CIT, Kottayam v. Malayala Manorama Co. Ltd.

91 Taxmann.com 14Reported decision2018#21599 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 348,254 Indian tax judgments — from 2021 to 2021.

Judgments citing CIT, Kottayam v. Malayala Manorama Co. Ltd.

ITO Ward 1, Puducherry vs. Les Ateliers Pondicherry (P) Ltd., Pondicherry

In the result, appeal filed by the assessee for assessment

ITA 1870/CHNY/2018[2014-15]Status: DisposedITAT Chennai22 Dec 2021AY 2014-15

Bench: Shri Mahavir Singh, Vice- & Shri G.Manjunatha

For Appellant: Mr. L.Shibi, C.AFor Respondent: Mr. G.Johnson, Addl. CIT
Section 14Section 32Section 32(1)

…आयकर अपील"य अ"धकरण,‘सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘C’ BENCH, CHENNAI "ीमहावीर "संह, उपा"य" एवं "ी जी. मंजुनाथ, लेखा सद%य के सम" BEFORE SHRI MAHAVIR SINGH, VICE-PRESIDENT AND SHRI G.MANJUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A.Nos.1869 & 1870/Chny/2018 ("नधा"रणवष" / Assessment Years: 2013-14 & 2014-15) The Income Tax Officer, Vs M/s. Les Ateliers Pondicherry Ward-1, Pvt.Ltd. Puducherry. R.S.No.15/7, Vazhudavoor Road, Kurumbapet, Pondicherry-605 009. PAN: AABCL 2601A (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./I.T.A.Nos. 1483 & 1508 /Chny/2018 ("नधा"रणवष" / Assessment Year…

ITO Ward 1, Puducherry vs. Les Ateliers Pondicherry (P) Ltd., Pondicherry

In the result, appeal filed by the assessee for assessment

ITA 1869/CHNY/2018[2013-14]Status: DisposedITAT Chennai22 Dec 2021AY 2013-14

Bench: Shri Mahavir Singh, Vice- & Shri G.Manjunatha

For Appellant: Mr. L.Shibi, C.AFor Respondent: Mr. G.Johnson, Addl. CIT
Section 14Section 32Section 32(1)

…आयकर अपील"य अ"धकरण,‘सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘C’ BENCH, CHENNAI "ीमहावीर "संह, उपा"य" एवं "ी जी. मंजुनाथ, लेखा सद%य के सम" BEFORE SHRI MAHAVIR SINGH, VICE-PRESIDENT AND SHRI G.MANJUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A.Nos.1869 & 1870/Chny/2018 ("नधा"रणवष" / Assessment Years: 2013-14 & 2014-15) The Income Tax Officer, Vs M/s. Les Ateliers Pondicherry Ward-1, Pvt.Ltd. Puducherry. R.S.No.15/7, Vazhudavoor Road, Kurumbapet, Pondicherry-605 009. PAN: AABCL 2601A (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./I.T.A.Nos. 1483 & 1508 /Chny/2018 ("नधा"रणवष" / Assessment Year…

Les Ateliers De Pondicherry Private Limited, Chennai vs. ITO Ward 1, Puducherry

In the result, appeal filed by the assessee for assessment

ITA 1508/CHNY/2018[2014-15]Status: DisposedITAT Chennai22 Dec 2021AY 2014-15

Bench: Shri Mahavir Singh, Vice- & Shri G.Manjunatha

For Appellant: Mr. L.Shibi, C.AFor Respondent: Mr. G.Johnson, Addl. CIT
Section 14Section 32Section 32(1)

…आयकर अपील"य अ"धकरण,‘सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘C’ BENCH, CHENNAI "ीमहावीर "संह, उपा"य" एवं "ी जी. मंजुनाथ, लेखा सद%य के सम" BEFORE SHRI MAHAVIR SINGH, VICE-PRESIDENT AND SHRI G.MANJUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A.Nos.1869 & 1870/Chny/2018 ("नधा"रणवष" / Assessment Years: 2013-14 & 2014-15) The Income Tax Officer, Vs M/s. Les Ateliers Pondicherry Ward-1, Pvt.Ltd. Puducherry. R.S.No.15/7, Vazhudavoor Road, Kurumbapet, Pondicherry-605 009. PAN: AABCL 2601A (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./I.T.A.Nos. 1483 & 1508 /Chny/2018 ("नधा"रणवष" / Assessment Year…

M/S Les Ateliers De Pondicherry Private Limited, Chennai vs. ITO Ward 1, Puducherry

In the result, appeal filed by the assessee for assessment

ITA 1483/CHNY/2018[2013-14]Status: DisposedITAT Chennai22 Dec 2021AY 2013-14

Bench: Shri Mahavir Singh, Vice- & Shri G.Manjunatha

For Appellant: Mr. L.Shibi, C.AFor Respondent: Mr. G.Johnson, Addl. CIT
Section 14Section 32Section 32(1)

…आयकर अपील"य अ"धकरण,‘सी’ "यायपीठ, चे"नई IN THE INCOME TAX APPELLATE TRIBUNAL , ‘C’ BENCH, CHENNAI "ीमहावीर "संह, उपा"य" एवं "ी जी. मंजुनाथ, लेखा सद%य के सम" BEFORE SHRI MAHAVIR SINGH, VICE-PRESIDENT AND SHRI G.MANJUNATHA, ACCOUNTANT MEMBER आयकरअपीलसं./I.T.A.Nos.1869 & 1870/Chny/2018 ("नधा"रणवष" / Assessment Years: 2013-14 & 2014-15) The Income Tax Officer, Vs M/s. Les Ateliers Pondicherry Ward-1, Pvt.Ltd. Puducherry. R.S.No.15/7, Vazhudavoor Road, Kurumbapet, Pondicherry-605 009. PAN: AABCL 2601A (अपीलाथ"/Appellant) (""यथ"/Respondent) & आयकरअपीलसं./I.T.A.Nos. 1483 & 1508 /Chny/2018 ("नधा"रणवष" / Assessment Year…

CIT, Kottayam v. Malayala Manorama Co. Ltd. (91 Taxmann.com 14) — Cited in 4 Judgments | BharatTax