CIT, Faridabad v. Kamal Family Trust

38 Taxmann.com 334Reported decision2013#20684 most cited
4

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2017 to 2018.

Judgments citing CIT, Faridabad v. Kamal Family Trust

M/S. Hitrac Manpower Services Pvt. Ltd., Gurgaon vs. Addl. CIT, Gurgaon

The appeal of the Revenue is dismissed and that

ITA 3726/DEL/2015[2011-12]Status: DisposedITAT Delhi01 Aug 2018AY 2011-12

Bench: Shri R.S. Syal & Shri Joginder Singhdcit, Vs M/S Hitrac Manpower Service Pvt. Circle-2, Ltd. Gurgaon 85, Link Road, Bheem Nagar, Gurgaon, Pan-Aabch4230P Revenue Assessee M/S Hitrac Manpower Service Vs Dcit, Pvt. Ltd. Circle-2, 85, Link Road, Bheem Nagar, Gurgaon Gurgaon, Pan-Aabch4230P Assessee Revenue

Section 139(1)Section 2(24)(X)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’ NEW DELHI BEFORE SHRI R.S. SYAL, VICE PRESIDENT, & SHRI JOGINDER SINGH, JUDICIAL MEMBER DCIT, vs M/s Hitrac Manpower Service Pvt. Circle-2, Ltd. Gurgaon 85, Link Road, Bheem Nagar, Gurgaon, PAN-AABCH4230P Revenue Assessee M/s Hitrac Manpower Service vs DCIT, Pvt. Ltd. Circle-2, 85, Link Road, Bheem Nagar, Gurgaon Gurgaon, PAN-AABCH4230P Assessee Revenue Assessee by Shri Pankaj Manocha Revenue by Shri Arun Kr. Yadav Date of Hearing 01/08/2018 Date of Pronouncement 01/08/2018 ITA Nos.1163 & 3726 /Del/2015 Hitrac Manpower Services Pvt. Ltd. ORDER PER JOGIN…

DCIT, Gurgaon vs. M/S. Hitrac Manpower Services Pvt. Ltd., Gurgaon

The appeal of the Revenue is dismissed and that

ITA 1163/DEL/2015[2011-12]Status: DisposedITAT Delhi01 Aug 2018AY 2011-12

Bench: Shri R.S. Syal & Shri Joginder Singhdcit, Vs M/S Hitrac Manpower Service Pvt. Circle-2, Ltd. Gurgaon 85, Link Road, Bheem Nagar, Gurgaon, Pan-Aabch4230P Revenue Assessee M/S Hitrac Manpower Service Vs Dcit, Pvt. Ltd. Circle-2, 85, Link Road, Bheem Nagar, Gurgaon Gurgaon, Pan-Aabch4230P Assessee Revenue

Section 139(1)Section 2(24)(X)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘C’ NEW DELHI BEFORE SHRI R.S. SYAL, VICE PRESIDENT, & SHRI JOGINDER SINGH, JUDICIAL MEMBER DCIT, vs M/s Hitrac Manpower Service Pvt. Circle-2, Ltd. Gurgaon 85, Link Road, Bheem Nagar, Gurgaon, PAN-AABCH4230P Revenue Assessee M/s Hitrac Manpower Service vs DCIT, Pvt. Ltd. Circle-2, 85, Link Road, Bheem Nagar, Gurgaon Gurgaon, PAN-AABCH4230P Assessee Revenue Assessee by Shri Pankaj Manocha Revenue by Shri Arun Kr. Yadav Date of Hearing 01/08/2018 Date of Pronouncement 01/08/2018 ITA Nos.1163 & 3726 /Del/2015 Hitrac Manpower Services Pvt. Ltd. ORDER PER JOGIN…

DCIT, Gurgaon vs. M/S. Leaseforces Staffing India Pvt. Ltd., Gurgaon

The appeal of the Revenue is dismissed

ITA 6267/DEL/2014[2011-12]Status: DisposedITAT Delhi06 Nov 2017AY 2011-12

Bench: Sh. Bhavnesh Saini & Sh. O.P. Kant

Section 143(2)Section 2(24)(x)Section 36Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’, NEW DELHI BEFORE SH. BHAVNESH SAINI, JUDICIAL MEMBER AND SH. O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 6266 & 6267/Del/2014 Assessment Years: 2010-11 & 2011-12 Vs. M/s. Leaseforces Staffing India DCIT, Circle-1(1), Gurgaon Pvt. Ltd., N-89, South City-1, Near Sector -40, Gurgaon PAN : AABCL5621N (Appellant) (Respondent) Appellant by Sh. Amit Jain, Sr.DR Respondent by None Date of hearing 31.10.2017 Date of pronouncement 06.11.2017 ORDER PER O.P. KANT, A.M.: These two appeals have been filed by the Revenue against orders dated 01/09/2014 passed by the Commissioner…

DCIT, Gurgaon vs. M/S. Leaseforces Staffing India Pvt. Ltd., Gurgaon

The appeal of the Revenue is dismissed

ITA 6266/DEL/2014[2010-11]Status: DisposedITAT Delhi06 Nov 2017AY 2010-11

Bench: Sh. Bhavnesh Saini & Sh. O.P. Kant

Section 143(2)Section 2(24)(x)Section 36Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH: ‘D’, NEW DELHI BEFORE SH. BHAVNESH SAINI, JUDICIAL MEMBER AND SH. O.P. KANT, ACCOUNTANT MEMBER ITA Nos. 6266 & 6267/Del/2014 Assessment Years: 2010-11 & 2011-12 Vs. M/s. Leaseforces Staffing India DCIT, Circle-1(1), Gurgaon Pvt. Ltd., N-89, South City-1, Near Sector -40, Gurgaon PAN : AABCL5621N (Appellant) (Respondent) Appellant by Sh. Amit Jain, Sr.DR Respondent by None Date of hearing 31.10.2017 Date of pronouncement 06.11.2017 ORDER PER O.P. KANT, A.M.: These two appeals have been filed by the Revenue against orders dated 01/09/2014 passed by the Commissioner…

CIT, Faridabad v. Kamal Family Trust (38 Taxmann.com 334) — Cited in 4 Judgments | BharatTax