichand H. Gandhi

Ritu Dhaka, Jaipur vs. ITO WD 4(4), Jpr, Jaipur

In the result, the appeal of the assessee is allowed

ITA 2/JPR/2025[2017-18]Status: DisposedITAT Jaipur01 Apr 2025AY 2017-18

Bench: Him. 2. In This Appeal, The Assessee Has Raised Following Grounds: -

For Appellant: Shri R.S. Poonia, C.AFor Respondent: Shri Gautam Singh Choudhary, JCIT

Section 143(3)Section 68

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 2/JPR/2025 fu/kZkj.k o"kZ@Assessment Years : 2017-18 Ritu Dhaka cuke The ITO, C-258, Kardhani Kalwar Road, Vs. Ward-4(4), Jaipur. Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AOCPD7309B vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri R.S. Poonia, C.A. jktLo dh vksj ls@ Revenue by : Shri Gauta…

Pravinaben Babubhai Patel, Anand vs. The ITO, Ward-1, Anand

In the result, appeal filed by the assessee is partly allowed

ITA 588/AHD/2023[2013-14]Status: DisposedITAT Ahmedabad17 Jan 2024AY 2013-14

Bench: Ms. Suchitra Kambleassessment Year: 2013-14

Section 133(6)Section 139(1)Section 142(1)Section 144Section 147Section 148Section 68

…ITA No.588/Ahd/2023 Assessment Year: 2013-14 Page 1 of 4 IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH, AHMEDABAD BEFORE Ms. SUCHITRA KAMBLE, JUDICIAL MEMBER Assessment Year: 2013-14 Pravinaben Babubhai Patel, The Income Tax Officer, Babubhai A. Patel, Ward-1, Near Kaival Society, Anand. Khambholaj Road, Vs. Sarsa, Gujarat – 388 365. [PAN – BKDPP 6169 H] (Appellant) (Respondent) Assessee by Shri Rahul Patel, CA Revenue by Shri Urjit B. Shah, Sr. DR Date of Hearing 21.12.2023 Date of Pronouncement 17.01.2024 O R D E R This appeal is filed by the assessee against order dated 01.06.2023 passed by t…

Shri. Palimar Gopal Shetty, Mumbai vs. ITO 26 (2)(4), Mumbai

In the result, appeal by the assessee stands allowed

ITA 7335/MUM/2019[2011-12]Status: DisposedITAT Mumbai26 Aug 2020AY 2011-12

Bench: Shri Shamim Yahya & Shri Amarjit Singhassessment Year: 2011-2012

For Appellant: NoneFor Respondent: Shri Amit Pratap Singh

Section 147Section 69B

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCHES “C”, MUMBAI Before Shri Shamim Yahya, Accountant Member & Shri Amarjit Singh, Judicial Member Assessment Year: 2011-2012 Shri Palimar Gopal Shetty, ITO Ward 26(2)(4), D-204, Om Trimurti Towers, Mumbai. Vs. Om Trimurti Society, Sion Trombay Road, Chunabhatti, Sion, Mumbai 400 022. PAN CSKPS7867R (Appellant) (Respondent) Appellant By : None Respondent By : Shri Amit Pratap Singh Date of Hearing :17.08.2020 Date of Pronouncement : 26 .08.2020 O R D E R Per Shamim Yahya, Accountant Member: This appeal by the assessee is directed against the order of learned C…

Roshanlal B. Mehta, Mumbai vs. ITO 25(3)(3), Mumbai

In the result, the appeal filed by the assessee in ITA N0

ITA 6389/MUM/2014[2008-09]Status: DisposedITAT Mumbai25 Jul 2016AY 2008-09

Bench: Shri Saktijit Dey & Shri Ramit Kocharआयकर अपील सं./I.T.A. No. 6389/Mum/2014 ("नधा"रण वष" / Assessment Year : 2008-09) Roshanlal B. Mehta, Income Tax Officer, Ward बनाम/ Shop No. 1, 25(3)(3), V. Aakansha Chs Ltd., R. No. 304, Trikamdas Road, C-11, Pratyakshakar Kandivali (West), Bhavan,Bandra(East) Mumbai – 400067. Bandra-Kurla Complex, Mumbai – 400051. "थायी लेखा सं./Pan : Aewpm9364H .. (अपीलाथ" /Appellant) (""यथ" / Respondent)

For Appellant: Shri B.S. Bist (D.R.)

Section 133(6)Section 143(3)Section 68

…आयकर अपील"य अ"धकरण “D” "यायपीठ मुंबई म"। IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI SAKTIJIT DEY, JUDICIAL MEMBER AND SHRI RAMIT KOCHAR, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 6389/Mum/2014 ("नधा"रण वष" / Assessment Year : 2008-09) Roshanlal B. Mehta, Income Tax Officer, Ward बनाम/ Shop No. 1, 25(3)(3), v. Aakansha CHS Ltd., R. No. 304, Trikamdas Road, C-11, Pratyakshakar Kandivali (West), Bhavan,Bandra(East) Mumbai – 400067. Bandra-Kurla Complex, Mumbai – 400051. "थायी लेखा सं./PAN : AEWPM9364H .. (अपीलाथ" /Appellant) (""यथ" / Respondent) Assessee by Shri Manish J. Seth Assessee by…