The ACIT, Circle-2(1)(1), Ahmedabad vs. M/S. Gujarat Terce Laboratories Ltd., Ahmedabad
The appeal of the Revenue are allowed
ITA 1826/AHD/2017[2011-12]Status: DisposedITAT Ahmedabad22 Jul 2022AY 2011-12
For Appellant: Shri G.C. Daxini, Sr. D.RFor Respondent: Shri A.C. Shah & Shri Bhadresh
Section 143(3)Section 147Section 250(6)
…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “B” BENCH Before: Ms. Annapurna Gupta, Accountant Member And Shri Siddhartha Nautiyal, Judicial Member ITA No. 1477/Ahd/2016 & 1826/Ahd/2017 for Assessment Year 2011-12 & ITA No. 1460/Ahd/2016 for A.Y. 2012-13 & ITA No. 2301/Ahd/2016 for A.Y. 2013-14 & ITA No. 1827/Ahd/2017 for A.Y. 2014-15 ITO, Ward-2(1)(1), & M/s. Gujarat Terce ACIT, Circle-2(1)(1), Laboratories Ltd., Ahmedabad & Vs 301, Aakashrath (Appellant) Complex, Nr. Law Garden, Navrangpura, Ahmedabad PAN: AAACG5528L (Respondent) Appellant by : Shri G.C. Daxini, Sr. D.R. Respondent by : Shri A.C.…
