CIT- Kol-IIk v. Keventer Agro Ltd.

256 Taxmann 437High Court2018#24029 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 346,713 Indian tax judgments — from 2020 to 2024.

Judgments citing CIT- Kol-IIk v. Keventer Agro Ltd.

Divyanidhi Buildcon Private Limited, Jaipur vs. DCIT Circle 6, Jaipur

In the result, the appeal filed by the assessee is allowed

ITA 616/JPR/2023[2017-18]Status: DisposedITAT Jaipur03 Jun 2024AY 2017-18

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri V.K. Jain (C.A.)For Respondent: Smt. A.S. Nehra (Addl.CIT)
Section 142(1)Section 143(2)Section 143(3)Section 45(3)

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A” JAIPUR Mk0 ,l- lhrky{eh] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 616/JPR/2023 fu/kZkj.k o"kZ@Assessment Years : 2017-18 cuke Divyanidhi Buildcon Private DCIT Limited Vs. Circle-6, Jaipur. K-18, Durga Das Path, Malviya Marg, C-scheme, Jaipur. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AADCD 8559M vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri V.K. Jain (C.A.) jktLo…

M/S Steel Strips Wheels Limited, Chandigarh vs. DCIT, CC-II, Chandigarh

In the result, appeal of the Department is dismissed and that of the assessee is allowed

ITA 1287/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh27 Feb 2020AY 2013-14
For Appellant: Shri Ashwani Kumar, CAFor Respondent: Dr. G.S. Phani Kishore, CIT(DR)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी एन.के.सैनी, उपा"य" एवं "ी संजय गग", "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , SANJAY GARG, JM आयकर अपील सं./ ITA NO. 1233/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 The DCIT M/s Steel Strips Wheels Limited बनाम CC-II, Sector 17E SCO- 49-50, Sector 26 Chandigarh Chandigarh "थायी लेखा सं./PAN NO:AACCS3003L अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 1287/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 M/s Steel Strips Wheels Limited The DCIT बनाम SCO- 49-50, Sector…

DCIT, CC-II, Chandigarh vs. M/S Steel Strips Wheels Limited, Chandigarh

In the result, appeal of the Department is dismissed and that of the assessee is allowed

ITA 1233/CHANDI/2018[2013-14]Status: DisposedITAT Chandigarh27 Feb 2020AY 2013-14
For Appellant: Shri Ashwani Kumar, CAFor Respondent: Dr. G.S. Phani Kishore, CIT(DR)

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ “बी” , च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH "ी एन.के.सैनी, उपा"य" एवं "ी संजय गग", "या"यक सद"य BEFORE: SHRI. N.K.SAINI, VP & SHRI , SANJAY GARG, JM आयकर अपील सं./ ITA NO. 1233/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 The DCIT M/s Steel Strips Wheels Limited बनाम CC-II, Sector 17E SCO- 49-50, Sector 26 Chandigarh Chandigarh "थायी लेखा सं./PAN NO:AACCS3003L अपीलाथ"/Appellant ""यथ"/Respondent आयकर अपील सं./ ITA NO. 1287/Chd/2018 "नधा"रण वष" / Assessment Year : 2013-14 M/s Steel Strips Wheels Limited The DCIT बनाम SCO- 49-50, Sector…

CIT- Kol-IIk v. Keventer Agro Ltd. (256 Taxmann 437) — Cited in 3 Judgments | BharatTax