JAMIATUL BANAAT TANKARIA,BHARUCH vs. CIT(EXEMPTION), AHMEDABAD, AHMEDABAD
In the result, the appeal of the assessee is allowed
ITA 58/AHD/2023[2022-23]Status: DisposedITAT Ahmedabad06 Mar 2024AY 2022-23
Bench: Smt.Annapurna Gupta & Ms. Suchitra R. Kambleassessment Year : 2022-23 Vs. Jamiatul Banaat Tankaria, Cit(Exemption) Madresa Road, Tankaria, Ahmedabad. Bharuch-392240, Gujarat Pan : Aabtj 1122 H (Applicant) (Responent) Assessee By : Ms. Kinjal Shah, Ar Revenue By : Shri Akhilendra Pradap Yadav, Cit-Dr सुनवाई की तारीख/Date Of Hearing : 21/02/2024 घोषणा की तारीख /Date Of Pronouncement: 06/03/2024 आदेश/O R D E R Per Annapurna Guptathe Present Appeal Has Been Filed By The Assessee Against The Order Of Learned Commissioner Of Income-Tax (Exemption), Ahmedabad [Hereinafter Referred To As “Ld.Cit(Exemption)” For Short] Dated 29.12.2022, Rejecting The Application Filed By The Assessee In Form No.10Ab For Registration U/S 12Ab Of The Income-Tax Act, 1961 [Hereinafter Referred To As "The Act" For Short].
For Appellant: Ms. Kinjal Shah, ARFor Respondent: Shri Akhilendra Pradap Yadav, CIT-DR
Section 12ASection 13(1)(b)Section 80GSection 80G(5)
…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘A’ अहमदाबाद। अहमदाबाद "यायपीठ अहमदाबाद। अहमदाबाद। अहमदाबाद। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, AHMEDABAD BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER AND MS. SUCHITRA R. KAMBLE, JUDICIAL MEMBER Assessment Year : 2022-23 Vs. Jamiatul Banaat Tankaria, CIT(Exemption) Madresa Road, Tankaria, Ahmedabad. Bharuch-392240, Gujarat PAN : AABTJ 1122 H (Applicant) (Responent) Assessee by : Ms. Kinjal Shah, AR Revenue by : Shri Akhilendra Pradap Yadav, CIT-DR सुनवाई की तारीख/Date of H…